George Kurian vs S. Harikishore
2023 Latest Caselaw 1093 Ker

Con.Case(C) No.982/2022                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
              Tuesday, the 17th day of January 2023 / 27th Pousha, 1944
                CONTEMPT CASE(C) NO. 982 OF 2022(S) IN WP(C) 24470/2021
         PETITIONER:

                   GEORGE KURIAN, AGED 82 YEARS,         ULLAS NAGAR,

                   STREET NO. I, P.O. VADAKKENCHERRY,

                   THRISSUR DISTRICT, PIN - 678 683.

               BY ADV. SRI.VINAY MATHEW JOSEPH

         RESPONDENT:


                   S. HARIKISHORE,

                   THE DIRECTOR OF INDUSTRIES AND COMMERCE,

                   VIKAS BHAVAN P.O., THIRUVANANTHAPURAM, PIN - 695 033.



                   BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   17.01.2023, the court on the same day passed the following:

                                              ORDER

The learned Senior Government Pleader seeks time.

List this case on 23/01/2023; within which time if the directions in the judgment are not complied with, the respondent shall remain present in person to explain.

Sd/- DEVAN RAMACHANDRAN JUDGE

17-01-2023 /True Copy/ Assistant Registrar