Usha.K.P vs Administrator
2023 Latest Caselaw 1171 Ker

WP(C) NO. 28415 OF 2013            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA, 1944
                          WP(C) NO. 28415 OF 2013
PETITIONER/S:

      1        USHA.K.P
               ASSISTANT SECRETARY, THALIKKULAM SERVICE CO-
               OPERATIVE BANK LTD.NO.R 301, THALIKULAM, THRISSUR
               DISTRICT.

      2        SIMI.P.S
               BRANCH MANAGER, THALIKKULAM SERVICE CO-OPERATIVE
               BANK LTD.NO.R 301, THALIKULAM, THRISSUR DISTRICT.

      3        SUDHEER.K.R
               ACCOUNTANT, THALIKKULAM SERVICE CO-OPERATIVE BANK
               LTD.NO.R 301, THALIKULAM, THRISSUR DISTRICT.

      4        MINI.A
               SENIOR CLERK, THALIKKULAM SERVICE CO-OPERATIVE BANK
               LTD.NO.R 301, THALIKULAM, THRISSUR DISTRICT.

      5        HAROON RASHEED.K.A
               SENIOR CLERK, THALIKKULAM SERVICE CO-OPERATIVE BANK
               LTD.NO.R 301, THALIKULAM, THRISSUR DISTRICT.

      6        BHASKARAN.M.P
               SENIOR CLERK, THALIKKULAM SERVICE CO-OPERATIVE BANK
               LTD.NO.R 301, THALIKULAM, THRISSUR DISTRICT.

               BY ADVS.
               SRI.C.D.DILEEP
               SMT.SHYLAJA VARGHESE



RESPONDENT/S:

      1        ADMINISTRATOR
 WP(C) NO. 28415 OF 2013                 2


               THALIKKULAM SERVICE CO-OPERATIVE BANK LIMITED.NO.R
               301, THALIKULAM.P.O, THRISSUR DISTRICT. PIN-680 561.

      2        THALIKKULAM SERVICE CO-OPERATIVE BANK LIMITED.NO.R
               301
               THALIKULAM.P.O, THRISSUR DISTRICT. PIN-680 561,
               REPRESENTED BY ITS SECRETARY.

      3        JOINT REGISTRAR GENERAL
               CO-OPERATIVE SOCIETIES, AYYANTHOLE, THRISSUR, PIN-
               680 003.

      4        CO-OPERATIVE ARBITRATION COURT
               KOZHIKODE, REPRESENTED BY ITS SECRETARY.

      5        P.M.AMIRUDHEEN SHA
               S/O.MOIDEENSHAH, PUTHIYAVEETIL HOUSE, EDASSERY.P.O.,
               THRISSUR DISTRICT.

               BY ADVS.
               SRI.V.G.ARUN
               SRI.GEORGE POONTHOTTAM
               SRI.T.R.HARIKUMAR



OTHER PRESENT:

               SRI.RENJITH.T.R, SR.GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   18.01.2023,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 28415 OF 2013           3




                       P.V.KUNHIKRISHNAN, J
                   ---------------------------------------
                     W.P.(C) No. 28415 of 2013
                    --------------------------------------
              Dated this the 18th day of January, 2023


                             JUDGMENT

The counsel for the petitioners submitted that there is no

instructions from the petitioners.

Therefore, this writ petition is closed.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 28415/2013

PETITIONER EXHIBITS

P1- A TRUE COPY OF THE PLAINT IN ARC 128/11 OF THE CO-OPERATIVE ARBITRATION COURT.

P2- A TRUE COPY OF THE REGISTRATION LETTER OF THE 5TH RESPONDENT DATED 22.10.2012.

OF THE MANAGING COMMITTEE ACCEPTING THE RESIGNATION OF THE 5TH RESPONDENT.

P4- A TRUE COPY OF THE COMMUNICATION OF THE BANK DATED 30.09.2013.

P5- A TRUE COPY OF THE REPRESENTATION DATED 16.11.2013 PENDING BEFORE THE RESPONDENTS 1 AND 2.