Vasu vs District Collector
2023 Latest Caselaw 1105 Ker

WP(C) NO. 4374 OF 2013                 1



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
       TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                           WP(C) NO. 4374 OF 2013
PETITIONER/S:
           VASU
           AGED 55 YEARS
           KALLUNGAL HOUSE, ENGANDIYOOR P.O., THRISSUR DISTRICT.

               BY ADV SRI.K.I.SAGEER


RESPONDENT/S:
     1     DISTRICT COLLECTOR
           THRISSUR DISTRICT, COLLECTORATE, THRISSUR.

      2        REVENUE DIVISIONAL OFFICERADDITIONAL DISTRICT MAGISTRATE
               THRISSUR.

      3        VILLAGE OFFICER
               VILLAGE OFFICE, ENGANDIYOOR, THRISSUR DISTRICT.

      4        SENIOR GEOLOGIST
               DEPARTMENT OF MINING & GEOLOGY, DISTRICT OFFICE, MINI
               CIVIL STATION, CHEMBUKAVU, THRISSUR.

      5        SUB INSPECTOR OF POLICE
               VATANAPPILLY POLICE STATION, VATANAPPILLY, THRISSUR.

      6        UNNIKRISHNAN
               S/O. BALAN, THEKKEDATH HOUSE, ENGANDIYOOR P.O.,
               THRISSUR.

               BY ADV SRI.C.A.ANOOP


OTHER PRESENT:
           SRI.K.M.FAISAL, GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4374 OF 2013            2




                       P.V.KUNHIKRISHNAN, J
                   ---------------------------------------
                      W.P.(C) No. 4374 of 2013
                    --------------------------------------
              Dated this the 17th day of January, 2023


                             JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS