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C.K.Vijayan vs Pradeep P.V
2023 Latest Caselaw 2362 Ker

Citation : 2023 Latest Caselaw 2362 Ker
Judgement Date : 10 February, 2023

Kerala High Court
C.K.Vijayan vs Pradeep P.V on 10 February, 2023
FAO No.65/2019                                  1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                     THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
                 Friday, the 10th day of February 2023 / 21st Magha, 1944
                            IA.NO.1/2023 IN FAO NO. 65 OF 2019

I.A.NO.15/2019 IN OS 1/2019 OF PRINCIPAL SUB COURT / COMMERCIAL COURT, ERNAKULAM

   PETITIONER/1ST APPELLANT:

          C.K.VIJAYAN, AGED 55 YEARS ,S/O OF KRISHNANKUTTY, RESIDING AT DEVAKI
          SADAN, MUTTATIL LANE, KADAVANTHRA, ERNAKULAM, KOCHI - 682 020.


   RESPONDENTS/RESPONDENT & APPELLANTS 2 & 3:


    1.PRADEEP P.V., AGED 52 YEARS, S/O.VELAYUDHAN, PATTICHANTHODI HOUSE,
    EDATHARA POST,

       PALAKKAD DISTRICT,PIN - 678 611.

    2.SALINI VIJAYAN, AGED 47 YEARS, W/O.C.K.VIJAYAN, RESIDING AT DEVAKI
    SADAN,

       MUTTATIL LANE, KADAVANTHRA, ERNAKULAM, KOCHI - 682 020.

    3.STATICS HOTELS & RESORTS PVT.LTD., REPRESENTED BY ITS DIRECTOR

       MRS.SALIRA THAMPI KRISHNA, WIFE OF LATE THAMPI KRISHNA, AGED 52 YEARS,

      RESIDING AT FLAT NO.7A, VIJAYA GLIMPSES APARTMENTS, ELAMKULAM, KOCHI -
    682 020.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to permit extension of
   time by 3 months which is already stipulated in the judgment of the above
   case dated 15.11.2022, for further period of two months, in the interest
   of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this court's judgment dated
   15/11/2022 and the letter dated 06/02/2023 from the Principal Sub Judge,
   Ernakulam and upon hearing the arguments of SRI.P.T.SHEEJISH, Advocate for
   the petitioner and of SRI. PEEYUS.A.KOTTAM, Advocate for the respondent 1
   and SRI.L.RAJESH NARAYAN,Advocate for the respondents 2 & 3 , the court
   passed the following:

                                           ORDER

Time is extended by one month.

10/02/2023 Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/-SHOBA ANNAMMA EAPEN,JUDGE

10-02-2023 /True Copy/ Assistant Registrar

 
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