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Mohammed Rafi vs State Of Kerala
2023 Latest Caselaw 2119 Ker

Citation : 2023 Latest Caselaw 2119 Ker
Judgement Date : 3 February, 2023

Kerala High Court
Mohammed Rafi vs State Of Kerala on 3 February, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                        WP(C) NO. 3652 OF 2023
PETITIONER:

            MOHAMMED RAFI
            AGED 55 YEARS, S/O. BEERAN HAJI,
            PATTATHIL HOUSE, CHAMRAVATTOM P.O,
            MALAPPURAM, PIN - 676 110.

            BY ADV RAFEEK. V.K.


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.

    2       TAHSILDAR
            TIRUR TALUK, TALUK OFFICE, TIRUR,
            MALAPPURAM DISTRICT, PIN - 676 101.

    3       VILLAGE OFFICER
            VILLAGE OFFICE, KATTIPARUTHY VILLAGE,
            VALANCHERY, MALAPPURAM, PIN - 676 552.

    4       LAND TRIBUNAL
            OFFICE OF THE LAND TRIBUNAL,
            TIRUR TALUK, MALAPPURAM, PIN - 676 101.

            BY ADV. BIMAL K.NATH (SR.G.P)



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3652 OF 2023                2




                            JUDGMENT

The prayer made in the writ petition is for an early

disposal of S.M.No.116/2021, pending before the 4th

respondent.

In view of the directions issued by this Court in

WP(C) No.28398 of 2017 and in WP(C) No.17012 of 2022, this

writ petition is disposed of, directing the 4th respondent to

take up S.M.No.116/2021 and dispose of the same within 24

months from the date of receipt of a copy of this judgment.

Sd/-

GOPINATH P.

JUDGE ats

APPENDIX OF WP(C) 3652/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE SALE DEED NO. 4490/07 DATED 06.12.2007 OF KUTTIPPURAM SRO

Exhibit P2 TRUE COPY OF THE BASIC TAX RECEIPT CONCERNING THE PROPERTIES ISSUED BY THE 3RD RESPONDENT AND DATED 24.06.2021

Exhibit P3 TRUE COPY OF THE REPORT OF THE VILLAGE OFFICER AND DATED 27.11.2021

 
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