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Rajan R vs Rekhi Raj
2023 Latest Caselaw 1321 Ker

Citation : 2023 Latest Caselaw 1321 Ker
Judgement Date : 18 January, 2023

Kerala High Court
Rajan R vs Rekhi Raj on 18 January, 2023
Mat.Appeal No.824/2022                           1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                              &
                          THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
            Wednesday, the 18th day of January 2023 / 28th Pousha, 1944
                     IA.NO.1/2022 IN MAT.APPEAL NO. 824 OF 2022
                    OP(OTHERS) 306/2019 OF FAMILY COURT,KOLLAM.
   PETITIONER/APPELLANT/RESPONDENT:

           RAJAN R., S/O. RAGHAVAN, AGED 54 YEARS, RESIDING AT NEDIYIVILA
           PUTHEN VEEDU, MEENAD EAST, CHATHANNOOR P.O., MEENAD VILLAGE, KOLLAM
           DISTRICT-691 572

   RESPONDENT/RESPONDENT/PETITIONER:

           REKHI RAJ, AGED 24 YEARS, D/O. RAJAN & BINDU CHANDRA, RESIDING AT
           THAMBURU, THAZHAM, MEENAD EAST, CHATHANNOOR P.O., MEENAD VILLAGE,
           KOLLAM DISTRICT-691 572


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and implementation of that part of the judgement allowing the petition in
   part vide judgment dated 05.04.2022 in O.P.(Others) No.306/2019 on the
   files of the Honourable Family Court, Kollam till the final disposal of
   this appeal or else the petitioner will be put to irreparable loss and
   injury.


        This Application again coming on for orders, upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 20/12/2022 and upon hearing the arguments of MR.R.NIKHIL,
   Advocate for the applicant, and of SMT.MINI GANGADHARAN Advocate for the
   respondent, the court passed the following:

                                            ORDER

Interim order will stand extended by one month.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

18-01-2023 /True Copy/ Assistant Registrar

 
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