S.Anil Kumar vs The Joint Registrar Of ...
2023 Latest Caselaw 2612 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                     WP(C) NO. 37034 OF 2017
PETITIONER:

            S.ANIL KUMAR, AGED 58 YEARS
            S/O.P SIVASANKARA PILLAI(LATE),NOW RESIDING AT
            GEETHANJALI, V P MARAKKAR ROAD,
            EDAPPALLY NORTH P O, KOCHI 682024.
            BY ADV SRI.P.T.DINESH

RESPONDENTS:

    1       THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL) KAITHAMUKKU,
            THIRUVANANTHAPRUAM, PIN - 695001.
    2       PEROORKADA SERVICE CO-OPERATIVE BANK LIMITED
            NO 1412, PEROORKADA P O,
            THIRUVANANTHAPURAM, PIN 695005,
            REPRESENTED BY ITS SECRETARY.
    3       S ANITHA
            D/O.P SIVASANKARA PILLAI (LATE),TC. 4/1023,
            KOWDIAR P O,THIRUVANANTHAPURAM, PIN 695003.
            BY ADVS.
            SRI.K.V.JAYADEEP MENON
            SMT.P.KRISHNAPRIYA
            SRI.T.P.RAMESH THENGUMPILLIL
            SRI.N.UNNIKRISHNAN
            BY SRI.ARAVIND V. MATHEW, GP



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   24.02.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C)No.37034 of 2017

                                     2




                      MOHAMMED NIAS. C.P.,J
                             -----------
                       WP(C)No.37034 of 2017
                        ------------------
                Dated this the 24th day of February, 2023


                              JUDGMENT

Learned counsel for the petitioner seeks permission to withdraw

the writ petition. Permission is granted with liberty to approach the

authorities, in case there is any fresh cause of action.

Writ petition is dismissed as withdrawn with liberty reserving

above.

Sd/-MOHAMMED NIAS C.P., JUDGE

dlk/24.2.2023