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Sherry P Mathew vs Sajan Alex Mathew
2023 Latest Caselaw 2613 Ker

Citation : 2023 Latest Caselaw 2613 Ker
Judgement Date : 24 February, 2023

Kerala High Court
Sherry P Mathew vs Sajan Alex Mathew on 24 February, 2023
RFA No.46/2023                                1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                  THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
                 THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
          Friday, the 24th day of February 2023 / 5th Phalguna, 1944
                      IA.NO.1/2023 IN RFA NO. 46 OF 2023

                    OS 138/2013 OF SUB COURT, PATHANAMTHITTA

   PETITONER/APPELLANT:
          SHERRY P MATHEW, S/O DR.P.M.MATHEW, AGED 33
          YEARS, KALLUMKAATU HOUSE, KOZHENCHERRY P.O, KOZHENCHERRY
          VILLAGE, KOZHENCHERRY TALUK, PATHANAMTHITTA, PIN-689641
   RESPONDENTS/RESPONDENTS:
      1. SAJAN ALEX MATHEW, AGED 41, S/O LATE K.A.MATHEW,
         KALLUVETTAMKUZHIYIL HOUSE, CHERUMMOOTTIL KADAVU,
         CHERUKOL.P.O , RANNI TALUK, PATHANAMTHITTA, PIN-689650
      2. INDIAN OIL CORPORATION LIMITED, REPRESENTED BY ITS GENERAL
         MANAGER, KERALA STATE OFFICE, PANAMPALLY AVENUE, PANAMPALLY
         NAGAR P.O., KOCHI, PIN-682036

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the
   Decree and Judgment in OS 138/2013 on the files of the Sub
   Judge, Pathanamthitta during the pendency of the Regular First
   Appeal, in the interest of justice.


        This Application coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and upon
   hearing the arguments of M/S.N.ABHILASH, PRAVEEN K.JOY,
   E.S.SANEEJ, M.P.UNNIKRISHNAN, DEEPU RAJAGOPAL, Advocates for the
   petitioner, the court passed the following:

                                        ORDER

There shall be an interim stay of execution on furnishing security within three months. The property under attachment also can be offered.

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- SHOBA ANNAMMA EAPEN, JUDGE

24-02-2023 /True Copy/ Assistant Registrar

 
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