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Mohanan vs Ponnamma
2023 Latest Caselaw 2187 Ker

Citation : 2023 Latest Caselaw 2187 Ker
Judgement Date : 10 February, 2023

Kerala High Court
Mohanan vs Ponnamma on 10 February, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  FRIDAY, THE 10TH DAY OF FEBRUARY 2023 / 21ST MAGHA, 1944
                     OP(CRL.) NO. 159 OF 2015
             MC 4/2014 OF FAMILY COURT, KOTTARAKKARA
PETITIONER/RESPONDENT:

    1       MOHANAN PILLAI, AGED 61 YEARS
            S/O.JANARDHANAN PILLAI, AMBADIYIL, KLAVODU,
            KOTTUKKAL, KOTTARAKARA.

    2       KRISHNA PILLAI, AGED 55 YEARS
            S/O.JANARDHANAN PILLAI, ASHA BHAVAN, KLAVODU,
            KOTTUKKAL, KOTTARAKARA.

            BY ADV SRI.ALEXANDER GEORGE


RESPONDENT/PETITIONER:

            PONNAMMA, AGED 83 YEARS
            D/O.LEKSHMI AMMA, MOHANAVILASOM VEEDU, KLAVODU
            MURI,KOTTUKKAL, KOTTARAKARA 690506

            BY ADVS.SRI.DHEERAJ RAJAN
            SRI.JITHIN PAUL VARGHESE
            SMT.M.PPRIYANKA
            SMT.T.P.SHELNA
            SRI.M.S.UNNIKRISHNAN


     THIS    OP (CRIMINAL)   HAVING COME       UP FOR    ADMISSION ON
10.02.2023,    THE   COURT   ON   THE   SAME    DAY     DELIVERED   THE
FOLLOWING:
 O.P.(Crl) No.159/2015

                                 -:2:-




                           JUDGMENT

Dated this the 10th day of February, 2023

Ext.P5 interim order of maintenance is under challenge in

this original petition.

2. The MC is of the year 2014. This original petition has

been filed in the year 2015. Now more than 7 years have been

elapsed.

Hence, this original petition is disposed of with a direction

to the Family Court, Kottarakara to dispose of M.C.No.4/2014

itself, as expeditiously as possible, if not already disposed of.

sd/-

DR. KAUSER EDAPPAGATH JUDGE kp O.P.(Crl) No.159/2015

APPENDIX OF OP(CRL.) 159/2015

PETITIONER EXHIBITS

EXHIBIT-P1: THE TRUE COPY OF THE M.C.NO.4/2014 FILED BEFORE THE FAMILY COURT KOTTARAKARA.

EXHIBIT-P2: THE TRUE COPY OF THE CRL.M.P.383/14 FILED BY THE RESPONDENT BEFORE THE FAMILY COURT KOTTARAKARA.

EXHIBIT-P3: THE TRUE COPY OF THE OBJECTION FILED THE PETITIONERS IN CRL.M.P.NO.383/14.

EXHIBIT-P4: TRUE COPY OF THE TREATMENT CERTIFICATE ISSUED FROM THE DEPARTMENT OF CARDIOLOGY, MEDICAL COLLEGE, THIRUVANANTHAPURAM DATED 10.7.2014.

EXHIBIT-P5: TRUE CERTIFIED COPY OF THE ORDER PASSED IN CRL.M.P.383/10 BY THE FAMILY COURT KOLLAM ON 10.2.2015.

 
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