L.S.Sarojam vs State Of Kerala
2023 Latest Caselaw 2624 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                     WP(C) NO. 27907 OF 2005
PETITIONER:

            L.S.SAROJAM
            FORTWARD, NEYYATTINKARA, TRIVANDRUM.
            BY ADV SRI.KRISHNADAS P. NAIR


RESPONDENTS:

    1       STATE OF KERALA
            BY CHIEF SECRETARY, SECRETARIAT,, TRIVANDRUM.
    2       SURVEY JOINT DIRECTOR
            OFFICE OF THE SURVEY JOINT DIRECTOR OFFICE,,
            VANCHIYOOR, THIRUVANANTHAPURAM.
    3       ASSISTANT DIRECTOR
            RESURVEY, NEYYATTINKARA.


            BY SRI.JOSHY THANNICKAMATTOM, GP



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   24.02.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.27907 of 2005

                                    2




                      MOHAMMED NIAS. C.P.,J
                              -----------
                        WP(C) No.27907 of 2005
                         ------------------
                 Dated this the 24th day of February, 2023


                              JUDGMENT

This writ petition is of the year 2005 seeking correction of the

survey records.

The writ petition is closed without prejudice to the right of the

petitioner to approach the authorities in case there is any subsisting

cause of action.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/24.2.2023