Thomas Antony vs The Authorized Officer
2023 Latest Caselaw 1533 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                        WP(C) NO. 829 OF 2023
PETITIONER:

          THOMAS ANTONY
          AGED 63 YEARS, S/O THOMAS,
          MULAKUPPADOM HOUSE, INDUSTRIAL ESTATE NAGAR P.O.,
          CHETHIPUZHA, CHANGANASSERY, KOTTAYAM-686106.

          BY ADVS.
          M.U.VIJAYALAKSHMI
          K.V.SABU
          BRIJESH MOHAN
          D.SREEKUMAR (KALAMASSERY)
          AKHIL K SABU
          T.S.ATHIRA
          SACHIN RAMESH
          K.JAJU BABU (SR.)



RESPONDENTS:

    1     THE AUTHORIZED OFFICER
          SOUTH INDIAN BANK LTD, REGIONAL OFFICE,
          1ST FLOOR, REGENCY SQUARE, COLLECTORATE P.O.,
          KOTTAYAM -686002.

    2     THE MANAGER
          SOUTH INDIAN BANK LTD,
          CHANGANASSERY BRANCH
          CHANGANASSERY, KOTTAYAM - 686101.

    3     THE SOUTH INDIAN BANK LIMITED
          REPRESENTED BY ITS AUTHORIZED OFFICER,
          REGIONAL OFFICE, 1ST FLOOR, REGENCY SQUARE,
          COLLECTORATE P.O., KOTTAYAM -686002.

          BY ADVS.
          SUNIL SANKAR
          Sunil Shankar A
          VIDYA GANGADHARAN(K/000424/2020)
          SANDHRA.S(K/001610/2021)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.829/2023                   -2-

                              JUDGMENT

Learned counsel for the petitioner seeks permission to withdraw this

writ petition.

Accordingly this writ petition is dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 829/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 24.8.2022 IN W.P.(C) NO.21447/2022 OF THIS HON'BLE COURT.

Exhibit P2 TRUE COPY OF THE TENDER CUM AUCTION NOTICE DATED 7.10.2022 ISSUED BY THE 1ST RESPONDENT BANK TO THE PETITIONER.

Exhibit P3 TRUE COPY OF THE PROCEEDING IN SA.NO.488/2022 DATED 22.11.2022 PASSED BY THE HON'BLE DEBT RECOVERY TRIBUNAL-II, ERNAKULAM

Exhibit P4 TRUE COPY OF THE NOTICE VIDE NO.RO/KTYM/NA/025/2022-

2023 DATED 12.12.2022 ISSUED BY THE 1ST RESPONDENT

Exhibit P5 TRUE COPY OF THE LETTER DATED 26.12.2022 FORWARDED BY THE PETITIONER TO THE 2ND RESPONDENT.

Exhibit P6 TRUE COPY OF THE LETTER VIDE NO.CGY/AG/31/2022-23 DATED 27.12.2022 ISSUED BY THE SENIOR MANAGER OF THE BANK

Exhibit P7 TRUE COPY OF THE PROCEEDINGS INSA.NO.488/2022 DATED 4.1.2023 PASSED BY THE HON'BLE DEBT RECOVERY TRIBUNAL-II, ERNAKULAM

Exhibit P8 TRUE COPY OF THE STATEMENT OF ACCOUNT FOR PERIOD FROM 27.02.2018 TO 04.01.2023 SHOWING REMITTANCE OF RS.1 CRORES.

Exhibit P9 TRUE COPY OF THE DEMAND DRAFT DATED 07.01.2023 IN FAVOUR OF THE 1ST RESPONDENT FOR RS.1,62,00,000/-.

Exhibit P10 TRUE COPY OF THE AFFIDAVIT ALONG WITH APPLICATION FOR DIRECTION AND ADVANCEMENT OF THE CASE FILED BEFORE THE TRIBUNAL ON 13.01.2023 (WITHOUT ANNEXURE.A1)