Kooran Peedika Kandi Abdulla vs Vellante Valappil Ibrahim Kutty
2023 Latest Caselaw 2082 Ker

OP(C) No.1875/2019                               1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT

                            THE HONOURABLE MR.JUSTICE C.S.DIAS

                 Friday, the 3rd day of February 2023 / 14th Magha, 1944

                                  OP(C) NO. 1875 OF 2019

                           CMA 5/2019 OF THE SUB COURT, KANNUR.

                     O.S NO 39/2019 OF PRINCIPAL MUNSIFF COURT, KANNUR.

   PETITIONER/ RESPONDENT/ RESPONDENT/ DEFENDANT:

          KOORAN PEEDIKA KANDI ABDULLA, AGED 54 YEARS, S/O. MUHAMMED KUNHI,
          RESIDING AT 'RASALS', PERUVALATHUPARAMBA P.O, IRIKKUR AMSOM, KULINHA
          DESOM, TALIPARAMBA TALUK, KANNUR DISTRICT- 670 593

   RESPONDENT/ APPELLANT/ PETITIONER/ PLAINTIFF:

          VELLANTE VALAPPIL IBRAHIM KUTTY, S/O. ABDULLA, EZHOME P.O, EZHOME
          AMSOM, ERIPURAM CHENGAL DESOM, PAYYANNUR TALUK, KANNUR DISTRICT-670
          303


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of Exhibit P9 judgment till the disposal of the above
   Original Petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   13.01.2022 and upon hearing the arguments of M/S P.B.KRISHNAN
   & V.A.SATHEESH, Advocates for the petitioner and of M/S G.SREEKUMAR
   (CHELUR) & ARAVIND.S.S, Advocates for the respondent, the court passed the
   following:
                                    O R D E R

Perused the communication of the Principal Munsiff, Kannur dated 18-01-2023. The learned Munsiff is directed to consider and dispose of O.S 39/2019 in accordance with law, as expeditiously as possible, at any rate on or before 31-03-2023.

Post on 03-04-2023.

The interim order dated 29-07-2017 is extended till the date of next hearing.

Sd/- C.S.DIAS, JUDGE

03-02-2023 /True Copy/ Assistant Registrar