M/S M Two Trade Link vs The District Collector
2023 Latest Caselaw 2085 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                        WP(C) NO. 2829 OF 2023
PETITIONER:

            M/S M TWO TRADE LINK
            A PARTNERSHIP FIRM,
            REPRESENTED BY ITS MANAGING PARTNER,
            NAVEENA K.K., W/O SANEESH KUMAR M.
            AGED 44 YEARS BUILDING NO.877/1,
            WARD NO.IV, MAKKUNI ROAD,
            PALLIKUNNU P.O., KANNUR 670 004.

            BY ADV BINOY VASUDEVAN
RESPONDENTS:

    1       THE DISTRICT COLLECTOR
            COLLECTORATE, CIVIL STATION,
            KANNUR 670 002, PIN - 670 002

    2       THE TAHSILDAR
            KANNUR TALUK, CIVIL STATION,
            KANNUR, PIN - 670002

    3       THE CANARA BANK LTD.
            SOUTH BAZAR BRANCH, KANNUR, PIN - 670002
            REPRESENTED BY ITS AUTHORISED OFFICER



            SRI. M. GOPIKRISHNAN NAMBIAR,
            SC. SRI. M. RAJEEV, GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2829 OF 2023
                                       2




                              T.R.RAVI, J.
                      ----------------------------------------
                        WP (C) No.2829 of 2023
                     -------------------------------------------
              Dated this the 03rd day of February, 2023

                             JUDGMENT

The counsel for the petitioner seeks permission to

withdraw the writ petition with liberty to move an appropriate

application.

The writ petition is hence dismissed as withdrawn with

liberty to the petitioner to move an appropriate application.

Sd/-

T.R.RAVI

JUDGE sn