Citation : 2023 Latest Caselaw 1074 Ker
Judgement Date : 17 January, 2023
OP(C) NO. 105 OF 2023
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
OP(C) NO. 105 OF 2023
AGAINST OS 110/2022 OF MUNSIFF COURT,MUVATTUPUZHA
PETITIONER/DEFENDANT:
VARKEY ULAHANAN
AGED 99 YEARS
S/O ULHANAN,
KULANGARA HOUSE, PAITTAKKULAM KARA,
THIRUMARADY VILLAGE, OLIYAPPURAM P.O,
ERNAKULAM
PIN - 686662
BY ADVS.
JITHIN S SUNDARAN
VIMAL VIJAY
SRUTHY N. BHAT
NIKITA J. MENDEZ
ZACHARIAS KURIAN BERNARD
RESPONDENT/SPLAINTIFF:
MARY MATHAI
AGED 87 YEARS
W/O MATHAI,
PALATHOTTATHIL HOUSE, OLIYAPPURAM KARA,
THIRUMARADY VILLAGE, OLIYAPPURAM P.O,
ERNAKULAM
PIN - 686662
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(C) NO. 105 OF 2023
2
JUDGMENT
The learned counsel appearing for the petitioner
seeks leave to withdraw the original petition. Leave
sought for is granted. The original petition is dismissed
as withdrawn.
Sd/-
C.S.DIAS ma/17.1.2023 JUDGE OP(C) NO. 105 OF 2023
APPENDIX OF OP(C) 105/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAINT IN O.S NO.
110/2022 DATED 28.03.2022 ON THE FILE OF THE MUNSIFF COURT, MUVATTUPUZHA Exhibit P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONER IN O.S NO. 110/2022 DATED 28.03.2022 ON THE FILE OF THE MUNSIFF COURT, MUVATTUPUZHA Exhibit P3 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 30.06.2022 ISSUED BY DEVAMATHA HOSPITAL, KOOTHATUKULAM
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