Justine Jacob vs Alice Jacob
2023 Latest Caselaw 2128 Ker

RFA No.30/2023                                 1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                 Friday, the 3rd day of February 2023 / 14th Magha, 1944
                           IA.NO.1/2023 IN RFA NO. 30 OF 2023

                        OS 139/2011 OF SUB COURT, MUVATTUPUZHA

   PETITIONER/APPELLANT/DEFENDANT:

          JUSTINE JACOB, S/O.LATE MR.R.T.JACOB, AGED 44 YEARS, RATHAPPILLIL
          HOUSE, THAZHUVAMKUNNU KARA, KALLOORKAD VILLAGE, MUVATTUPUZHA TALUK,
          ERNAKULAM DISTRIC, PIN - 686668

   RESPONDENTS/RESPONDENTS/PLAINTIFFS:

      1. ALICE JACOB, W/O.LATE R.T.JACOB, AGED 71 YEARS, RATHAPPILLIL HOUSE,
         THAZHUVAMKUNNU KARA KALLOORKAD VILLAGE, MUVATTUPUZHA TALUK,
         ERNAKULAM DISTRICT, PIN - 686668
      2. JESLINE JACOB, D/O.LATE R.T.JACOB, AGED 38 YEARS, RATHAPPILLIL
         HOUSE, THAZHUVAMKUNNU KARA KALLOORKAD VILLAGE, MUVATTUPUZHA TALUK,
         ERNAKULAM DISTRICT, PIN - 686668
      3. RIYA SHINO, W/O.SHINO, AGED 47 YEARS, NOW RESIDING AT 46,
         JOURNALIST COLONY, ALTO PORUVARIM, PANAJI, GOA, PIN - 403521

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the judgment and decree dated 22/10/2022 in O.S.No.139 of 2011 on the
   file of Sub Judge, Muvattupuzha, pending disposal of the appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.ALIAS M.CHERIAN, K.M.RAPHY, BRISTO S PARIYARAM, VIVEK
   RADHAKRISHNAN, ARUN C.S., Advocates for the petitioners, the court passed
   the following:
                                      ORDER

There will be an interim order of stay only against passing of the final decree. It will not operate against the proceedings for the final decree application till that stage. Call on 27/2/23.

Sd/- P.SOMARAJAN , JUDGE

03-02-2023 /True Copy/ Assistant Registrar