Kerala High Court
Varun.P.V vs Moodadi Grama Panchayath on 9 February, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 9TH DAY OF FEBRUARY 2023 / 20TH MAGHA, 1944
WP(C) NO. 8510 OF 2020
PETITIONER:
AKIL S.KAPASI,
AGED 34 YEARS
S/O.SIRAJ D.KAPASI, SUGRA MANIL, 12/30,
SOUTH BEACH ROAD, KOZHIKODE.
BY ADVS.
R.BINDU (SASTHAMANGALAM)
SRI.PRASANTH M.P
RESPONDENTS:
1 MOODADI GRAMA PANCHAYATH,
MOODADI, KOYILANDY TALUK, KOZHIKODE DISTRICT, PIN -
673 307, REPRESENTED BY ITS SECRETARY.
2 THE SECRETARY,
MOODADI GRAMA PANCHAYATH, MOODADI, KOYILANDI TALUK,
KOZHIKODE DISTRICT, PIN - 673 307.
3 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION,
KOZHIKODE, PIN - 673 001.
4 THE KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION
LIMITED,
REGISTERED OFFICE AT HOUSING BOARD BUILDING, SANTHI
NAGAR, THIRUVANANTHAPURAM, PIN - 695 001,
REPRESENTED BY ITS GENERAL MANAGER.
5 THE DIRECTOR OF INDUSTRIES,
KERALA, THIRUVANANTHAPURAM, PIN - 695001.
6 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT INSTITUTIONS,
THIRUVANANTHAPURAM, PIN - 695001.
BY ADVS.
SRI.VINOD SINGH CHERIYAN
BIJU G., SC, SIDCO
SRI.T.M.KHALID
SMT.K.P.SUSMITHA
OTHER PRESENT:
SRI. RAJEEV. M. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING
W.P.(C)Nos. 8510 & 8552 of 2020
-:2:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 9TH DAY OF FEBRUARY 2023 / 20TH MAGHA, 1944
WP(C) NO. 8552 OF 2020
PETITIONER:
VARUN.P.V
AGED 30 YEARS
S/O. VIJAYAN K.K, CHAITANYA, CHORODE P O, VADAKARA,
KOZHIKODE-673106, PN-673106.
BY ADV R.BINDU (SASTHAMANGALAM)
RESPONDENTS:
1 MOODADI GRAMA PANCHAYATH
MOODADI, KOYILANDY TALUK, KOZHIKODE DISTRICT, PIN-
673307, REPRESENTED BY ITS SECRETARY,
2 THE SECRETARY
MOODADI GRAMA PANCHAYATH,MOODADI, KOYILANDY TALUK,
KOZHIKODE DISTRICT, PIN-673307,
3 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOZHIKODE, PIN-673001.
4 THE KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION
LIMITED,
REGISTERED OFFICE AT HOUSING BOARD BUILDING SANTHI
NAGAR, THIRUVANANTHAPURAM, PIN-695001, REPRESENTED
BY ITS GENERAL MANAGER.
5 THE DIRECTOR OF INDUSTRIES,
KERALA, THIRUVANANTHAPURAM , PIN- 695001.
6 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL
SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM,
PIN-695001.
BY ADVS.
SRI.VINOD SINGH CHERIYAN
BIJU G., SC, SIDCO
SRI.T.M.KHALID
SMT.K.P.SUSMITHA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)Nos. 8510 & 8552 of 2020
-:3:-
T.R.RAVI, J
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W.P.(C) Nos. 8510 & 8552 of 2020
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Dated this the 9th day of February, 2023
JUDGMENT
The Counsel for the petitioner submits that the petitioner does
not intend to pursue the matter any further.
The writ petition is dismissed as not pressed.
Sd/-
T.R.RAVI
JUDGE
TR
