Kunjappan K.K vs Sasi M.G
2023 Latest Caselaw 2099 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
        FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                         OP(C) NO. 143 OF 2022
        EP 63/2019 IN OS 324/2018 OF MUNSIFF COURT, PERUMBAVOOR
PETITIONER/JUDGMENT DEBTOR:

    1        KUNJAPPAN K.K.
             AGED 60 YEARS
             S/O. KANNAN, KIZHAKKEKKUDY HOUSE,
             METHALA KARA, METHALA P.O.,
             ASAMANNOOR VILLAGE,
             KUNNATHUNAD TALUK,
             ERNAKULAM DISTRICT, PIN-683545.(DIED. ADDL P2 TO P4
             IMPLEADED)

 ADDL. P2 SUJA KUNJAPPAN
          W/O. KUNJAPPAN K K, AGED 54 YEARS, RESIDING AT
          KIZHAKKEKKUDY HOUSE, METHALA KARA, METHALA P.O.,
          ASAMANNOOR VILLAGE, KUNNATHUNAD TALUK, ERNAKULAM
          DISTRICT, PIN-683545.

 ADDL. P3 SONIYAMOL K K
          D/O. LATE KUNJAPPAN K K, AGED 35 YEARS, RESIDING AT
          KIZHAKKEKKUDY HOUSE, METHALA KARA, METHALA P.O.,
          ASAMANNOOR VILLAGE, KUNNATHUNAD TALUK, ERNAKULAM
          DISTRICT, PIN-683545.

 ADDL. P4 SUDHEESHKUMAR K K
          S/O. KUNJAPPAN K K, RESIDING AT KIZHAKKEKKUDY HOUSE,
          METHALA KARA, METHALA P.O., ASAMANNOOR VILLAGE,
          KUNNATHUNAD TALUK, ERNAKULAM DISTRICT, PIN-683545.

             ( ADDL P2 TO P4 IMPLEADED AS LR'S OF P1 VIDE ORDER DTD
             1.2.23 IN IA 3/23)

             BY ADV P.S.SUJETH



RESPONDENT/DECREE HOLDER:

             SASI M.G.
             AGED 60 YEARS
             S/O. GOPALAN, MANJASSERRIL HOUSE,
             METHALA KARA, METHALA P.O.,
             ASAMANNOOR VILLAGE, KUNNATHUNAD TALUK,
 OP(C) NO. 143 OF 2022                  2

             ERNAKULAM DISTRICT, PIN-683545.

             BY ADVS.
             GIMMY P ANTONY
             LEGY ABRAHAM




     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
03.02.2023,     THE   COURT    ON   THE    SAME    DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 143 OF 2022               3



              Dated this the 3rd day of February, 2023

                             JUDGMENT

The learned counsel appearing for the petitioners

seeks leave to withdraw the original petition.

The leave sought for is granted and the original

petition is dismissed as withdrawn.

Sd/-

C.S.DIAS, JUDGE

rmm3/2/2023