Sheeba Samuel vs Shies Thomas
2023 Latest Caselaw 1581 Ker

OP (FC) No.449/2022                                 1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
                             THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
              Friday, the 20th day of January 2023 / 30th Pousha, 1944
                               OP (FC) NO. 449 OF 2022(R)
                   OP. NO.437/2022 OF FAMILY COURT, PATHANAMTHITTA.
      PETITIONER:

       SHEEBA SAMUEL, AGED 38 YEARS, D/O.V.T. SAMUEL,

       HOUSE NO.891, KHATIABABA P.O., JHANSI,

       UTTER PRADESH - 284 003.

           BY ADV. SRI. AJEESH K.SASI

      RESPONDENT:

       SHIES THOMAS, AGED 43 YEARS, S/O. GEORGE THOMAS,

       VALLIAPARAMBIL HOUSE, MEKKOZHOOR P.O., MYLAPRA VILLAGE,

       KONNI TALUK, PATHANAMTHITTA DISTRICT - 689 678.

           BY ADV. SMT. SREELAKSHMI SABU


           This Original Petition having come up for orders on 20/01/2023
      upon perusing the letter dated 17/09/2022 of the Judge, Family Court,
      Pathanamthitta, requesting extension of time for disposal of OP No.
      437/2022 of that Court until 30/09/2022 and this Court's judgment dated
      25/08/2022 in OP(FC) No. 449/2022, the Court on the same day passed the
      following:


                                               ORDER

Time is granted as requested.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

20-01-2023 /True Copy/ Assistant Registrar