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Indu .V vs Dinesh Ram
2023 Latest Caselaw 1329 Ker

Citation : 2023 Latest Caselaw 1329 Ker
Judgement Date : 18 January, 2023

Kerala High Court
Indu .V vs Dinesh Ram on 18 January, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
    WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA, 1944
                        CON.CASE(C) NO. 2613 OF 2022
 AGAINST THE JUDGMENT IN WP(C) 20292/2021 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WP(C):

             INDU .V
             AGED 34 YEARS
             NEDUVAMMUURIYIL HOUSE,
             KUMBALAM PO,
             ERNAKULAM - 682 506,
             REPRESENTED BY : HER FATHER N P VIJAYAN,
             POWER OF ATTORNEY HOLDER,
             NEDUVAMMUURIYIL HOUSE,
             KUMBALAM PO,
             ERNAKULAM - 682 506

             BY ADVS.
             R.REJI KUMAR
             P.R.JAYAKRISHNAN



RESPONDENT/1ST RESPONDENT IN WP(C):

             DINESH RAM
             (AGE AND FATHERS NAME IS NOT KNOWN TO THE PETITIONER)
             REGIONAL OFFICER,
             CENTRAL BOARD OF SECONDARY EDUCATION (CBSE),
             REGIONAL OFFICE, 1630-A, J BLOCK,
             ANNA NAGAR WEST, CHENNAI - 600 040.



     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 18.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                   2
CON.CASE(C) NO. 2613 OF 2022




                        Sathish Ninan, J.
                 ==============================
                 Cont.Case (C).No.2613 of 2022
                   ==========================
            Dated this the 18th day of January, 2023

                               JUDGMENT

The directions in the judgment have since been complied

with. The contempt case is closed.

Sd/-

Sathish Ninan, Judge rsr

CON.CASE(C) NO. 2613 OF 2022

APPENDIX OF CON.CASE(C) 2613/2022

PETITIONER ANNEXURES

Annexure A.1 TRUE COPY OF JUDGMENT DATED 24-11-2021 IN W.P (C) NO. 20292 /2021 OF HON'BLE HIGH COURT OF KERALA

Annexure A.2 TRUE COPY OF POWER ATTORNEY DATED 09-09-2021 EXECUTED BY PETITIONER IN FAVOR OF N.P VIJAYAN

RESPONDENT ANNEXURES

Annexure R1 (a): True copy of the revised certificate dated 20/12/2022

 
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