Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

S.Balakrishnan vs Valsamma Thomas
2023 Latest Caselaw 2108 Ker

Citation : 2023 Latest Caselaw 2108 Ker
Judgement Date : 3 February, 2023

Kerala High Court
S.Balakrishnan vs Valsamma Thomas on 3 February, 2023
OP(C) No.1546/2021                                1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                              THE HONOURABLE MR.JUSTICE C.S.DIAS

                 Friday, the 3rd day of February 2023 / 14th Magha, 1944
                                  OP(C) NO. 1546 OF 2021

                     CMA 12/2019 OF ADDITIONAL DISTRICT COURT-V, ERNAKULAM

                O.S NO. 586 OF 2018 ADDITIONAL MUNSIFF COURT-I, ERNAKULAM

   PETITIONER/RESPONDENT/PETITIONER/PLAINTIFF:

          S.BALAKRISHNAN, AGED 55 YEARS, S/O.SIVAN @ SAMAY, AKKAPARAMBIL
          HOUSE, CHERANELLORE, ERNAKULAM-682034.

   RESPONDENTS/APPELLANTS/RESPONDENTS/DEFENDANTS:

      1. VALSAMMA THOMAS, AGED 55 YEARS, W/O.THOMAS, AMAL VILLA, VANIYAM
         PARAMBIL, ADIMURI LANE, SOUTH JANATHA ROAD, PALARIVATTOM-682025.

            AND ANOTHER


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings pursuant to Exhibit P10 Judgment dated 13.08.2021
   in C.M.A No.12/2019 on the files of the Additional District Judge-V,
   Ernakulam, till the disposal of this Original Petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   04-08-2022 and upon hearing the arguments of M/S.V.JAYAPRADEEP, ANN SUSAN
   GEORGE, O.A.NURIYA, D.S.LOKANATHAN & ALAN PRIYADARSHI DEV, Advocates for
   the petitioner ad of M/S.M.K.DILEEPAN, DEEPAK T.NEDUNGADAN, P.SUNITHA &
   S.KARTHIK MENON, Advocates for the respondents, the court passed the
   following:

                                           O R D E R

The Registry is directed to call for a report from the Court of the Ist Additional Munsiff, Ernakulam, to ascertain the status and the reasonable time period required to dispose of O.S NO. 586 of 2018.

The interim order dated 15-09-2021 is extended by one month.

Post next week.

Sd/- C.S.DIAS, JUDGE

03-02-2023 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter