Muhammed Ali vs The State Bank Of India
2023 Latest Caselaw 1570 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
          Friday, the 20th day of January 2023 / 30th Pousha, 1944
                   IA.NO.2/2023 IN WP(C) NO. 6597 OF 2022
PETITIONER/PETITIONER:

     MUHAMMED ALI, AGED 52 YEARS, S/O. MUHAMMED HAJI, ELLIL HOIUSE,
     MANIYANKODE P.O, KALPETTA, WAYANAD-673 121

RESPONDENTS/RESPONDENTS:

  1. THE STATE BANK OF INDIA, KALPETTA BRANCH, P.B.NO. 14, NO.
     VI/315/AKP, KALPETTA P.O, WAYANAD-673 121, REPRESENTED BY ITS BRANCH
     MANAGER.
  2. THE AUTHORIZED OFFICER, STATE BANK OF INDIA, KALPETTA BRANCH, P.B.
     NO. 14, NO. VI/315/AKP, KALPETTA P.O, WAYANAD 673 121.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to grant enlargement
of time for depositing the instalments as per judgment dated 28.02.2022 by
modifying it in the above Writ Petition.
     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this court's Judgment
dated 28.02.2022 and upon hearing the arguments of M/S. ALEX M SCARIA,
BEAS K.PONNAPPAN, RIYAS.A.J, SARITHA THOMAS & ALEN J.CHERUVIL, Advocates
for the petitioner, the court passed the following:
 I.A.No.2/2023 in W.P.(C).No.6597/22




                      BECHU KURIAN THOMAS, J.
                      ===================
                             I.A.No.2 of 2023
                                     IN
                       W.P.(C).No.6597 of 2022
                    =====================
                  Dated this the 20th day of January, 2023


                                      ORDER

This is an application to accept additional documents.

Heard. Allowed

BECHU KURIAN THOMAS JUDGE jka/20.01.23