Citation : 2023 Latest Caselaw 1390 Ker
Judgement Date : 20 January, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
WP(C) NO. 39121 OF 2022
PETITIONER:
JOHNY MATHEW, AGED 56 YEARS
S/O LATE SHRI MATHEW JOSEPH, R/O OF A-9, FIRST FLOOR,
SOUTH CITY - 2, GURUGRAM - 122 018, AADHAR NO. 8651
2573 6643 AND MOBILE NO. 8368194708. E-MAIL:
[email protected]
BY SRI.JOHNY MATHEW(Party-In-Person)
RESPONDENTS:
1 THE CHANCELLOR, MAHATMA GANDHI UNIVERSITY, KERALA RAJ BHAWAN, THIRUVANANTHAPURAM - 695 001
2 DR. SABU THOMAS, AGED 62 YEARS, S/O THOMAS, VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY, KOTTAYAM, RESIDING AT CHATHUKULAM HOUSE, PERUMPAIKADU, KOTTAYAM - 16
3 THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001
4 THE MAHATMA GANDHI UNIVERSITY REPRESENTED BY ITS REGISTRAR, PRIYADARSHINI HILLS, KOTTAYAM - - 686 560
BY ADV S.GOPAKUMARAN NAIR (SR.) SRI.T.B.HOOD, SPL.GP.
SRI.PRASASNTH S., SC.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 20.01.2023, ALONG WITH WP(C).39112/2022, 39120/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: WP(C) NO. 39121 OF 2022 & con.case
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944 WP(C) NO. 39112 OF 2022 PETITIONER:
JONNY MATHEW, AGED 56 YEARS, S/O LATE SHRI MATHEW JOSEPH, R/O OF A-9, FIRST FLOOR, SOUTH CITY - 2, GURUGRAM - 122 018, AADHAR NO. 8651 2573 6643 AND MOBILE NO. 8368194708.
EMAIL: [email protected]
BY SRI.JONNY MATHEW(Party-In-Person)
RESPONDENTS:
1 THE CHANCELLOR, KANNUR UNIVERSITY, KERALA RAJ BHAWAN, THIRUVANANTHAPURAM - 695 001
2 DR.GOPINATH RAVINDRAN, VICE CHANCELLOR, KANNUR UNIVERSITY, THAVAKKARA, KANNUR- 670 002. R/O ALUKKAL TERRACE, PAYYAMBALAM, KANNURR-1.
3 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001
4 KANNUR UNIVERSITY, REPRESENTED BY ITS REGISTRAR, THAVAKKARA, KANNUR- 670 002
S.PRASANTH S.GOPAKUMARAN NAIR (SR.) SHRI.T.B.HOOD, SPL.G.P.
SRI.I.V.PRAMOD, SC.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 20.01.2023, ALONG WITH WP(C).39121/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 39121 OF 2022 & con.case
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944 WP(C) NO. 39120 OF 2022 PETITIONER:
JOHNY MATHEW, AGED 56 YEARS S/O LATE SHRI MATHEW JOSEPH, R/O OF A-9, FIRST FLOOR, SOUTH CITY - 2, GURUGRAM - 122 018, AADHAR NO. 8651 2573 6643 AND MOBILE NO. 8368194708.
E-MAIL: [email protected]
BY SRI.JOHNY MATHEW,(Party-In-Person)
RESPONDENTS:
1 THE CHANCELLOR, COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY, KERALA RAJ BHAVAN, THIRUVANANTHAPURAM - 695
001.
2 DR. K.N.MADHUSOODANAN, VICE CHANCELLOR, COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY, THRIKKAKARA, KOCHI 682022.
3 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
4 COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, REPRESENTED BY ITS REGISTRAR, THRIKKAKARA, KOCHI 682 022.
SRI.T.B.HOOD, SPL.G.P.
SRI.S.PRASANTH, SC.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 20.01.2023, ALONG WITH WP(C).39121/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 39121 OF 2022 & con.case
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944 WP(C) NO. 39135 OF 2022 PETITIONER:
JOHNY MATHEW, AGED 56 YEARS S/O LATE SHRI MATHEW JOSEPH, R/O OF A-9, FIRST FLOOR, SOUTH CITY - 2, GURUGRAM - 122 018, AADHAR NO. 8651 2573 6643 AND MOBILE NO. 8368194708.
E-MAIL: [email protected]
BY SRI.JOHNY MATHEW(Party-In-Person)
RESPONDENTS:
1 THE CHANCELLOR, SREE SANKARACHARYA UNIVERSITY OF SANSKRIT, (SSUS UNIVERSITY IN SHORT), KERALA RAJ BHAVAN, THIRUVANANTHAPURAM-695 001
2 DR. M.V.NARAYANAN, VICE CHANCELLOR, SREE SANKARACHARYA UNIVERSITY OF SANSKRIT, KALADY P.O., ERNAKULAM DISTRICT, KERALA - 683 574.
3 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001
4 SREE SANKARACHARYA UNIVERSITY OF SANSKRIT, REPRESENTED BY ITS REGISTRAR KALADY P.O., ERNAKULAM DISTRICT, KERALA - 683 574
S.GOPAKUMARAN NAIR (SR.) S.PRASANTH, SC.
SRI.T.B.HOOD - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 20.01.2023, ALONG WITH WP(C).39121/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 39121 OF 2022 & con.case
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944 WP(C) NO. 39113 OF 2022 PETITIONER:
JOHNY MATHEW, AGED 56 YEARS S/O LATE SHRI MATHEW JOSEPH, R/O OF A-9, FIRST FLOOR, SOUTH CITY 2, GURUGRAM - 122 018, AADHAR NO. 8651 2573 6643 AND MOBILE NO. 8368194708.
E-MAIL: [email protected]
BY SRI.JOHNY MATHEW,(Party-In-Person)
RESPONDENTS:
1 THE CHANCELLOR, CALICUT UNIVERSITY, KERALA RAJ BHAVAN, THIRUVANANTHAPURAM-695 001.
2 PROF. M.K.JAYARAJ, VICE CHANCELLOR, UNIVERSITY OF CALICUT. RESIDING AT 'VAISHAKAM', JUDGE MUK, THRIKKAKKARA, , COCHIN-21.
3 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
4 THE CALICUT UNIVERSITY, REPRESENTED BY ITS REGISTRAR, THENJIPALAM, MALAPPURAM DISTRICT-673 635.
SRI.S.GOPAKUMARAN NAIR (SR.) SRI.S.PRASANTH SRI.T.B.HOOD, SPL.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 20.01.2023, ALONG WITH WP(C).39121/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 39121 OF 2022 & con.case
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944 WP(C) NO. 39196 OF 2022 PETITIONER:
JOHNY MATHEW, AGED 56 YEARS S/O LATE SHRI MATHEW JOSEPH, R/O OF A-9, FIRST FLOOR, SOUTH CITY - 2, GURGAON - 122 018, AADHAR NO. 8651 2573 6643 AND MOBILE NO. 8368194708.
E-MAIL: [email protected]
BY SRI.JOHNY MATHEW,(Party-In-Person)
RESPONDENTS:
1 THE CHANCELLOR, T.E. MALAYALAM UNIVERSITY, KERALA RAJ BHAWAN, THIRUVANATHAPURAM - 685001.
2 DR.V.ANIL KUMAR, VICE CHANCELLOR, THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY, VAKKAD P.O., TIRUR, MALAPPURAM DISTRICT-676 502.
3 THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
4 THE THUNCHATH EZHUTHACHAN MALAYALA UNIVERSITY, REPRESENTED BY ITS REGISTRAR VAKKAD P.O., TIRUR, MALAPPURAM DISTRICT- 676 502.
S.GOPAKUMARAN NAIR (SR.) S.PRASANTH, SC.
SRI.T.B.HOOD, SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 20.01.2023, ALONG WITH WP(C).39121/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 39121 OF 2022 & con.case
JUDGMENT [WP(C) Nos.39121/2022, 39112/2022, 39120/2022, 39135/2022, 39113/2022, 39196/2022]
The petitioner, who has presented these writ petitions in
person, is not present.
2. Going through the averments in these writ petitions,
no cause of action has been impelled by the petitioner in his
personal capacity to challenge the apppointment of the party
respondents. Obviously, therefore, these writ petitions are
not maintainable.
For the afore reason and since the petitioner is not
present, I dismiss these writ petitions for default.
Sd/- DEVAN RAMACHANDRAN JUDGE stu
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