Citation : 2023 Latest Caselaw 2109 Ker
Judgement Date : 3 February, 2023
Crl.Rev.Pet No.291/2016 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE K. BABU
Friday, the 3rd day of February 2023 / 14th Maghha, 1944
CRL.M.APPL.NO.1238/2016 IN CRL.REV.PET NO. 291 OF 2016
MC 78/2010 OF CHIEF JUDICIAL MAGISTRATE ,KOZHIKODE
CRA 32/2014 OF ADDITIONAL SESSIONS COURT - V, KOZHIKODE
PETITIONERS/REVISION PETITIONERS:
1. SOMAN M, AGED 51 YEARS S/O. ACHUTHAN NAIR(LATE), NIMMU, NEAR
NANGOLATHKANDY TEMPLE, SUNDAY ROAD, CHEVAYUR POST, KOZHIKODE
2. SANTHAKUMARI, AGED 72 YEARS W/O. ACHUTHAN NAIR(LATE), NIMMU, NEAR
NANGOLATHKANDY TEMPLE, SUNDAY ROAD, CHEVAYUR POST, KOZHIKODE
3. SHAILAJA, AGED 48 YEARS W/O. DAMODAR PRASAD, ANJALY, NEAR
NANGOLATHKANDY TEMPLE, SUNDAY ROAD, CHEVAYUR POST, KOZHIKODE
4. DAMODAR PRASAD, AGED 63 YEARS S/O. DAMODARAN NAIR,ANJALY, NEAR
NANGOLATHKANDY TEMPLE, SUNDAY ROAD, CHEVAYUR POST, KOZHIKODE
RESPONDENTS/RESPONDENTS:
1. SUCHITHRA C.P, AGED 41 YEARS D/O.NARAYANAN NAIR, SAI HARITHAM,
AZHCHAVATTOM,MANKAVU POST, KOZHIKODE PIN 673 007
2. AMAL, AGED 15 YEARS MINOR,S/O. SOMAN, SAI HARITHAM,
AZHCHAVATTOM,MANKAVU POST, KOZHIKODE PIN 673 007
3. LAKSHMI, AGED 9 YEARS MINOR, D/O. SOMAN, SAI HARITHAM,
AZHCHAVATTOM,MANKAVU POST, KOZHIKODE PIN 673 007 (RESPONDENT NO 2
AND 3 AND REPRESENTED BY 1ST RESPONDENT)
4. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
KERALA,ERNAKULAM PIN 682 032
Application praying that in the circumstances stated therein the
High Court be pleased to stay the execution of the judgment dated
28-11-2015 of the Court of Session II, Kozhikode Division in Crl. Appeal
No 32 of 2014 and the order dated 20-12-2013 of the Court of the Chief
Judicial Magistrate, Kozhikode in M.C No. 78 of 2010 and it is accordingly
prayed for.
This Application again coming on for orders upon perusing the
application and this court's order dated 19.01.2023 therein and upon
hearing the arguments of SRI.P.VIJAYA BHANU (SR.), SRI.V.N.RAMESAN
NAMBISAN, Advocates for the petitioners and of SRI.C.S.MANU,
SRI.S.K.PREMRAJ Advocates for the First, 2nd and 3rd respondents and
Public Prosecutor for the 4th respondent, the court passed the following:
ORDER
Interim order shall stand extended by two weeks.
Post on 16/02/2023.
Sd/- K. BABU JUDGE
03-02-2023 /True Copy/ Assistant Registrar
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