State Bank Of India vs Safia Beevi Alias Sofi S
2023 Latest Caselaw 1087 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
         Tuesday, the 17th day of January 2023 / 27th Pousha, 1944

               RP NO. 1066 OF 2022 IN W.P.(C) NO.19685/2021

REVIEW PETITIONER/RESPONDENT:

     STATE BANK OF INDIA, RASMEC, LAZER SQUARE, NEAR KULANGARA
     SREEKRISHNA TEMPLE, KAZHAKKOOTTAM BRANCH, THIRUVANANTHAPURAM, PIN -
     695582

RESPONDENT/PETITIONER:

     SAFIA BEEVI ALIAS SOFI S, AGED 55 YEARS,
     (M/S. MOHAMMED SALI WHOLESALE SUPERMART), BUILDING NO.KP NO.XV/247,
     THOPPICHANTHA, PERUMKULAM P.O., ALAMCODE, THIRUVANANTHAPURAM, PIN -
     695012


     Review petition praying that in the circumstance stated therein the
High Court to be pleased to review the judgment dated 01.10.2021 in
W.P.(C) NO.19685 of 2021.

     This Review Petition again coming on for orders upon perusing the
petition and this court's judgment dated 01.10.2021 in W.P.(C)
NO.19685/2021 & order dated 30.11.2022 and upon hearing the arguments of
SRI.TOM K.THOMAS, Advocate for the review petitioner/respondent in W.P(C)
and of SRI.SHAHIM BIN AZIZ, Advocate for respondent in R.P/petition in
W.P.(C), the court passed the following:
                  BECHU KURIAN THOMAS, J.
           ========================
             Review Petition No.1066 of 2022
                                  in
                  W.P.(C)No.19685 of 2021
           ------------------------------------------------
                  Dated this the 17th day of January 2023

                                ORDER

Issue notice by speed post to the respondents.

In the meantime, review petitioner is also permitted to serve

copy of review petition on the counsel appearing for the writ petitioner.

BECHU KURIAN THOMAS JUDGE jm/