Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ratheesh A vs District Labour Officer
2023 Latest Caselaw 1368 Ker

Citation : 2023 Latest Caselaw 1368 Ker
Judgement Date : 18 January, 2023

Kerala High Court
Ratheesh A vs District Labour Officer on 18 January, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA, 1944
                          RP NO. 26 OF 2023
 AGAINST THE ORDER/JUDGMENT IN WP(C) 37831/2022 OF HIGH COURT OF
                                 KERALA
REVIEW PETITIONER/PETITIONER:

            RATHEESH A
            AGED 45 YEARS
            S/O AYYAPPAN, PALAPPARAVEEDU, ETHANOOR P.O.,
            KODUVAYOOR, PALAKKAD- 678502


            BY ADV L.RAJESH NARAYAN


RESPONDENT/RESPONDENT:

            DISTRICT LABOUR OFFICER
            APPELLATE AUTHORITY
            UNDER THE KERALA HEAD LOAD WORKERS ACT
            CIVIL STATION COMPLEX, PALAKKAD, PIN-678001


            SRI.K.M.FAISAL, GP

     THIS   REVIEW   PETITION    HAVING    COME   UP   FOR   ADMISSION   ON
18.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP No. 26/2023
in W.P.(C)No.37831/2022
                                2


                P.V.KUNHIKRISHNAN, J.
               ------------------------------
                   R.P.No. 26 of 2023
       ----------------------------------------------
       Dated this the 18th day of January, 2023


                            ORDER

The Review Petitioner submitted that the

respondent in the writ petition is the Chairman of the

Head load Workers Welfare Fund Committee and

therefore, he can not decide the appeal and therefore

the judgment in W.P.(C)No.37831 of 2022 may be

recalled.

After hearing both sides, I am of the opinion that

the judgment can be recalled and the writ petition can

be restored.

Therefore, the judgment dated 24/11/2022 in W.P.

(C)No.37831/2022 is recalled and the writ petition is

restored.

Post as per roster.

Sd/-

                                       P.V.KUNHIKRISHNAN
DM                                            JUDGE
 RP No. 26/2023

in W.P.(C)No.37831/2022

APPENDIX OF RP 26/2023

PETITIONER ANNEXURES ANNEXURE A-1 CERTIFIED COPY OF THE JUDGMENT DATED 24.11.2022 IN WP(C) NO. 37831/2022

RESPONDENTS EXHIBITS : NIL //TRUE COPY// PA TO JUDGE

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter