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M/S. Elista Exotic Desigs Llp vs The Regional Transport ...
2023 Latest Caselaw 2053 Ker

Citation : 2023 Latest Caselaw 2053 Ker
Judgement Date : 3 February, 2023

Kerala High Court
M/S. Elista Exotic Desigs Llp vs The Regional Transport ... on 3 February, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944

                    WP(C) NO. 1358 OF 2023
PETITIONER/S:

           M/S. ELISTA EXOTIC DESIGNS LLP
           AGED 23 YEARS
           10/649/2, DAVIS TOWER,
           PALLIKULAM ROAD, THRISSUR - 680 001
           REPRESENTED BY ITS MANAGIGN PARTNER,
           SMIJO BABU M, AGED 23 YEARS,
           S/O. MECHERIPIDI BABU, RESIDING AT MECHERIPIDI HOUSE,
           VALLACHIRA P.O., THRISSUR- 680 562, PIN - 680562

           BY ADVS.
           K.N.ABHILASH
           SUNIL NAIR PALAKKAT
           RITHIK S.ANAND
           ANU PAUL
           SREELAKSHMI MENON P.

RESPONDENT/S:

    1      THE REGIONAL TRANSPORT OFFICER(REGISTRATION AUTHORITY)
           OFFICE OF THE REGIONAL TRANSPORT OFFICER,
           CIVIL STATION, AYYANTHOLE P.O.,
           THRISSUR- 680003, PIN - 680003

    2      E.V.M AUTOKRAFT- BMW
           ANGEL PLAZA, 23/649 A1 NH 47,
           OPPOSITE METRO PILLAR NO. 290,
           SOUTH KALAMASSERY, KOCHI, KERALA- 682 022

           SRI TR RENJITH SR GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.02.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 1358 OF 2023

                                      2



                                  JUDGMENT

When the matter is taken up, the learned counsel appearing for the

petitioner submits that the vehicle has delivered and the petitioner has no

further grievance.

This writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE avs WP(C) NO. 1358 OF 2023

APPENDIX OF WP(C) 1358/2023

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE INVOICE OF THE VEHICLE (BMW M340I) PURCHASED BY THE PETITIONER FROM THE 2ND RESPONDENT DATED 28.12.2022

Exhibit P2 TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF VEHICLE NUMBER KL 08 AZ 4545 DATED 24.12.2012

Exhibit P2[a] TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF VEHICLE NUMBER KL 08 BQ 4545 DATED 15.05.2018

Exhibit P2[B] TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF VEHICLE NUMBER KL 08 BJ 4545 DATED 09.05.2016

Exhibit P3 A TRUE COPY OF THE EMAIL SEND TO THE 2ND RESPONDENT

Exhibit P4 THE TRUE COPY OF THE INTERIM ORDER DATED 23.11.2022 ISSUED BY THIS HONORABLE COURT IN WP(C) 37193 OF

 
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