Citation : 2023 Latest Caselaw 1511 Ker
Judgement Date : 20 January, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
WP(C) NO. 2122 OF 2023
PETITIONER:
ABDUL RASHEED ALIYARU KUNJU
AGED 69 YEARS
S/O.ALIYARU KUNJU,
5/2353/7, CITADEL, GOLF LINKS ROAD,
KOWDIAR,P.O, THIRUVANANTHAPURAM, PIN - 695003
BY ADV S.ABDUL RAZZAK
RESPONDENTS:
1 REGIONAL PASSPORT OFFICER
REGIONAL PASSPORT OFFICE,
SNSM BUILDING,KARALKADA JUNCTION,
PETTAH.P.O, THIRUVANANTHAPURAM 695 024
2 CHIEF PASSPORT OFFICER
MINISTRY OF EXTERNAL AFFAIRS,
JANPATH RD.
NEW DELHI - 110011
SRI.S.MANU - DSGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2122 OF 2023
2
JUDGMENT
Learned counsel for the petitioner seeks the liberty of this
Court to move an appropriate application before the competent
court where the crime cases registered against the petitioner are
pending, for permission to travel abroad. In case such applications
are submitted seeking permission to travel abroad within a period
of one week from today, the Judicial Magistrate shall decide the
application within one week thereafter.
Writ petition stands disposed off.
Sd/-
AMIT RAWAL JUDGE nak WP(C) NO. 2122 OF 2023
APPENDIX OF WP(C) 2122/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE PHOTOCOPY OF RELEVANT PAGES OF PETITIONER'S PASSPORT NO. Z6847101 DATED 30.12.2022
Exhibit P2 TRUE PHOTOCOPY OF 1ST RESPONDENT'S LETTER DATED 09-01-2023 RECEIVED ON 13-01-2023 BY PETITIONER
Exhibit P3 TRUE COPY OF PRINT OUT OF STATUS REPORT OF CC NO.81/22 ON CRIME NO.651/19 ON THE FILE OF CHIEF JUDICIAL MAGISTRATE COURT, THIRUVANANTHAPURAM
Exhibit P4 TRUE PHOTOCOPY OF OF THE BAIL ORDER DATED 04-
03-2021 IN BA NO. 1045/21 OF THE HON'BLE HIGH COURT OF KERALA
Exhibit P5 TRUE PHOTOCOPY OF PRINTOUT OF STATUS REPORT IN CC 86/22 ON CRIME NO. 1035/19 ON THE FILE OF CHIEF JUDICIAL MAGISTRATE COURT, THIRUVANANTHAPURAM
Exhibit P6 TRUE PHOTOCOPY OF INTERIM ORDER DATED 10-8-
2021 IN CRL.M.APPL. NO.1/2021 IN CRL.MC.NO.5690/2020 OF THE HON'BLE HIGH COURT OF KERALA Exhibit P7 TRUE PHOTOCOPY OF ORDER DATED 4-3-2021 ON BAIL APPLICATION NO. 1048/2021 IN CRIME 1909/19 OF THE HON'BLE HIGH COURT OF KERALA
Exhibit P8 TRUE PHOTOCOPY OF STATUS REPORT IN CC 26/22 ON CRIME NO. 1020/19 ON THE FILE OF CHIEF JUDICIAL MAGISTRATE COURT, THIRUVANANTHAPURAM
Exhibit P9 TRUE PHOTOCOPY OF ORDER DATED 04-3-2021 IN BAIL APPLICATION.NO.1047/2021 OF THE HON'BLE HIGH COURT OF KERALA
Exhibit P10 TRUE PHOTOCOPY OF SIGNED STATEMENT OF PETITIONER WP(C) NO. 2122 OF 2023
Exhibit P11 TRUE PHOTOCOPY OF BAIL ORDER DATED 04-3-2021 ON BAIL APPLICATION NO. 1049/2021 OF THE HON'BLE HIGH COURT OF KERALA
Exhibit P12 TRUE PHOTOCOPY OF SURRENDER CERTIFICATE GIVEN TO PETITIONER ON 16-01-2023 FROM REGIONAL PASSPORT OFFICE, TRIVANDRUM
Exhibit P13 TRUE PHOTOCOPY OF ENTRY VISA ENDORSED IN PETITIONER'SINDIAN PASSPORT ON TRAVEL TO EUROPE IN 2015 BEARING NO.Z2722386
Exhibit P14 TRUE PHOTOCOPY OF ENTRY VISA ENDORSED IN PETITIONER'S INDIAN PASSPORT ON TRAVEL TO RUSSIA IN 2015
Exhibit P15 TRUE PHOTOCOPY OF ENTRY VISA ENDORSED IN PETITIONER'S INDIAN PASSPORT ON TRAVEL TO MALAYSIA IN 2016
Exhibit P16 PHOTOCOPY OF ENTRY VISA ENDORSED IN PETITIONER'S INDIAN PASSPORT ON TRAVEL TO CHINA IN 2017
Exhibit P17 TRUE PHOTOCOPY OF ENTRY VISA ENDORSED IN PETITIONER'S INDIAN PASSPORT ON TRAVEL TO USA IN 2018
Exhibit P18 TRUE PHOTOCOPY OF ENTRY VISA ENDORSED IN PETITIONER'S INDIAN PASSPORT ON TRAVEL TO UAE IN 2019
Exhibit P19 TRUE PHOTOCOPY OF VISA ISSUED DATED 06-01-
2023 ISSUED BY ICA
Exhibit P20 TRUE PRINT OUT OF CONFIRMED E-TICKET FOR GROUP AIR TRAVEL FROM TRIVANDRUM TO SINGAPORE ON 20-01-2023 AND RETURN FROM SINGAPORE TO TRIVANDRUM ON 26-01-2023 ISSUED ON 01-12-2022 BY SKYWAYS HOLIDAYS
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