Chellappan vs State Of Kerala
2023 Latest Caselaw 1343 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
    WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA, 1944
                        WP(C) NO. 1622 OF 2023
PETITIONERS:

    1     CHELLAPPAN
          AGED 73 YEARS
          S/O VELAYUDHAN,
          RESIDING AT KALANGATT HOUSE,
          POYYACHIRA, KAKANAD VILLAGE AND KARA,
          KAKKANAD P.O, ERNAKULAM, PIN - 682 030

    2     LALITHA
          AGED 63 YEARS
          W/O CHELLAPPAN, RESIDING AT KALANGATTIL HOUSE,
          POYYACHIRA, KAKANAD VILLAGE AND KARA,
          KAKKANAD P.O, ERNAKULAM, PIN - 682 030

          BY ADVS.
          P.M.MANOJ
          S.RUSSEL
          V.R.ARUN
          HAMZATH ALI V.K.


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT,
          REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695 001

    2     THE LAND REVENUE COMMISSIONER KERALA
          O/O THE COMMISSIONER OF LAND REVENUE,
          REVENUE COMPLEX, PUBLIC OFFICE BUILDINGS,
          MUSEUM ROAD, OPPOSITE ZOO, VIKHAS BHAVAN P.O.,
          THIRUVANANTHAPURAM, PIN - 695 033

    3     THE DISTRICT COLLECTOR
          ERNAKULAM, COLLECTORATE,
          KAKKAND, ERNAKULAM, PIN - 682 030

    4     THE TAHSILDAR
          KANAYANNUR TALUK,
          TALUK OFFICE, KANAYANNUR,
          ERNAKULAM PIN - 682 011
 WP(C) NO. 1622 OF 2023
                                2

    5     THE VILLAGE OFFICER
          KAKKANAD VILLAGE,
          VILLAGE OFFICE, KAKKANAD,
          ERNAKULAM, PIN - 682 030




          SRI. BIMAL K. NATH, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1622 OF 2023
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                             T.R.RAVI, J.
                     ----------------------------------------
                       WP (C) No.1622 of 2023
                    -------------------------------------------
              Dated this the 18th day of January, 2023

                            JUDGMENT

The counsel for the petitioners seeks permission to

withdraw the writ petition with liberty to move again.

Liberty granted. The Writ Petition is dismissed as

withdrawn.

Sd/-

T.R.RAVI

JUDGE sn