Ummer M vs The Deputy Collector (Land ...
2023 Latest Caselaw 1058 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                        WP(C) NO. 1423 OF 2023
PETITIONER:

          UMMER M
          AGED 58 YEARS
          S/O ALIKUTTY M, MUZHUVEN KOTTIL,
          NADUVATTAM P.O., THIRUVEGAPURA ,
          PALAKKAD DISTRICT, PIN - 679308.

          BY ADVS.
          VIJAI MATHEWS
          JOSEPH THEKKEKURUVANAL


RESPONDENTS:

    1     THE DEPUTY COLLECTOR (LAND REFORMS)
          CIVIL STATION PALAKKAD,
          PALAKKAD DISTRICT - 678014.

    2     VILLAGE OFFICER
          THIRUVAGAPPARA VILLAGE
          THIRUVEGAPURA, PATTAMBI TALUK
          PALAKKAD DISTRICT - 679304.

          SMT. C.S. SHEEJA, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1423 OF 2023

                                    2

                              T.R. RAVI, J.
              --------------------------------------------
                     W.P. (C) No.1423 of 2023
                  --------------------------------------------
             Dated this the 17th day of January, 2023

                             JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.No.838/2014 pending before the 1st respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the 1 st respondent

to take up S.M.No.838/2014 and dispose of the same within six

months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 1423 OF 2023

APPENDIX OF WP(C) 1423/2023

PETITIONER'S EXHIBITS

Exhibit-P1 TRUE COPY OF THE NOTICE REGARDING THE SUO-MOTO PROCEEDINGS (SM NO. 838/2014), DATED 31-10-2014.

Exhibit-P2 TRUE COPY OF THE AADHAAR CARD OF THE PETITIONER, DATED NIL.