Shylappan vs Kannan @ Sijesh
2023 Latest Caselaw 2652 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                     WP(C) NO. 15170 OF 2007
PETITIONER:

            SHYLAPPAN
            S/O.KOCHURAMAN, MULLANGATH HOUSE,
            METHALA VILLAGE,, KODUNGALLUR TALUK,
            THRISSUR DISTRICT.
            BY ADV SRI.V.M.KRISHNAKUMAR

RESPONDENTS:

    1       KANNAN @ SIJESH
            VARAMANGALATH VEETTIL, S/O.SIVAN,,
            METHALA VILLAGE, THIRUVANCHIKULAM DESOM,,
            KODUNGALLUR TALUK.
    2       THE SUB INSPECTOR OF POLICE
            POLICE STATION, KODUNGALLUR.
    3       THE CIRCLE INSPECTOR OF POLICE MALA.
    4       THE SUPERINTENDENT OF POLICE
            THRISSUR.
    5       THE DIRECTOR GENERAL OF POLICE
            THIRUVANANTHAPURAM.
            BY SRI.ARAVIND V. MATHEW, GP

     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   24.02.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.15170 of 2007

                                     2




                     MOHAMMED NIAS. C.P.,J
                             -----------
                       WP(C) No.15170 of 2007
                        ------------------
                Dated this the 24th day of February, 2023


                              JUDGMENT

Learned counsel for the petitioner submits that the matter has

become infructuous. Hence, the writ petition is dismissed as

infructuous.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/24.2.2023