Kerala Agricultural University ... vs Dr. P.K.Suresh Kumar
2023 Latest Caselaw 1067 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                          RP NO. 24 OF 2023
    AGAINST THE JUDGMENT IN WP(C) 34900/2022 DATED 23.12.2022


REVIEW PETITIONER:

          KERALA AGRICULTURAL UNIVERSITY REPRESENTED BY THE
          REGISTRAR, KERALA, AGRICULTURAL UNIVERSITY,
          MAIN CAMPUS, VELLANIKKARA, THRISSUR,
          PIN - 680656

          BY ADV ROBSON PAUL


RESPONDENTS:

    1     DR. P.K.SURESH KUMAR, AGED 53 YEARS, S/O. LATE.
          P.R.KRISHNAN, RESIDING AT SCKETHAM, VADACODE P.O.,
          KANGARAPADY,EMAKULAM,PIN:682021. MEMBER GENERAL
          COUNCIL OF KERALA AGRICULTURAL UNIVERSITY AND
          WORKING AS PROFESSOR DEPARTMENT OF AGRICULTURAL
          ENGINEERING, KERALA AGRICULTURAL UNIVERSITY,
          VELLANIKKARA, THRISSUR.

    2     THE CHANCELLOR, KERALAAGRICULTURAL UNIVERSITY,
          KERALA RAJ BHAVAN, KERALA GOVERNORS CAMP
          P.O, THINVANATHAPURAM, PIN - 695009

    3     STATE OF KERALA AGRICULTURAL DEVELOPMENT AND
          FARMERS WELFARE DEPARTMENT SECRETARIAT,
          REPRESNENTED BY ITS PRINCIPAL SECRETARY TO
          GOVERNMENT, PIN - 695001

    4     ISHITHA ROY IAS (KL-1991), AGRICULTURAL PRODUCTION
          COMMISSIONER, AGRICULTURAL DEVELOPMELT AND FARMERS
          WIELFARE DEPARTMENT, VIKASBHAVAN, THIRUVINATHAPURAM,
          KERALA, PIN - 695033

    5     REGISTRAR, KERALA AGRICULTURAL UNIVERSITY,
          VELLANIKKARA, KAVU P.O., PIN - 680656

    6     UNIVERSITY GRANTS COMMISSION (UGC), BAHADUR SHAH
          ZAFAR MARG, NEW DELHI., PIN - 110002
 RP 24/23
                                    2

             BY ADVS.
             S.SUJIN
             S.PRASANTH
             M.V.ANANDAN
             SRI.S.KRISHNAMOORTHY, CGC


      THIS   REVIEW   PETITION   HAVING   COME   UP   FOR   ADMISSION   ON
17.01.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP 24/23
                                    3




                             O R D E R

The learned Standing Counsel for the petitioner seeks permission to

withdraw this Review Petition with liberty to approach this Court again,

if so required, in future.

In the afore circumstances, this Review Petition is allowed to be

withdrawn with the afore requested liberty being reserved to the

petitioner.

Sd/-

RR                                      DEVAN RAMACHANDRAN
                                                 JUDGE