K.U.Joseph vs State Of Kerala
2023 Latest Caselaw 2626 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
    FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                        WP(C) NO. 28356 OF 2006
PETITIONER:

          K.U.JOSEPH
          DEVELOPMENT OFFICER (RETD.), KERALA STATE LIBRARY
          COUNCIL, PALAYAM,, THIRUVANANTHAPURAM.

          BY ADVS.
               SRI.P.SANTHOSH KUMAR (PANAMPALLI NAGAR)
               SRI.LUIZ GODWIN DCOUTH


RESPONDENTS:

    1     STATE OF KERALA
          CHIEF SECRETARY, GOVERNMENT OF KERALA,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.

    2     KERALA STATE LIBRARY COUNCIL
          REPRESENTED BY THE SECRETARY, PALAYAM,,
          THIRUVANANTHAPURAM.

    3     THE PRESIDENT
          KERALA STATE LIBRARY COUNCIL, PALAYAM.,
          THIRUVANANTHAPURAM.

    4     THE DIRECTOR
          LOCAL FUND AUDIT DEPARTMENT,, THIRUVANANTHAPURAM.

    5     THE DISTRICT EXAMINER OF LOCAL FUND
          ACCOUNT, THIRUVANANTHAPURAM.

          BY ADV SRI.P.V.SURENDRANATH


OTHER PRESENT:

          GP ARAVIND V MATHEW


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No.28356 of 2006                              2




                               MOHAMMED NIAS C.P., J.
                         .....................................................
                               W.P.(C) No. 28356 of 2006
                     .................................................................
                     Dated this the 24th day of February, 2023.

                                           JUDGMENT

This writ petition is filed in the year 2006, seeking fixation of pension by the

State Library Council. Without prejudice to the right of the petitioner to approach

the authority in case there is any subsisting grievance, this writ petition is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE AMR