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The Manager ( N.N Salim) vs State Of Kerala
2023 Latest Caselaw 2397 Ker

Citation : 2023 Latest Caselaw 2397 Ker
Judgement Date : 17 February, 2023

Kerala High Court
The Manager ( N.N Salim) vs State Of Kerala on 17 February, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 17TH DAY OF FEBRUARY 2023 / 28TH MAGHA, 1944
                   WP(C) NO. 3505 OF 2023
PETITIONER/S:

    1    THE MANAGER ( N.N SALIM), AGED 53 YEARS
         S/O N.J. NOOR MUHAMMED,
         CHMKSMUP SCHOOL, NANDANKIZHAYA,
         AANAMARI P.O., PALAKKAD DISTRICT,
         PIN - 678506
    2    M.I BUSHRABI, AGED 62 YEARS
         HEADMISTRESS (RETIRED),
         CHMKSMUP SCHOOL, NADANKIZHAYA, AANAMARI P.O.,
         PALAKKAD DISTRICT
         (RESIDING AT RAHATH, NADANKIZHAYA,
         AANAMARI P.O.,, MUTHALAMADA,
         KOLLENGODE VIA PALAKKAD DISTRICT,
         PIN - 678506
    3    P.P PREMALATHA, AGED 60 YEARS
         HEADMISTRESS, CHMKSMUP SCHOOL,
         NANDANKIZHAYA, AANAMARI P.O.,
         PALAKKAD DISTRICT- 678 506,
         PIN - 678506
         BY ADVS.
         M.SAJJAD
         V.A.MUHAMMED


RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT,
          SECRETARIAT ANNEXE - II,
          THIRUVANANTHAPURAM -695 001., PIN - 695001
    2     THE DIRECTOR OF GENERAL EDUCATION
          JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
    3     THE DEPUTY DIRECTOR OF EDUCATION
          CIVIL STATION, PALAKKAD, PIN - 678001
                                           2-
W.P.(C). No. 3505 of 2023



       4        THE ASSISTANT EDUCATIONAL OFFICER
                KOLLENGODE, PALAKKAD, PIN - 678582
       5        SMT.SMITHA.G
                UPSA, CHMKSMUP SCHOOL, NANDANKIZHAYA,
                AANAMARI P.O., PALAKKAD DISTRICT,
                PIN - 678506
OTHER PRESENT:

                SRI. ANTONY MUKKATH, SR.GP
        THIS       WRIT       PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION         ON        17.02.2023,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                          3-
W.P.(C). No. 3505 of 2023



                              P.V.KUNHIKRISHNAN, J.
                               ======================================================

                                 W.P.(C) No. 3505 of 2023
                            =============================================================

                   Dated this the 17th day of February, 2023

                                            JUDGMENT

The learned counsel for the petitioners seeks permission to

withdraw this writ petition with liberty to file a fresh one.

Permission granted and the writ petition is dismissed as

withdrawn with liberty to the petitioners to file a fresh writ

petition. sd/-

P.V.KUNHIKRISHNAN JUDGE das 4-

W.P.(C). No. 3505 of 2023

APPENDIX OF WP(C) 3505/2023

PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE APPOINTMENT ORDER OF THE 2ND PETITIONER, AS HM DATED 01.04.2021.

Exhibit P-2 TRUE COPY OF THE APPROVED SENIORITY LIST OF THE SCHOOL AS ON 01.06.2021 Exhibit P-3 TRUE COPY OF THE PROCEEDINGS OF THE ASSISTANT EDUCATIONAL OFFICER, KOLLENGODE VIDE ORDER NO. B/10326/2021 DATED 18.01.2022 Exhibit P- 4 TRUE COPY OF THE PROCEEDINGS OF THE DISTRICT EDUCATIONAL OFFICER, PALAKKAD VIDE ORDER NO. K.DIS/B4/197195/2022 DATED 08.06.2022 Exhibit P-5 TRUE COPY OF THE REVISION APPEAL SUBMITTED BY THE MANAGER BEFORE THE DIRECTOR DATED 11.08.2022 Exhibit P- 6 TRUE COPY OF THE APPOINTMENT ORDER OF THE 3RD PETITIONER DATED 01.04.2022 Exhibit P- 7 TRUE COPY OF THE PROCEEDINGS OF THE ASSISTANT EDUCATIONAL OFFICER VIDE ORDER NO. B/26416/2022 DATED 14.06.2022 Exhibit P- 8 TRUE COPY OF THE APPEAL MEMORANDUM SUBMITTED BY THE MANAGER BEFORE THE GOVERNMENT DATED 27.07.2022 Exhibit P- 9 TRUE COPY OF THE JUDGMENT IN WP(C) NO.

14971/2014 DATED 24.06.2014 Exhibit P -10 TRUE COPY OF THE JUDGMENT IN WA NO.

1900/2014/ DATED 25.06.2015 Exhibit P -11 TRUE COPY OF THE JUDGMENT IN WA NO.

1097/2014 DATED 11.01.2016 Exhibit P-12 TRUE COPY OF GO(MS) NO. 16/18/G.EDN DATED 19.02.2018 Exhibit P-13 TRUE COPY OF THE ORDER NO.85121/RULES/70/PD DATED 08.03.1971 (ALONG WITH TYPED COPY) Exhibit P-14 TRUE COPY OF THE G.O(RT) NO.

511/2020/G.EDN DATED 28.01.2020 Exhibit P-15 TRUE COPY OF THE G.O(P) NO.

5-

W.P.(C). No. 3505 of 2023

19/2020/G.EDN DATED 23.12.2020 Exhibit P-16 TRUE COPY OF THE G.O(P) NO.

1/2021/G.EDN DATED 05.01.2021 Exhibit P-17 TRUE COPY OF THE ORDER IN O.A NO.441/2021 DATED 19.02.2021 Exhibit P-18 TRUE COPY OF THE JUDGMENT IN WA NO.123/2021 DATED 05.01.2022 Exhibit P-19 TRUE COPY OF THE LETTER OF THE PRINCIPAL SECRETARY ADDRESSING THE ASSISTANT EDUCATIONAL OFFICER, KUZHALMANDHAM VIDE ORDER NO.B3/263/2022/G.EDN DATED 10.11.2022 Exhibit P-20 TRUE COPY OF THE G.O(RT) NO.

6896/2022/G.EDN DATED 17.11.2022 Exhibit P-21 TRUE COPY OF THE G.O(RT )NO.

534/2022/G.EDN DATED 25.01.2022 Exhibit P-22 TRUE COPY OF THE G.O(RT )NO.

7350/2022/G.EDN DATED 26.11.2022 Exhibit P-23 TRUE COPY OF THE GOVERNMENT CIRCULAR NO. J1/01/2021/G.EDN DATED 27.11.2022 Exhibit P-24 TRUE COPY OF THE REPRESENTATION IS SUBMITTED BY THE 2ND AND 3RD PETITIONER BEFORE THE GOVERNMENT DATED 26.12.2022 (WITHOUT EXHIBITS) Exhibit P-25 TRUE COPY OF THE INTERIM ORDER IN W.P(C) NO. 41836 OF 2022 DATED 21.12.2022 Exhibit P-26 TRUE COPY OF THE INTERIM ORDER IN W.P(C) NO. 40214 OF 2022 DATED 13.12.2022

 
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