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Daicy vs The Village Officer
2023 Latest Caselaw 121 Ker

Citation : 2023 Latest Caselaw 121 Ker
Judgement Date : 6 January, 2023

Kerala High Court
Daicy vs The Village Officer on 6 January, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
         FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                         W.P.(C) NO.41019 OF 2022
PETITIONER:

              DAICY,
              AGED 68 YEARS, W/O. BENNY,
              ADUPPUKALLINGAL HOUSE,
              AKAMPADAM VILLAGE OFFICE, NILAMBUR,
              MALAPPURAM DISTRICT-679 329.
              BY ADVS.
              KRISHNADAS P. NAIR
              K.L.SREEKALA
              HARIDAS P.NAIR
              M.A.VINOD
              M.RAJESH KUMAR
              SHINTO THOMAS
              ANU PRABHAKAR
              SAJAN VARGHESE M.


RESPONDENTS:

     1        THE VILLAGE OFFICER,
              AKAMPADAM VILLAGE OFFICE, NILAMBUR,
              MALAPPURAM DISTRICT-679 329.
     2        THE TAHASILDAR,
              TALUK OFFICE, NILAMBUR, MALAPPURAM DISTRICT-679 329.
     3        THE DISTRICT FOREST OFFICER
              NILAMBUR NORTH DIVISION FOREST OFFICE,
              NILAMBUR, MALAPPURAM DISTRICT-679 329.
     4        THE SUB REGISTRAR OFFICE,
              NILAMBUR, MALAPPURAM DISTRICT-679 329.
     5        THE DISTRICT COLLECTOR,
              COLLECTORATE, MALAPPURAM-679 329.
              SRI. T.P.SAJAN, SPECIAL GOVERNMENT PLEADER FOR FORESTS

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                  -2-
W.P.(C) NO.41019 OF 2022




                            JUDGMENT

Dated this the 6th day of January, 2023

It is informed that the petitioner has been issued with

NOC. This is recorded and the writ petition is closed.

Sd/-

V.G. ARUN JUDGE bpr

W.P.(C) NO.41019 OF 2022

APPENDIX OF WP(C) 41019/2022

PETITIONER'S EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE LAND TAX RECEIPT OF THE PETITIONER ISSUED BY THE 1ST RESPONDENT DATED 13.07.2022.

EXHIBIT P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE OF THE PETITIONER DATED 13.10.2022.

EXHIBIT P3 THE TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 14.10.2022.

EXHIBIT P4 THE TRUE COPY OF THE LETTER OF 4TH RESPONDENT ISSUED TO THE 3RD RESPONDENT DATED 15.10.2022.

EXHIBIT P5 THE TRUE COPY OF THE ORDER DATED 27.03.2013 IN WPC NO 8772/2013 OF THIS HONORABLE COURT.

 
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