Kerala High Court
E.A Vavachan vs State Of Kerala on 10 February, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 10TH DAY OF FEBRUARY 2023 / 21ST MAGHA, 1944
WA NO. 1119 OF 2016
AGAINST THE JUDGMENT IN WPC 28986/2014 OF HIGH COURT OF KERALA
APPELLANTS:
1 E.A VAVACHAN
S/O. AYYAPPAN, ILLIKKAL HOUSE, THOPPIPARA P.O., LEBAKADA,
IDUKKI JILLA.
2 V.NATARAJAN
PARVATHY, COOLIMUTTAM, POLPULLY P.O., PALAKKAD.
3 G.KRISHNAN KUTTY
MANAPPURATH PADITTATHIL HOUSE, PALLARIMANGALAM P.O.,
MAVELIKKARA.
4 K.JOHNY
S/O. KUNJUKUNJU, KOLLAKKARAN VEEDU, ESM COLONY,
KULATHUPUZHA P.O., KOLLAM-691 310.
BY ADV SRI.DEEPU THANKAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, LABOUR DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.
2 LABOUR COMMISSIONER
THIRUVANANTHAPURAM-695 001.
JOINT LABOUR COMMISSIONER
WA Nos.1119/2016 & Con.cases
THIRUVANANTHAPURAM.
4 KERALA LIVESTOCK DEVELOPMENT BOARD LTD.
GOKULAM, PATTAM, THIRUVANANTHAPURAM-695 004,
REPRESENTED BY ITS MANAGING DIRECTOR.
5 RAPHEL P.S. DIED
PAIPPATTU HOUSE, KANJIKUZHI ROAD, CHELACHUVADU P.O., IDUKKI
DISTRICT-685 606.
OTHER PRESENT:
GP SMT MARY BEENA JOSEPH, SRI BIJOY CHANDRAN
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.02.2023, ALONG
WITH WA.752/2016, 764/2016 AND CONNECTED CASES, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WA Nos.1119/2016 & Con.cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 10TH DAY OF FEBRUARY 2023 / 21ST MAGHA, 1944
WA NO. 752 OF 2016
AGAINST THE JUDGMENT WPC 35539/2014 OF HIGH COURT OF KERALA
APPELLANT:
SAINABA M.K.
ATTENDANT, KERALA LIVESTOCK DEVELOPMENT BOARD LTD,
DHONY FARM, PALAKKAD.
BY ADV SRI.DEEPU THANKAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,LABOUR DEPARTMENT,
GOVERNMENT SECRETARIAT, TRIVANDRUM.
2 LABOUR COMMISSIONER
THIRUVANANTHAPURAM695 001.
3 JOINT LABOUR COMMISSIONER
THIRUVANANTHAPURAM.
4 KERALA LIVESTOCK DEVELOPMENT BOARD LTD
GOKULAM, PATTAM,THIRUVANANTHAPURAM 695 004,REPRESENTED
BY ITS MANAGING DIRECTOR.
OTHER PRESENT:
GP SMT MARY BEENA JOSEPH, SRI BIJOY CHANDRAN
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.02.2023, ALONG WITH
WA Nos.1119/2016 & Con.cases
WA.1119/2016 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
WA Nos.1119/2016 & Con.cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 10TH DAY OF FEBRUARY 2023 / 21ST MAGHA, 1944
WA NO. 764 OF 2016
AGAINST THE JUDGMENT IN WPC 30731/2014 OF HIGH COURT OF KERALA
APPELLANTS:
1 K.G.RATNAKUMARI
ATTENDANT,2ND GRADE,KLD BOARD,REGIONAL
STATION,KULATHUPUZHA,KOLLAM DISTRICT - 691 310.
2 Y.JACOB
ATTENDANT,HIGHER GRADE,KLD BOARD,REGIONAL
STATION,KULATHUPUZHA,KOLLAM DISTRICT - 691 310.
BY ADV SRI.DEEPU THANKAN
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS SECRETARY,LABOUR
DEPARTMENT,GOVT.SECRETARIAT,TRIVANDRUM.
2 LABOUR COMMISSIONER
THIRUVANANTHAPURAM - 695 001.
3 JOINT LABOUR COMMISSIONER
THIRUVANANTHAPURAM.
4 KERALA LIVESTOCK DEVELOPMENT BOARD LTD
GOKULAM, PATTOM,THIRUVANANTHAPURAM - 695
WA Nos.1119/2016 & Con.cases
004.REPRESENTED BY ITS MANAGING DIRECTOR
OTHER PRESENT:
GP SMT MARY BEENA JOSEPH, SRI BIJOY CHANDRAN
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.02.2023, ALONG
WITH WA.1119/2016 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA Nos.1119/2016 & Con.cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 10TH DAY OF FEBRUARY 2023 / 21ST MAGHA, 1944
WA NO. 765 OF 2016
AGAINST THE JUDGMENT IN WPC 579/2015 OF HIGH COURT OF KERALA
APPELLANT:
APPAN N.G.
ATTENDANT,KERALA LIVESTOCK DEVELOPMENT BOARD
LTD,MATTUPETTY,MUNNAR.
BY ADV SRI.DEEPU THANKAN
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS SECRETARY,LABOUR
DEPARTMENT,GOVT.SECRETARIAT,TRIVANDRUM.
2 LABOUR COMMISSIONER
THIRUVANANTHAPURAM 695 001.
3 JOINT LABOUR COMMISSIONER
THIRUVANANTHAPURAM
4 KERALA LIVESTOCK DEVELOPMENT BOARD LTD
GOKULAM, PATTAM,THIRUVANANTHAPURAM - 695
004REPRESENTED BY ITS MANAGING DIRECTOR.
OTHER PRESENT:
GP SMT MARY BEENA JOSEPH, SRI BIJOY CHANDRAN
WA Nos.1119/2016 & Con.cases
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.02.2023, ALONG
WITH WA.1119/2016 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA Nos.1119/2016 & Con.cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 10TH DAY OF FEBRUARY 2023 / 21ST MAGHA, 1944
WA NO. 769 OF 2016
AGAINST THE JUDGMENT IN WPC 35271/2015 OF HIGH COURT OF KERALA
APPELLANTS:
1 M.G.SOMAN
AGED 58 YEARS
PLANT OPERATOR, KERALA LIVESTOCK DEVELOPMENT BOARD
LTD.KOLAHALAMEDU, IDUKKI.
2 E.K. JAYATHILAKAN
PLANT OPERATOR, KERALA LIVESTOCK DEVELOPMENT BOARD
LTD,DHONI, PALAKKAD.
BY ADV SRI.DEEPU THANKAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,LABOUR DEPARTMENT, GOVT.
SECRETARIAT, TRIVANDRUM.
2 LABOUR COMMISSIONER
THIRUVANANTHAPURAM-695 001.
3 JOINT LABOUR COMMISSIONER
THIRUVANANTHAPURAM
4 KERALA LIVESTOCK DEVELOPMENT BOARD LTD
GOKULAM, PATTAM, THIRUVANANTHAPURAM-695
WA Nos.1119/2016 & Con.cases
004,REPRESENTED BY ITS MANAGING DIRECTOR.
OTHER PRESENT:
GP SMT MARY BEENA JOSEPH, SRI BIJOY CHANDRAN
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.02.2023, ALONG
WITH WA.1119/2016 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA Nos.1119/2016 & Con.cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 10TH DAY OF FEBRUARY 2023 / 21ST MAGHA, 1944
WA NO. 774 OF 2016
AGAINST THE JUDGMENT IN WPC 15239/2015 OF HIGH COURT OF KERALA
APPELLANT:
G. JOY
TRACTOR DRIVER, KERALA LIVESTOCK DEVELOPMENT BOARD LTD,
KULATHUPUZHA, KOLLAM.
BY ADV SRI.DEEPU THANKAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, LABOUR DEPARTMENT,
GOVERNMENT SECRETARIAT, TRIVANDRUM
2 LABOUR COMMISSIONER
THIRUVANANTHAPURAM-695 001.
3 THE JOINT LABOUR COMMISSIONER
THIRUVANANTHAPURAM
4 KERALA STATE LIVESTOCK DEVELOPMENT BOARD LTD
GOKULAM, PATTOM, THIRUVANANTHAPURAM-695 004,
REPRESENTED BY ITS MANAGING DIRECTOR.
OTHER PRESENT:
GP SMT MARY BEENA JOSEPH, SRI BIJOY CHANDRAN
WA Nos.1119/2016 & Con.cases
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.02.2023, ALONG
WITH WA.1119/2016 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA Nos.1119/2016 & Con.cases
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE S.V.BHATTI
&
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 10TH DAY OF FEBRUARY 2023 / 21ST MAGHA, 1944
WA NO. 775 OF 2016
AGAINST THE JUDGMENT IN WPC 4832/2015 OF HIGH COURT OF KERALA
APPELLANT:
JAYALAKSHMI T.
ATTENDANT, KERALA LIVESTOCK DEVELOPMENT BOARD LTD,
MATTUPETTY, MUNNAR.
BY ADV SRI.DEEPU THANKAN
RESPONDENTS:
1 STATE OF KERALA
STATE OF KERALA REPRESENTED BY ITS SECRETARY, LABOUR
DEPARTMENT, GOVT. SECRETARIAT, TRIVANDRUM
2 LABOUR COMMISSIONER
THIRUVANANTHAPURAM - 695 001.
3 JOINT LABOUR COMMISSIONER
THIRUVANANTHAPURAM.
4 KERALA LIVESTOCK DEVELOPMENT BOARD LTD
GOKULAM, PATTAM, THIRUVANANTHAPURAM - 695 004,
REPRESENTED BY ITS MANAGING DIRECTOR.
OTHER PRESENT:
GP SMT MARY BEENA JOSEPH, SRI BIJOY CHANDRAN
WA Nos.1119/2016 & Con.cases
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.02.2023, ALONG
WITH WA.1119/2016 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA Nos.1119/2016 & Con.cases
JUDGMENT
[WA Nos.1119/2016, 752/2016, 764/2016, 765/2016,
769/2016, 774/2016, 775/2016]
S.V. Bhatti, J.
Adv.Namitha K.M, holding for Adv. Deepu Thankan,
referring to the instructions, informs the Court that the prayer
in the writ appeals is rendered infructuous.
Statement is placed on record. Writ appeals are dismissed
as infructuous.
Sd/-
S.V.BHATTI
JUDGE
Sd/-
MURALI PURUSHOTHAMAN
JUDGE
JS
