Clarist Convent Educational ... vs Union Of India
2023 Latest Caselaw 1944 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                          RP NO. 783 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 18204/2022 OF HIGH COURT OF
                                KERALA
REVIEW PETITIONERS/PETITIONERS:

    1       CLARIST CONVENT EDUCATIONAL SOCIETY
            PATTANAKKAD P.O., CHERTHALA, ALAPPUZHA - 688 531,
            REPRESENTED BY ITS PRESIDENT AND MOTHER SUPERIOR,
            REV.SR.ANEY JOSEPH.

    2       PARENT TEACHERS ASSOCIATION
            ST. JOSEPH PUBLIC SCHOOL, PATTANAKKAD P.O,
            CHERTHALA, ALAPPUZHA -688 53, REPRESENTED BY ITS
            PRESIDENT SIVAPRASANTH.B. AGED 46 YEARS,
            S/O.BALAKRISHNA KURUP, DEVAKI KRISHNA, CHERTHALA
            SOUTH (PART),
            ALAPPUZHA - 688 539.

    3       REV. SR. ROSIN
            AGED 84 YEARS
            C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
            PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

    4       REV. SR. CLARAMMA
            AGED 81 YEARS
            C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
            PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

    5       REV. SR. MARIAKUTTY
            AGED 86 YEARS
            C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
            PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

    6       REV. SR. ANICE
            AGED 81 YEARS
            C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
            PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

    7       REV. SR. ROSELIT
            AGED 85 YEARS
            C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
            PATTANAKKAD P.O. PATTANAKKAD, ALAPPUZHA - 688531.
 RP NO. 783 OF 2022 & Conn. Cases
                              2

    8     REV. SR. ELSA JOHN
          AGED 82 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

    9     REV. SR. CAROLINA
          AGED 81 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

   10     REV. SR. ALS MARIA
          AGED 70 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   11     REV. SR. THREASIAMMA P.M.
          AGED 73 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   12     REV. SR. JENOVA
          AGED 70 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA-688531.

   13     REV. SR. MAGI
          AGED 74 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   14     REV. SR. AMALA
          AGED 77 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

   15     REV. SR. PETRINA
          AGED 73 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   16     REV. SR. ALPHONSAMMA
          AGED 75 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 588531.
 RP NO. 783 OF 2022 & Conn. Cases
                              3

   17     REV. SR. JULIA
          AGED 77 YEARS
          C/O. MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   18     REV. SR. AQUINA
          AGED 78 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   19     REV. SR.ANNIES VALLIPPALAM
          AGED 70 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   20     REV. SR. BILLIA
          AGED 72 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA- 688531.

   21     REV. SR. LIVEENA
          AGED 71 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   22     REV. SR. REECY
          AGED 68 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   23     REV. SR. RITCY JOHN
          AGED 62 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA- 688531.

   24     REV. SR.LISSY GEORGE
          AGED 60 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

   25     REV.SR. DAISE MARIA
          AGED 66 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA 688531.
 RP NO. 783 OF 2022 & Conn. Cases
                              4

   26     REV. SR. ELSIA
          AGED 66 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

   27     RE.SR. ELSITTA,
          AGED 68 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD,ALAPPUZHA-688531 .

   28     REV. SR. PHILLIES,
          AGED 67 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688 531.

   29     REV. SR. SANTHI [email protected] C.A.
          AGED 66 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA- 688531.

   30     REV. SR. LIZA THOMAS
          AGED 66 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   31     REV. SR. KOCHURANI J. THACHIL
          AGED 60 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688 531.

   32     REV. SR. LEELAMMA E.X.
          AGED 61 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

   33     REV. SR. SHAIJA K.P.
          AGED 48 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688 531.

   34     REV. SR. SEENA GRACE
          AGED 41 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA- 688 531.
 RP NO. 783 OF 2022 & Conn. Cases
                              5

   35     REV. SR. MAJO MARIA
          AGED 51 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   36     REV. SR.DAISY T.D.
          AGED 60 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   37     REV. SR.REEJA MARIA
          AGED 55 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   38     REV. SR. DANY
          AGED 47 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   39     REV. SR.MERLY PAUL
          AGED 55 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   40     REV. SR. TEENA GEORGE
          AGED 49 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   41     REV. SR.SHEENET
          AGED 50 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   42     REV.SR.JAISAMARY
          AGED 65 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   43     REV. SR.MARIA JAMES
          AGED 65 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.
 RP NO. 783 OF 2022 & Conn. Cases
                              6

   44     REV. SR.SUNITHA
          AGED 61 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   45     REV. SR.ANNGIO
          AGED 60 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   46     REV. SR.GRACY.P.V,
          AGED 58 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   47     REV. SR. SANILA DAVIS,
          AGED 54 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   48     REV. SR. RENCY JOSE,
          AGED 52 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

   49     REV. SR. LINCE MARI,
          AGED 52 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

   50     REV. SR. RINCY
          AGED 45 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   51     REV.SR.LIS THERESE,
          AGED 52 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

   52     REV.SR.SOBHANA,
          AGED 58 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.
 RP NO. 783 OF 2022 & Conn. Cases
                              7

   53     REV. SR. DARSANA,
          AGED 47 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

   54     REV. SR.SOBHITHA,
          AGED 49 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   55     REV. SR.GRACE MATHEW
          AGED 54 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC: CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   56     REV. SR.JOLLY JOSE
          AGED 53 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   57     RE.SR.MERCY JOSEPH
          AGED 53 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA- 688531.

   58     REV. SR.KUSUMAM
          AGED 54 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688 531.

   59     REV. SR.SHEPHY ROSE
          AGED 46 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   60     REV. SR.ANCY JOSEPH
          AGED 53 YEARS
          C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT,
          PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

   61     ST. JOSEPH ORPHANAGE
          REPRESENTED BY MOTHER SUPERIOR IN CHARGE OF THE
          ORPHANAGE, PATTANAKKAD P.O., PATTANAKKAD,
          ALAPPUZHA - 688531.
 RP NO. 783 OF 2022 & Conn. Cases
                              8

   62     ANN MARIA TOMICHAN
          AGED 18 YEARS
          D/O. TOMICHAN.J, B1 MILMA QUARTERS, KOONAMTHAI,
          EDAPPALLY.P.O, ERNAKULAM - 682 024. CLASS XII A
          STUDENT ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED
          BY 1ST PETITIONER SOCIETY).

   63     ABHIRAM S.
          AGED 18 YEARS
          S/O VILSU L, KANNATTU HOUSE, CMC-10 CHERTHALA NORTH
          (PART), CHERTHALA, ALAPPUZHA - 688 524. (CLASS XII
          A STUDENT ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY).

   64     ANN KEZIA JOB
          AGED 18 YEARS
          D/O JOBANAND K.J, KUNNEL, MANAKKODAM,
          THIRUMALABHAGAM, KUTHIATHODE, ALAPPUZHA,
          THIRUMALABHAGOM- 688 540. (CLASS XII A STUDENT ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY).

   65     NANDHANA LILLY GEORGE
          AGED 18 YEARS
          D/O K.P. GEORGE, KATTIKATTU, THURAVOOR SOUTH,
          THURAVOOR THEKKU, THURAVOOR SOUTH CHERTHALA - 688
          532. (CLASS XII A STUDENT OF ST. JOSEPH SCHOOL,
          PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER
          SOCIETY).

   66     CHRISAN SEBASTIAN
          AGED 18 YEARS
          D/O SEBASTIAN JOSEPH, THEKKE VELY PARAMBIL,
          PATTANAKAD, PATTANACAUD CHERTHALA,
          ALAPPUZHA -688 531. (CLASS XII A STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY).

   67     JUSTIN VARGHESE
          AGED 18 YEARS
          S/O M.D. VARGHESE, MATHLUNGAL, VARANAD P.O,
          CHERTHALA NORTH (PART), KURUPPANKULANGARA,
          CHERTHALA, ALAPPUZHA - 688 539. (CLASS XII A
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
 RP NO. 783 OF 2022 & Conn. Cases
                              9

          ESTABLISHED BY 1ST PETITIONER SOCIETY).

   68     ABHIRAMI. G.SAJEEV
          AGED 18 YEARS
          D/O GIRIJA SAJEEV, SUSEELAM R.C ROAD,
          KARIVELIPPADY, THOPPUMPADY, THOPPUMPADY SO,
          ERNAKULAM - 682 005. (CLASS XII A STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY).

   69     ASWIN.K.S
          AGED 18 YEARS
          S/O K.P. SURESH BABU, KUZHUPPALLIL HOUSE,
          PATTANAKKAD, CHERTHALA, ALAPPUZHA - 688 531. (CLASS
          XII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY).

   70     VISHNU VENUGOPAL
          AGED 18 YEARS
          S/O G. VENUGOPAL, SOWPARNIKA, UZHUVA, PUTHIYAKAVU
          KALAVAMKODAM, CHERTHALA, CHERTHALA NORTH (PART),
          ALAPPUZHA - 688 524. (CLASS XII A STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY).

   71     JAYASHANKAR.J
          AGED 18 YEARS
          S/O. RAJASREE.R, JAYA VIHAR, CHERTHALA,
          MARUTHORVATTAM P.O, CHERTHALA SOUTH (PART),
          ALAPPUZHA - 688 539. (CLASS XII A STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY).

   72     GOWRI KRISHNA P.S.
          AGED 18 YEARS, D/O. PRIYA VASUDEVAN, GOWRI GANGA,
          VAYALAR, CHERTHALA, ALAPPUZHA - 688 536. (CLASS XII
          A STUDENT OF JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY).

   73     ARSHIL YESUDAS
          AGED 18 YEARS
          S/O. YUSY BEENA.K.C, PULICKAL HOUSE, WARD 17,
          PATTANAKKAD, ANDHAKARANZHI, CHERTHALA, ALAPPUZHA
          -688 531. (CLASS XII A STUDENT OF ST. JOSEPH
          SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER
 RP NO. 783 OF 2022 & Conn. Cases
                              10

          SOCIETY).

   74     ANGEL MARIA TOMICHAN
          AGED 17 YEARS
          (MINOR), D/O. TOMICHAN.J, (CLASS XI A STUDENT
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER FATHER AND NEXT FRIEND, J. TOMICHAN, AGED 52
          YEARS, S/O. VARKEY JOSEPH, B1 MILMA QUARTERS,
          KOONAMTHAI, EDAPPALLY.P.O, ERNAKULAM - 682 024.

   75     AKSHAY.B
          AGED 17 YEARS
          (MINOR), S/O. SAVITHA. P. PAI, (CLASS XI A STUDENT
          OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY
          1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER
          AND NEXT FRIEND, SAVITHA.P. PAI, AGED 41 YEARS,
          W/O.BIJU.A, 7/105 B, AKSHAY NIVAS, EZHUPUNNA,
          ALAPPUZHA - 688 537.

   76     KRISHNENDHU P KARTHA
          AGED 17 YEARS
          (MINOR), D/O.K.R. SHYAMA, (CLASS XI A STUDENT OF
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND K.R. SHYAMA, AGED 54 YEARS,
          W/O. PARAMESWARA KARTHA, NADUVATHE ZHATHU,
          KADAKKARAPALLY.P.O, ALAPPUZHA - 688 529.

   77     DIYA AYLIN
          AGED 17 YEARS
          (MINOR), D/O. RITA OUSEPPACHAN VALIYAVE L, (CLASS
          XI A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND RITA OUSEPPACHAN
          VALIYAVEETIL, AGED 60 YEARS, W/O THOMASKUTTY,
          KOILPARAMBIL, ARTHINKAL P.O., KALARICKAL, CHERTHALA
          SOUTH (PART), ALAPPUZHA - 688530.

   78     ANOVA ANNA.K.
          AGED 17 YEARS
          (MINOR), D/O. TREESA AGNES T.M, (CLASS XI A STUDENT
          OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY
          1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER
          AND NEXT FRIEND TREESA AGNES T.M, AGED 49 YEARS,
 RP NO. 783 OF 2022 & Conn. Cases
                                11

          W/O KURIAKOSE ANTONY, PUTHAN KARIYIL, CMC 15,
          CHERTHALA, MARUTHORVATTOM, KOKKOTHAMANGALAM,
          ALAPPUZHA-688524.

   79     RESMI JOHNSON,
          AGED 16 YEARS
          (MINOR), D/O LAILA, (CLASS XA STUDENT OF ST. JOSEPH
          SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER
          SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND
          LAILA, AGED 66 YEARS, W/O. KHIROD PRADHAN,
          PUTHANVEEDU, MANAKODAM, THIRUMALABHAGOM. P.O,
          THURAVOOR THEKK, THURAVOOR SOUTH, CHERTHALA,
          ALAPPUZHA - 688 532.

   80     VRINDA SAJAN
          AGED 16 YEARS
          (MINOR), D/O SAJAN E B, (CLASS X A STUDENT. OF
          ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY) REPRESENTED BY HER MOTHER AND
          NEXT FRIEND REJILA KUMARI.R, AGED 48 YEARS, W/O.
          SAJAN.E.B, SREEVALSAM CMC 31, VELORVATTOM,
          CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

   81     NANMA ADARSH
          AGED 16 YEARS
          (MINOR), D/O ADARSH R, (CLASS X A STUDENT OF THE
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND SANDHYA G RAVEENDRAN, AGED 44 YEARS,
          W/O. ADARSH, NITHYA, S.L PURAM. P.O, CHERTHALA,
          MARARIKKULAM NORTH, SETHULEKSHMI PURAM,
          ALAPPUZHA - 688 523.

   82     PADMANABHA RAJEEV
          AGED 16 YEARS
          (MINOR), S/O RAJEEV R, (CLASS X A STUDENT OF THE
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND
          NEXT FRIEND RAJEEV.K, AGED 49 YEARS,
          K.G.RAVEENDRAN, RAJASREE, CMC 27, PROVIDENCE
          JUNCTION, CHERTHALA, CHERTHALA NORTH (PART),
          ALAPPUZHA 688 524.

   83     MURALIKRISHNAN.V.P.
          AGED 16 YEARS
 RP NO. 783 OF 2022 & Conn. Cases
                              12

          (MINOR), S/O PRADEEPKUMAR V N,, (CLASS X A
          ESTABLISHED PATTANAKKAD STUDENT OF THE ST. JOSEPH
          SCHOOL, BY 1ST PETITIONER SOCIETY), REPRESENTED BY
          HIS MOTHER AND NEXT FRIEND INDU.K.M, AGED 43 YEARS,
          W/O. PRADEEP KUMAR.V.N, VARAKADIVADAKEAMADAM, S.L.
          PURAM, MARARIKULAM NORTH, ALAPPUZHA - 688 523.

   84     KEERTHANA. S,
          AGED 16 YEARS
          (MINOR), D/O. SUJITH P. PAI, (CLASS X A STUDENT OF
          THE ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY
          1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER
          AND NEXT FRIEND SUJITH.P. PAI, AGED 43 YEARS, S/O.
          PURUSHOTHAMA PAI, ILLICKAL CHIRA, CMC 29,
          T.D.NORTH, CHERTHALA NORTH 688 524. (PART),
          ALAPPUZHA -688 524.

   85     ADITHYA.P.
          AGED 16 YEARS
          (MINOR), S/O KRISHNA PRASAD P, (CLASS X B STUDENT
          OF THE ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED
          BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS
          MOTHER AND NEXT FRIEND SREEDEVI.R, AGED 47 YEARS,
          C/O. KRISHNA PRASAD. P, KRISHNA KRIPA, VARANAD.P.O,
          CHERTHALA SOUTH (PART), ALAPPUZHA - 688 539.

   86     DILBAR AAYISHA
          AGED 16 YEARS
          (MINOR), D/O.MUJEEBMON P.A., (CLASS X B STUDENT OF
          THE ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY
          1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER
          AND NEXT FRIEND RESIYA BEEVI N.A., AGED 46 YEARS,
          PEDIKACHIRAYIL, CMC 3, CHERTHALA P.O., CHERTHALA
          NORTH (PART), ALAPPUZHA - 688 524.

   87     VENKITESH VINOD
          AGED 16 YEARS
          MINOR), S/O VINOD B, (CLASS X B STUDENT OF THE ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          REPRESENTED BY HIS MOTHER AND NEXT PETITIONER
          SOCIETY), FRIEND VIJIMOL.S, AGED 42 YEARS, W/O.B.
          VINOD, MARUTHORVATTAM. P.O, KANNODATH,
          THANNERMUKKAM NORTH, ALAPPUZHA -688 539.
 RP NO. 783 OF 2022 & Conn. Cases
                              13

   88     LAKSHMI NANDANA.V.
          AGED 16 YEARS (MINOR), D/O VIPIN, (CLASS IX E
          STUDENT OF THE ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND VIDHYA.T, AGED 40
          YEARS, VIPIN NIVAS, MARUTHOORVATTOM P.O.,
          ALAPPUZHA 39.

   89     SANDRA EASSY
          AGED 16 YEARS
          (MINOR), D/O EASSY, (CLASS IX E STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND
          NEXT FRIEND EASSY.A.S, AGED 46 YEARS, S/O.
          SEBASTIAN, ARAKKAL, NORTH CHELLANAM, CHELLANAM,
          ERNAKULAM-682 008.

   90     K.S.SWAMINADH
          AGED 16 YEARS
          (MINOR), C/O BINDUMOL TH, ( CLASS IX A STUDENT OF
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND BINDUMOL.T.H, AGED 48 YEARS, W/O.
          SANTHOSH, THEKKEVAZHATHUSSERI, THAICKAL.P.O,
          CHERTHALA SOUTH (PART), ALAPPUZHA,
          ARTHINGAL - 688 530.

   91     URMILA
          AGED 15 YEARS
          (MINOR) D/O SETHURAJ, (CLASS IX A STUDENT OF THE
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER FATHER AND NEXT FRIEND P.SETHURAJ, AGED 45
          YEARS, S/O.K.N.PURUSHOTHAMAN NAIR, 191,
          CHERIYAMPALLIL, CMC-14, MARUTHORVATTOM, CHERTHALA,
          KOKKTHAMANGALAM, ALAPPUZHA - 688 524.

   92     SNEHA SAINU
          AGED 15 YEARS
          (MINOR), D/O SAINU, (CLASS IX E STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND NAISY, AGED 47 YEARS, W/O. SAINU,
          KALATHIL, VAYALAR, ALAPPUZHA - 688 536.
 RP NO. 783 OF 2022 & Conn. Cases
                              14

   93     AMALA ZEIRAH THOMAS
          AGED 15 YEARS
          (MINOR), C/O THOMAS JOSEPH (CLASS IX A STUDENT OF
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND CRISSY THOMAS, AGED 40 YEARS, PUSHPA
          MANDIRAM, CANTONMENT SOUTH, KOLLAM-691 001.

   94     ABHINAV.R.
          AGED 15 YEARS (MINOR), S/O RAVEENDRAKUMAR D (CLASS
          IX A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS FATHER AND NEXT FRIEND RAVEENDRA KUMAR.D,
          AGED 51 YEARS, S/O. DETHATHREYAN UNNI, PRANAVAM,
          THIRUVIZHA, S.N.PURAM. P.O, KANJIKKUZHI,
          ALAPPUZHA - 688 582.

   95     JAYS JOSEPH
          AGED 15 YEARS (MINOR), S/O JOSEPH P V, (CLASS IX A
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND ANCYMOL.T.J, AGED 44
          YEARS, W/O. JOSEPH.P.V, PALLIPARAMBIL, CMC 31 WARD,
          CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

   96     AYUSH.A.PANICKER,
          AGED 15 YEARS (MINOR), S/O ARUN K PANICKER, (CLASS
          IX C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND VIJAYA LEKSHMI.P,
          AGED 43 YEARS, W/O ARUN K. PANICKER, ELENJIYIL
          MAYITHARA P.O CHERTHALA SOUTH (PART), CHERTHALA,
          ALAPPUZHA -688539.

   97     BITHRA REMANI NAIR
          AGED 15 YEARS
          (MINOR), D/O SARATH CHANDRAN V S, (CLASS IX C
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER FATHER AND NEXT FRIEND SARATH CHANDRAN V.S,
          AGED 60 YEARS, S/O SREEDHARAN PILLAI P.K, VILLWADRI
          KANICHUKULANGARA P.O MARARIKULAM NORTH CHETHY G.D
          CHERTHALA, ALAPPUZHA -688530.
 RP NO. 783 OF 2022 & Conn. Cases
                              15

   98     SIVA R. NAIR
          AGED 15 YEARS
          (MINOR), D/O RAMESH, (CLASS IX D STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND LEKHAMOL P.S, AGED 42 YEARS, W/O RAMESH
          R, MOONNAM VEETTIL MADAM, PATTANAKKAD, CHERTHALA,
          ALAPPUZHA -688531.

   99     SWAROOP SREEKUMAR
          AGED 15 YEARS (MINOR), S/O SREEKUMAR N, (CLASS IX
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST. PETITIONER SOCIETY),
          REPRESENTED BY HIS FATHER AND NEXT FRIEND SREEKUMAR
          N, ED 43 YEARS SREENIKETHAN, VARANADU, P.O,
          CHERTHALA SOUTH (PART), CHERTHALA SOUTH E.D,
          ALAPPUZHA -688539.

   100    SREEHARI V,
          GED 15 YEARS (MINOR), S/O ), S/O R SUSHAMA, (CLASS
          IX E STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND SUSHAMA R, AGED 55
          YEARS, C/O G. KRISHNA PANICKER, KATTIKATTU SANTHI
          NIVAS, KADAKKARAPPALLY, NEAR ALUNKAL JUNCTION,
          ALAPPUZHA- 688529.

   101    HARINARAYANAN
          AGED 15 YEARS (MINOR), S/O SANTHOSH (CLASS IX B
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND SHYMOLE T.U, AGED 40
          YEARS, W/O V.S SANTHOSH, VELIPARAMBIL VELUTHULLY
          FERRY ROAD, KUMBALANGI SOUTH, ERNAKULAM -682007.

   102    ALAKANANDHA K BINISH
          AGED 15 YEARS (MINOR), (CLASS IX STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND KHANAMOL, AGED 37 YEARS, W/O
          BINEESHKUMAR K.S, KOCHUVELI, PATTANAKAD P.O,
          VAYALAR, CHERTHALA, ALAPUZHA-685536.

   103    UTHARA
          AGED 15 YEARS (MINOR), D/O SETHURAJ (CLASS IX A
 RP NO. 783 OF 2022 & Conn. Cases
                              16

          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND ANJU NAIR, AGED 40
          YEARS, W/O P. SETHU RAJ, CHERIYAMPALLIL CMC-14
          WARD, MARUTHORVATTOM CHERTHALA, KOKKOTHAMANGALAM,
          ALAPUZHA-688539.

   104    UJWALA,
          AGED 15 YEARS (MINOR), D/O SETHURAJ (CLASS IX A
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND ANJU NAIR, AGED 40
          YEARS, W/O P. SETHU RAJ, CHERIYAMPALLIL CMC-14
          WARD, MARUTHORVATTOM CHERTHALA, KOKKOTHAMANGALAM,
          ALAPUZHA-688539.

   105    BASILO GEO,
          AGED 15 YEARS (MINOR), S/O GEOVEES (CLASS IX A
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND MANJU XAVIER, AGED 43
          YEARS, W/O GEOVEES, NJARAKAD, VAYALAR, CHERTHALA,
          ALAPUZHA-688536.

   106    SIDHARTH G.
          AGED 15 YEARS (MINOR), S/O GOPAKUMAR N P (CLASS IX
          E STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND SALINI M.S, AGED 41
          YEARS, W/O GOPAKUMAR, USHUS, CHARAMNAGALM,
          KANJIKUZHI, S.N. PURAM P.O MARRAIKULAM NORTH P.O
          KANICHUKULANGARA ED, CHERTHALA ALAPUZHA-688582.

   107    GANGALEKSHMI P.S.
          AGED 15 YEARS (MINOR), D/O SUBODH (CLASS IX A
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER FATHER AND NEXT FRIEND SUBODH M, AGED 45
          YEARS, S/O NARAYANAN K, KAKKADAN VEEDU, ARATHIL,
          NAREEKKAM, VALLI P.O KADANNAPPALLIL,
          KANNUR- 670501.

   108    PARVATHY RAJEEV
          AGED 15 YEARS (MINOR), D/O RAJEEV PK (CLASS IX A
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
 RP NO. 783 OF 2022 & Conn. Cases
                              17

          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND SREEJA R, AGED 38
          YEARS, W/O RAJEEV P.K, PARAVELIVEEDU, KOOTTUVELI,
          KANJIKUZHI, ALAPUZHA-688539.

   109    SREYA B.
          AGED 14 YEARS (MINOR), D/O T BABURAJ (CLASS IX D
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND SHERLY, AGED 51
          YEARS, W/O BABU RAJ, OTTAKANDATHIL, MUHAMMA, P.O
          ALAPUZHA-688525.

   110    JULIA ELIZABETH VARGHESE,
          AGED 14 YEARS (MINOR), C/O VARGHESE C CHALIL (CLASS
          VIII C STUDENT OF ST. JOSEPH SCHOOL, ESTABLISHED
          PATTANAKKAD, BY 1ST PETITIONER SOCIETY),
          REPRESENTED BY HER MOTHER AND NEXT FRIEND JEFFY
          JOY, AGED 47 YEARS, C/O. VARGHESE CHACKO CHALIL,
          CHALIL HOUSE, KALAVAMKODAM. P.O, CHERTHALA NORTH
          (PART), CHERTHALA.P.O, ALAPPUZHA- 688 524.

   111    BHAGYATHEJUS T.J
          AGED 14 YEARS (MINOR), S/O JAYADAS (CLASS VIII E
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS FATHER AND NEXT THEKKE FRIEND JAYADAS T.R,
          AGED 54 YEARS, S/O. RAMANKUNJU, THEKKE CHENNANATTU,
          CHERTHALA, ANDHAKKARANAZHY, ALAPPUZHA - 688 531.

   112    EVE CELIN JOB
          AGED 14 YEARS (MINOR), D/O JOBANAND (CLASS VIII A
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND ELSY P.S, AGED 44
          YEARS, W/O. JOBANAND K.J, KUNNEL THURAVOOR THEKKU
          VILLAGE, KUTHIATHOD, ALAPPUZHA - 688 540.

   113    BINIYA TOM P.
          AGED 14 YEARS (MINOR), D/O TOMY (CLASS VIII E
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST REPRESENTED BY HER MOTHER AND
          NEXT PETITIONER SOCIETY), FRIEND T. D MARY, AGED 51
          YEARS, PALYATHUTHAYIL, THAICKAL,P.O KADAKKARPPALLY,
 RP NO. 783 OF 2022 & Conn. Cases
                                18

          ALAPPUZHA- 688 530.

   114    ALLEN JOSEPH TOMY
          AGED 14 YEARS (MINOR), S/O TOMY JOSEPH (CLASS VIII
          E STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND SHANTY, AGED 45
          YEARS, W/O TOMY JOSEPH, KIZHAKE VELUTHEDATH,
          PATTANAKAD, CHERTHALA, ALAPPUZHA 688 531.

   115    NELVIN ANTONY
          AGED 14 YEARS (MINOR), S/O ANTONY MATHEW (CLASS
          VIII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS FATHER AND NEXT FRIEND ANTONY MATHEW
          THOTTAPPALLY, AGED 53 YEARS, S/O T.U MATHEW, SANJO
          BHAVAN, VALAMANGALAM NORTH, NEAR KOLLAM KAVALA,
          THURAVOOR P.O, THURAVOOE THEKKU CHERTHALA,
          ALAPPUZHA - 688 532.

   116    UMAKANTH .S
          AGED 14 YEARS (MINOR), S/O SAJITH KUMAR M P (CLASS
          VIII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD.
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND JYOSNI V, AGED 39
          YEARS, W/O SAJITHKUMAR, CHAKKANATTU,
          KADAKKARAPALLI, NEAR PATTATHIL MADAM TEMPLE,
          KADAKKARAPALLI P.O CHERTHALA, ALAPPUZHA - 688 529.

   117    ALDRIN XAVIER M.J.
          AGED 14 YEARS (MINOR), S/O M.X. JOSEPH ( CLASS VIII
          B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS FATHER AND NEXT FRIEND JOSEPH.M.X, AGED 45
          YEARS, S/O.XAVIER, MUTHUKEL, GONDU PARAMBU,
          CHELLANAM, ERNAKULAM - 682 008.

   118    SARANGI SYAM,
          AGED 13 YEARS (MINOR), D/O SYAM K R (CLASS VII D
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND SREELEKSHMI
          VENUGOPAL, AGED 34 YEARS, W/O.K.R. SYAM,
          PUTHUPARAMBIL HOUSE, CMC-1, CHERTHALA NORTH,
 RP NO. 783 OF 2022 & Conn. Cases
                              19

          ALAPPUZHA - 688 524.

   119    KESAV P. KARTHA,
          AGED 13 YEARS (MINOR), S/O C PARAMESWARA KARTHA
          ( CLASS VII C STUDENT OF ST. JOSEPH SCHOOL,
          PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER
          SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND
          PARAMESWARA KARTHA, AGED 54 YEARS, NADUVATHEZHATHU
          KADAKKARAPALLY P.O, ALAPPUZHA - 688 529.

   120    ANJANA JAYAN,
          AGED 13 YEARS (MINOR), D/O JAYAN G.R ( CLASS VII B
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER FATHER AND NEXT FRIEND JAYAN G.R, C/O P.
          RUGMINIAMMA, AGED 44 YEARS, SHREYAS CMC-15/116 D,
          CHERTHALA, NEAR ROTARY CLUB, CHERTHALA NORTH (PART)
          ALAPPUZHA - 688 524.

   121    JOEL FRANCIS
          AGED 13 YEARS (MINOR), S/O FRANCIS V.V( O CLASS VII
          C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND TESSY FRANCIS, AGED
          41 YEARS, W/O. FRANCIS, VALIYAPARAMBIL,
          PATTANAKKAD, ALAPPUZHA 688 531.

   122    KEERTHANA VINOD
          AGED 13 YEARS
          (MINOR), D/O VINOD VENUGOPAL (CLASS VII G STUDENT
          OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY
          1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER
          AND NEXT FRIEND NEELIMA PRATHAPAN, AGED 42 YEARS,
          W/O. VINOD VENUGOPAL, FLAT NO. 436 B BLOCK B-3, SRI
          SAI ACROPOLICE, SY. NO. 47/2, HOSA ROAD, NEAR
          CENTRAL JAIL, NAGANATHAPURA, BANGLORE, ELECTRONIC
          CITY, KARNATAKA-560100.

   123    KRISHNENDHU.S.
          AGED 13 YEARS
          (MINOR), C/O VENUGOPAN R (CLASS VI H STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND
          NEXT FRIEND VENUGOPAN R, AGED 53 YEARS, C/O.
          RAJAPPAN NAIR, C.N, KRISHNAKAMALAM, PATTANAKKAD
 RP NO. 783 OF 2022 & Conn. Cases
                              20

          P.O, VTC PATTANAKKAD, CHERTHALA, ALAPPUZHA-688 531.

   124    ABHINAV A,
          AGED 13 YEARS (MINOR), S/O ANISH P (CLASS VI B
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS FATHER AND NEXT FRIEND ANISH. P, AGED 40
          YEARS, S/O. PRASAD.P.S, ANISH BHAVAN, MAYITHARA,
          MAYITHARA.P.O, CHERTHALA SOUTH (PART),
          ALAPPUZHA - 688 539.

   125    ASHLIN ALPHONS GEORGE,
          AGED 13 YEARS (MINOR), C/O SONY GEORGE, CLASS VI B
          STUDENT OF ST.JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND REMYA SONY, AGED 39
          YEARS, C/O. SONY GEORGE, VANNIAMPARAMBIL, CMC 9,
          CHERTHALA P.O, CHERTHALA NORTH,
          ALAPPUZHA - 688 524.

   126    DHYAN ANTONY JOSEPH,
          AGED 12 YEARS (MINOR), C/O JOSEPH CA (CLASS VI B
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND BINDHU JOSEPH, AGED
          43 YEARS, W/O. JOSEPH, CHANIYIL, KALAVAMKODAM. P.O,
          VAYALAR, ALAPPUZHA - 688 536.

   127    HARSHIYA SHANOJ
          AGED 12 YEARS
          (MINOR), D/O SHANOJ V.V ( CLASS VI D STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND REMYA. P.V, AGED 39 YEARS, W/O.SHANOJ.
          V.V, KEVEES, MATHAMANGALAM, ERAMAM, MATHAMANGALAM
          BAZAR, KANNUR - 670 306.

   128    ARJUN.K.R,
          AGED 12 YEARS (MINOR), S/O RAJESH K S CLASS V B
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HIS MOTHER AND NEXT FRIEND ASHA GHOSH.S, AGED 35
          YEARS, C/O.RAJESH.K.S, KOTHAPARAMBIL, ELAMATH ROAD,
          PATTANAKKAD, ALAPPUZHA - 688 531.
 RP NO. 783 OF 2022 & Conn. Cases
                              21

   129    GAYATHRI.V,
          AGED 11 YEARS (MINOR), D/O VINEETH M P (CLASS VC
          STUDENT OF THE 2ND PETITIONER SCHOOL), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND REMYA P.R, AGED 38
          YEARS, KAARIDAPUTHENVEEDU, CMC 19, CHERTHALA.P.O,
          CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

   130    DIYA KISHORE,
          AGED 11 YEARS (MINOR), D/O KISHORE K( CLASS VC
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND CHITHRA KRISHNAN,
          AGED 34 YEARS, W/O. KISHORE K, PEREVELI, NEAR
          AYYAPPANCHERI TEMPLE, VARANAM, ALAPPUZHA - 688 555.

   131    JYOTHIKRISHNA M.S,
          AGED 11 YEARS (MINOR), D/O SASRUTHAN ( CLASS V F
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND SHEEJA. P.S, AGED 40
          YEARS, W/O. SASRUTHAN.M.M, MULLASSERIYIL,
          ANDHAKARANAZHI.P.O, CHERTHALA, PATTANKKAD,
          ALAPPUZHA - 688 531.

   132    AMEYA.P.A,
          AGED 11 YEARS (MINOR), D/O AJITH V.C( CLASS VC
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER AND NEXT FRIEND SANDHYA.K.S, AGED 39
          YEARS, D/O. SOMAN.K.V, KOCHUTHARA, PATTANAKKAD,
          CHERTHALA, ALAPPUZHA - 688 531.

   133    SADHIKA SYAM,
          AGED 11 YEARS (MINOR), D/O SOMAN K.V. (CLASS V C
          STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER FATHER AND NEXT FRIEND SYAM.K.R, AGED 41
          YEARS, C/O.K.P.RAJU, MELETHIL HOUSE, EDATHITTA,
          KODUMON, PATHANAMTHITTA - 691 555.

   134    ANN IRIN,
          AGED 11 YEARS (MINOR), D/O ROBY AUGUSTINE (CLASS IV
          B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,
          ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED
          BY HER MOTHER MARYAMMA THOMAS AND NEXT FRIEND, AGED
 RP NO. 783 OF 2022 & Conn. Cases
                              22

          42 YEARS, CMC 6, CHERTHALA, ALAPPUZHA -688 524.

   135    MIRON JOSEPH
          AGED 11 YEARS
          (MINOR), S/O JOSEPH V.M( CLASS IV G STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND ALPHONSA.K.G, AGED 36 YEARS,
          W/O.JOSEPH. V.M, VALIYAVEETTIL, KUTHIATHODE,
          PALLITHODE, ALAPPUZHA - 688 540.

   136    ABHINAV.C.A.
          AGED 11 YEARS
          (MINOR), S/O AJESH C.M( CLASS IV B STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND PREETHA.P.P, AGED 41 YEARS, W/O. AJESH,
          CHENNATTU, PADINJAREMANAKODAM, PALLITHODE. P.O,
          THURAVOOR THEKKU, CHERTHALA, ALAPPUZHA - 688 532.

   137    JEWELDEEP.J,
          AGED 11 YEARS
          (MINOR), S/O JAYACHANDRAN V.R (CLASS IV A STUDENT
          OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY
          1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER
          AND NEXT FRIEND JAYACHANDRAN.V.R, AGED 50 YEARS,
          S/O.RAMACHANDRAN, VARAVANATTU, VELY, CMC 1 WARD,
          CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

   138    JOHN ABRAHAM
          AGED 11 YEARS
          (MINOR), S/O ABRAHAM ( CLASS IV C STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND
          NEXT FRIEND ABRAHAM.L, AGED 44 YEARS, BALAM
          PURACKAL, THURAVOOR SOUTH P.O.,
          ALAPPUZHA - 688 532.

   139    AYUSH MOHAN
          AGED 11 YEARS
          (MINOR), S/O MOHANAN CHETTIYAR S CLASS IV G STUDENT
          OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY
          1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER
          AND NEXT FRIEND BEENA.M.A, AGED 46 YEARS,
          KALIVEEDU, KADAKKARAPALLY.P.O, CHERTHALA,
 RP NO. 783 OF 2022 & Conn. Cases
                                23

          ALAPPUZHA -688 529.

   140    ABHAYADEV UMESH
          AGED 10 YEARS
          (MINOR), S/O UMESH K.T( CLASS IV B STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND SABITHA.M.S, AGED 37 YEARS, W/O. UMESH,
          KUMARA BHAVANAM, VARANAD.P.O, CHERTHALA,
          THANNEERMUKKAM, ALAPPUZHA - 688 527.

   141    TOM V JOSE
          AGED 10 YEARS
          (MINOR), C/O JOSE V.D (CLASS IV E STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND BEENA THOMAS, AGED 48 YEARS, VEMBILLY,
          NEDUNGAD, NAYARAMBALAM, ERNAKULAM - 682 509.

   142    BILHA MARY.G.
          AGED 10 YEARS
          (MINOR), C/O GRIERSON.V.P (CLASS IV C STUDENT OF
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND
          NEXT FRIEND GRIERSON.V.P, AGED 55 YEARS, S/O.
          PARAMESWARAN, GRISSY COTTAGE, KADAKKARAPPALLI, NEAR
          THANKI JUNCTION, KADAKKARAPPALLI, NEAR THANKI
          JUNCTION, KADAKKARAPPALLI.P.O, ALAPPUZHA -688 529.

   143    LEKSHAN KRISHNA
          AGED 10 YEARS
          (MINOR), S/O ARUNKUMAR V M( CLASS III A STUDENT OF
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND SHIJI.P.S, AGED 37 YEARS, W/O. ARUN
          KUMAR, PULLATTUVELI, AREEPPARAMBU, CHERTHALA
          SOUTH.P.O, CHERTHALA SOUTH PART,
          ALAPPUZHA - 688 539.

   144    SALVIA SEBASTIAN
          AGED 10 YEARS
          (MINOR), D/O SEBASTIA KP( CLASS III B STUDENT OF
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND
          NEXT FRIEND SEBASTIAN.K. P, AGED 41 YEARS, S/O.
 RP NO. 783 OF 2022 & Conn. Cases
                              24

          PETER.K.L, KADAVUNKAL, WEST OF UZHUVA CHURCH,
          VAYALAR EAST VILLAGE, PATTANAKKAD, KALAVAMKODAM,
          CHERTHALA, ALAPPUZHA - 688 524.

   145    DEVA BALA
          AGED 10 YEARS
          (MINOR), D/O SIVAPRASANTH ( CLASS III A STUDENT OF
          ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND VILASINI.P.C, AGED 42 YEARS, C/O.
          SIVAPRASANTH.B, DEVAKIKRISHNA, NEAR GANDHIJI
          JUNCTION, CHERTHALA SOUTH (PART),
          ALAPPUZHA - 688 539.

   146    SREENIVAS.K.
          AGED 9 YEARS
          (MINOR), C/O SURESHBABU K P( CLASS III C STUDENT OF
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND SMITHA.K.S, AGED 44 YEARS,
          W/O.K.P.SURESH BABU, KUZHIPPALLIL HOUSE,
          PATTANAKKAD, ALAPPUZHA - 688 531.

   147    AARYAN.P.A,
          AGED 9 YEARS
          (MINOR), S/O AJITHKUMAR KR(CLASS III H STUDENT OF
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND ASWATHY.K.R, AGED 33 YEARS, W/O.
          MATHARAPARAMBIL, TDHS, AJITH NEAR KUMAR.K.R,
          KUTHIATHODE, THIRUMALABHAGOM, CHERTHALA,
          ALAPPUZHA - 688 540.

   148    HENZA ROSE,
          AGED 9 YEARS
          (MINOR), C/O JAMES.P.T (CLASS III C STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND NEENU.K.X, AGED 32 YEARS, W/O.
          JAMES.P.T, KATTUTHARA, VETTACKAL.P.O, CHERTHALA,
          PATTANAKKAD, ALAPPUZHA - 688 529.

   149    ARADYA SANU
          AGED 8 YEARS
          (MINOR), D/O SANUMON (CLASS III B STUDENT OF ST.
 RP NO. 783 OF 2022 & Conn. Cases
                              25

          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT D/O. ANIRUDHAN, FRIEND SATHI ANASUYA.M.A, AGED
          30 YEARS, MOHANA VILASAM, ERAMALLUR.P.O, EZHUPUNNA,
          ALAPPUZHA - 688 537.

   150    SRIYA S KUMAR
          AGED 9 YEARS
          (MINOR), D/O SREEKUMAR N( CLASS II B STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND SUJA. R, AGED 41 YEARS, S/O.
          SREEKUMAR.N, SREENIKETHAN, VARANADU, VARANADU.P.O,
          CHERTHALA SOUTH (PART) ALAPPUZHA - 688 539.

   151    NIRANJAN DEEPAK
          AGED 9 YEARS
          (MINOR), S/O DEEPAK S CHANDRAN (CLASS II G STUDENT
          OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY
          1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER
          AND NEXT FRIEND CHINNU.P.L, AGED 36 YEARS, W/O.
          DEEPAK. S. CHANDRAN, PAINUMMOOTTIL, NEDUMKANDAM,
          KALKOONTHAL, IDUKKI - 685 553.

   152    DHWANI.S. NAIR
          AGED 8 YEARS
          (MINOR), D/O SURESH G NAIR( CLASS II C STUDENT OF
          ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND SABITHA.A, AGED 35 YEARS, D/O.H.ALBY,
          LAKSHMI NIVAS, PATTANAKKAD, ALAPPUZHA,
          ANDHAKARANAZHY - 688 531.

   153    AVANI JAYAN
          AGED 8 YEARS
          (MINOR), D/O JAYAN G R CLASS II A STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND
          NEXT FRIEND DIVYA.R, AGED 38 YEARS, W/O. JAYAN.G.R,
          529 A. SMRITHI, PRRA -9, PARAPPILLIL ROAD,
          PUTHENCRUZ, ERNAKULAM - 682 305.

   154    ABHINAV SHIBU
          AGED 8 YEARS
          (MINOR), C/O SHIBU E.S (CLASS II B STUDENT OF ST.
 RP NO. 783 OF 2022 & Conn. Cases
                              26

          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND
          NEXT FRIEND E.S.SHIBU, AGED 50 YEARS,
          S/O.SIVADASAN, SARAMGI, PATTANAKKAD, CHERTHALA,
          ALAPUZHA - 688 531.

   155    ANNA ABRAHAM
          AGED 8 YEARS
          (MINOR), D/O ABRAHAM L (CLASS I F STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND ANUMOL C.T., AGED 32 YEARS, S/O.ABRAHAM
          LONAN, NALAMPURACKAL, THURAVOOR THEKKU, THURAVOOR,
          ALAPPUZHA - 688 532.

   156    ATITI ANIL
          AGED 12 YEARS
          (MINOR), S/O.ANIL KUMAR R. (CLASS VII F STUDENT OF
          ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND
          NEXT FRIEND ANIL KUMAR R., AGED, PATTACHIRAYIL,
          VARANAM P.O., CHERTHALA, ALAPPUZHA, PIN - 688 555.

   157    KRISHNANND S.NAIR
          AGED 11 YEARS
          (MINOR), S/O.SUNITHA SHAJI (CLASS VI A STUDENT OF
          ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
          NEXT FRIEND SUNITHA SHAJI, KOCHUPURAKKAL,
          VALAMANGALAM NORTH, THURAVUR, ALAPPUZHA,
          PIN - 688 532.

   158    ABHAYADEV UMESH
          AGED 10 YEARS
          (MINOR), S/O.SABITHA (CLASS IV B STUDENT OF
          ST.JOSEPH SCHOOL PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY ITS MOTHER AND
          NEXT FRIEND SABITHA, PUTHIYAVEEDU,THURAVUR,
          ALAPPUZHA, PIN - 688 532.

   159    DEVANANDAN P.M.
          AGED 11 YEARS
          (MINOR), S/O.SABITHANIL (CLASS VI H STUDENT OF ST.
          JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST
          PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND
 RP NO. 783 OF 2022 & Conn. Cases
                                 27

          NEXT FRIEND SABITHAMOL, PUTHENNILATHIL,
          KALAVANKODAM P.O., CHERTHALA, PIN - 688 524.

   160    EAIL RONE GEORGE
          AGED 10 YEARS
          (MINOR), S/O.JOSEPH LOJI K.G., (CLASS V.H. STUDENT
          OF ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY
          1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER
          AND NEXT FRIEND JOSEPH LOJI K.G., KALIPARAMBIL,
          CHELLANAM P.O., PIN - 682 008.

          BY ADV P.R.VENKATESH


RESPONDENTS:

1 UNION OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, TRANSPORT BHAVAN, 1, PARLIAMENT STREET, NEW DELHI - 110 001.

2 STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM -695 001.

3 NATIONAL HIGHWAY AUTHORITY OF INDIA MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, SECTOR 10, DWARAKA, NEW DELHI, PIN - 110 075, REPRESENTED BY ITS SECRETARY.

4 THE PROJECT DIRECTOR NATIONAL HIGHWAY AUTHORITY OF INDIA, REGIONAL OFFICER, PROJECT IMPLEMENTING UNIT (IN CHARGE OF ALAPPUZHA), KOCHI - 682 030.

5 THE COMPETENT AUTHORITY & SPECIAL DEPUTY COLLECTOR LA (NH), CIVIL STATION, COLLECTORATE BUILDING, ALAPPUZHA - 688 001.

6 DISTRICT COLLECTOR COLLECTORATE, ALAPPUZHA - 688 001.

BY ADV VINU T.V.

RP NO. 783 OF 2022 & Conn. Cases

SRI.MANU S., ASG OF INDIA SRI.B.G.BIDAN CHANDRAN, SC, NATIONAL HIGHWAYS AUTHORITY OF INDIA

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 03.02.2023, ALONG WITH WP(C).18204/2022, 29706/2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP NO. 783 OF 2022 & Conn. Cases

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE T.R.RAVI FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944 WP(C) NO. 18204 OF 2022 NAME AND ADDRESS OF THE PETITIONERS:

1 CLARIST CONVENT EDUCATIONAL SOCIETY PATTANAKKAD P.O, CHERTHALA, ALAPPUZHA - 688 531. REPRESENTED BY ITS PRESIDENT AND MOTHER SUPERIOR, REV. SR.ANEY JOSEPH.

2 PARENT TEACHERS ASSOCIATION, ST. JOSEPH PUBLIC SCHOOL, PATTANAKKAD P.O, CHERTHALA, ALAPPUZHA -688 53, REPRESENTED BY ITS PRESIDENT SIVAPRASANTH.B. AGED 46 YEARS, S/O.BALAKRISHNA KURUP, DEVAKI KRISHNA, CHERTHALA SOUTH (PART), ALAPPUZHA - 688 539.

3 REV. SR. ROSIN, AGED 84 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

4 REV. SR. CLARAMMA, AGED 81 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

5 REV. SR. MARIAKUTTY, AGED 86 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

6 REV. SR. ANICE, AGED 81 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

7 REV. SR. ROSELIT, AGED 85 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, RP NO. 783 OF 2022 & Conn. Cases

ALAPPUZHA - 688531.

8 REV. SR. ELSA JOHN, AGED 82 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

9 REV. SR. CAROLINA, AGED 81 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

10 REV. SR. ALS MARIA, AGED 70 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

11 REV. SR. THREASIAMMA P.M., AGED 73 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

12 REV. SR. JENOVA, AGED 70 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA 688531.

13 REV. SR. MAGI, AGED 74 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

14 REV. SR. AMALA, AGED 77 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

15 REV. SR. PETRINA, AGED 73 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

16 REV. SR. ALPHONSAMMA, AGED 75 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S RP NO. 783 OF 2022 & Conn. Cases

F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

17 REV. SR. JULIA, AGED 77 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

18 REV. SR. AQUINA, AGED 78 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

19 REV. SR.ANNIES VALLIPPALAM, AGED 70 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

20 REV. SR. BILLIA, AGED 72 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

21 REV. SR. LIVEENA, AGED 71 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

22 REV.SR. REECY, AGED 68 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

23 REV. SR. RITCY JOHN, AGED 62 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

24 REV. SR.LISSY GEORGE, AGED 60 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

RP NO. 783 OF 2022 & Conn. Cases

25 REV.SR. DAISE MARIA, AGED 66 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

26 REV. SR. ELSIA, AGED 66 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

27 RE.SR. ELSITTA, AGED 68 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

28 REV. SR.PHILLIES, AGED 67 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531

29 REV. SR.SANTHI MARIA @ ROSA C.A., AGED 66 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

30 REV. SR. LIZA THOMAS, AGED 66 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

31 REV. SR. KOCHURANI J. THACHIL, AGED 60 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

32 REV. SR. LEELAMMA E.X., AGED 61 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

33 REV. SR. SHAIJA K.P., AGED 48 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

RP NO. 783 OF 2022 & Conn. Cases

34 REV. SR. SEENA GRACE, AGED 41 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

35 REV. SR. MAJO MARIA, AGED 51 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

36 REV. SR.DAISY T.D, AGED 60 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

37 REV. SR.REEJA MARIA, AGED 55 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

38 REV. SR. DANY, AGED 47 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

39 REV. SR.MERLY PAUL, AGED 55 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

40 REV. SR. TEENA GEORGE, AGED 49 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

41 REV. SR.SHEENET, AGED 50 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

42 REV.SR.JAISAMARY, AGED 65 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

RP NO. 783 OF 2022 & Conn. Cases

43 REV. SR.MARIA JAMES, AGED 65 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

44 REV. SR.SUNITHA, AGED 61 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

45 REV. SR.ANNGIO, AGED 60 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

46 REV. SR.GRACY.P.V, AGED 58 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

47 REV. SR. SANILA DAVIS, AGED 54 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA 688531.

48 REV. SR. RENCY JOSE, AGED 52 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

49 REV.SR.LINCE MARI, AGED 49 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

50 REV. SR. RINCY, AGED 45 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

51 REV.SR.LIS THERESE, AGED 52 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

RP NO. 783 OF 2022 & Conn. Cases

52 REV.SR.SOBHANA, AGED 58 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

53 REV. SR. DARSANA, AGED 47 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA -688531.

54 REV. SR.SOBHITHA, AGED 49 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

55 REV. SR.GRACE MATHEW, AGED 54 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

56 REV. SR.JOLLY JOSE, AGED 53 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

57 RE.SR.MERCY JOSEPH, AGED 53 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

58 REV. SR.KUSUMAM, AGED 54 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

59 REV. SR.SHEPHY ROSE, AGED 46 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S F C CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

60 REV. SR.ANCY JOSEPH, AGED 53 YEARS, C/O MOTHER SUPERIOR, ST. JOSEPH'S FC CONVENT, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

RP NO. 783 OF 2022 & Conn. Cases

61 ST. JOSEPH ORPHANAGE, REPRESENTED BY MOTHER SUPERIOR IN CHARGE OF THE ORPHANAGE, PATTANAKKAD P.O., PATTANAKKAD, ALAPPUZHA - 688531.

62 ANN MARIA TOMICHAN, AGED 18 YEARS, D/O. TOMICHAN.J, B1 MILMA QUARTERS, KOONAMTHAI, EDAPPALLY.P.O, ERNAKULAM - 682 024. CLASS XII A STUDENT ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

63 ABHIRAM.S, AGED 18 YEARS, S/O VILSU L, KANNATTU HOUSE, CMC-10 CHERTHALA NORTH (PART), CHERTHALA, ALAPPUZHA - 688

524. (CLASS XII A STUDENT ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

64 ANN KEZIA JOB, AGED 18 YEARS, D/O JOBANAND K.J, KUNNEL, MANAKKODAM, THIRUMALABHAGAM, KUTHIATHODE, ALAPPUZHA, THIRUMALABHAGOM - 688 540. (CLASS XII A STUDENT ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

65 NANDHANA LILLY GEORGE, AGED 18 YEARS, D/O K.P. GEORGE, KATTIKATTU, THURAVOOR SOUTH, THURAVOOR THEKKU, THURAVOOR SOUTH CHERTHALA ALAPPUZHA - 688 532. (CLASS XII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

66 CHRISAN SEBASTIAN, AGED 18 YEARS, D/O SEBASTIAN JOSEPH, THEKKE VELY PARAMBIL, PATTANAKAD, PATTANACAUD CHERTHALA, ALAPPUZHA - 688 531. (CLASS XII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

67 JUSTIN VARGHESE, AGED 18 YEARS, S/O M.D.VARGHESE, MATHLUNGAL, VARANAD P.O, CHERTHALA NORTH (PART), KURUPPANKULANGARA, CHERTHALA, ALAPPUZHA - 688 539. (CLASS XII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER RP NO. 783 OF 2022 & Conn. Cases

SOCIETY).

68 ABHIRAMI. G.SAJEEV, AGED 18 YEARS, D/O GIRIJA SAJEEV, SUSEELAM R.C ROAD, KARIVELIPPADY, THOPPUMPADY, THOPPUMPADY SO, ERNAKULAM - 682 005. (CLASS XII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

69 ASWIN.K.S, AGED 18 YEARS, S/O K.P.SURESH BABU, KUZHUPPALLIL HOUSE, PATTANAKKAD, CHERTHALA, ALAPPUZHA 688 531. (CLASS XII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

70 VISHNU VENUGOPAL, AGED 18 YEARS, S/O G. VENUGOPAL, SOWPARNIKA, UZHUVA, PUTHIYAKAVU KALAVAMKODAM, CHERTHALA, CHERTHALA NORTH (PART), ALAPPUZHA - 688 524. (CLASS XII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

71 JAYASHANKAR.J, AGED 18 YEARS, S/O. RAJASREE.R, JAYA VIHAR, CHERTHALA, MARUTHORVATTAM P.O, CHERTHALA SOUTH (PART), ALAPPUZHA - 688 539. (CLASS XII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

72 GOWRI KRISHNA P.S, AGED 18 YEARS, D/O.PRIYA VASUDEVAN, GOWRI GANGA, VAYALAR, CHERTHALA, ALAPPUZHA - 688 536. (CLASS XII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

73 ARSHIL YESUDAS, AGED 18 YEARS, S/O.YUSY BEENA.K.C, PULICKAL HOUSE, WARD 17, PATTANAKKAD, ANDHAKARANZHI, CHERTHALA, ALAPPUZHA - 688 531. (CLASS XII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY).

74 ANGEL MARIA TOMICHAN, AGED 17 YEARS (MINOR), D/O. TOMICHAN.J, ( CLASS XI RP NO. 783 OF 2022 & Conn. Cases

A STUDENT STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND, J. TOMICHAN, AGED 52 YEARS, S/O. VARKEY JOSEPH, B1 MILMA QUARTERS, KOONAMTHAI, EDAPPALLY.P.O, ERNAKULAM - 682 024.

75 AKSHAY.B, AGED 17 YEARS(MINOR), S/O.SAVITHA.P.PAI, (CLASS XI A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD,ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND, SAVITHA.P.PAI, AGED 41 YEARS, W/O.BIJU.A, 7/105 B, AKSHAY NIVAS, EZHUPUNNA, ALAPPUZHA - 688 537.

76 KRISHNENDHU P KARTHA, AGED 17 YEARS (MINOR), D/O.K.R.SHYAMA, ( CLASS XI A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND K.R.SHYAMA, AGED 54 YEARS, W/O. PARAMESWARA KARTHA, NADUVATHEZHATHU, KADAKKARAPALLY.P.O, ALAPPUZHA - 688 529.

77 DIYA AYLIN, AGED 17 YEARS (MINOR), D/O. RITA OUSEPPACHAN VALIYAVEETIL, (CLASS XI A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND RITA OUSEPPACHAN VALIYAVEETIL, AGED 60 YEARS, W/O THOMASKUTTY, KOILPARAMBIL, ARTHINKAL P.O., KALARICKAL, CHERTHALA SOUTH (PART), ALAPPUZHA - 688530.

78 ANOVA ANNA.K, AGED 17 YEARS(MINOR), D/O. TREESA AGNES T.M, (CLASS XI A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND TREESA AGNES T.M, AGED 49 YEARS, W/O KURIAKOSE ANTONY, PUTHAN KARIYIL, CMC 15, CHERTHALA, MARUTHORVATTOM, KOKKOTHAMANGALAM, ALAPPUZHA - 688524.

79 RESMI JOHNSON, AGED 16 YEARS (MINOR), D/O LAILA, (CLASS X A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, RP NO. 783 OF 2022 & Conn. Cases

ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND LAILA, AGED 66 YEARS, W/O. KHIROD PRADHAN, PUTHANVEEDU, MANAKODAM, THIRUMALABHAGOM. P.O, THURAVOOR THEKK, THURAVOOR SOUTH, CHERTHALA, ALAPPUZHA - 688 532.

80 VRINDA SAJAN, AGED 16 YEARS (MINOR), D/O SAJAN E B, ( CLASS X A STUDENT OF ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND REJILA KUMARI.R, AGED 48 YEARS, W/O. SAJAN.E.B, SREEVALSAM CMC 31, VELORVATTOM, CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

81 NANMA ADARSH, AGED 16 YEARS (MINOR), D/O ADARSH R, ( CLASS X A STUDENT OF THE ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND SANDHYA G RAVEENDRAN, AGED 44 YEARS,W/O. ADARSH, NITHYA, S.L PURAM.P.O, CHERTHALA, MARARIKKULAM NORTH, SETHULEKSHMIPURAM, ALAPPUZHA - 688 523.

82 PADMANABHA RAJEEV, AGED 16 YEARS (MINOR), S/O RAJEEV R, (CLASS X A STUDENT OF THE ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND RAJEEV.K, AGED 49 YEARS, K.G.RAVEENDRAN, RAJASREE, CMC 27, PROVIDENCE JUNCTION, CHERTHALA, CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

83 MURALIKRISHNAN.V.P, AGED 16 YEARS (MINOR), S/O PRADEEPKUMAR V N,, (CLASS X A STUDENT OF THE ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND INDU.K.M, AGED 43 YEARS, W/O.PRADEEP KUMAR.V.N, VARAKADIVADAKEAMADAM, S.L.PURAM, MARARIKULAM NORTH, ALAPPUZHA - 688 523.

84 KEERTHANA. S, AGED 16 YEARS (MINOR), D/O. SUJITH P. PAI, ( CLASS X A STUDENT OF THE ST. JOSEPH SCHOOL, PATTANAKKAD, RP NO. 783 OF 2022 & Conn. Cases

ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND SUJITH.P.PAI, AGED 43 YEARS, S/O.PURUSHOTHAMA PAI, ILLICKAL CHIRA, CMC 29, T.D.NORTH, CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

85 ADITHYA.P, AGED 16 YEARS (MINOR), S/O KRISHNA PRASAD P, ( CLASS X B STUDENT OF THE ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SREEDEVI.R, AGED 47 YEARS, C/O. KRISHNA PRASAD.P, KRISHNA KRIPA, VARANAD.P.O, CHERTHALA SOUTH (PART), ALAPPUZHA - 688 539.

86 DILBAR AAYISHA, AGED 16 YEARS (MINOR), D/O MUJEEBMON P A,( CLASS X B STUDENT OF THE ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND RESIYA BEEVI.N.A, AGED 46 YEARS, PEEDIKACHIRAYIL, CMC 3, CHERTHALA.P.O, CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

87 VENKITESH VINOD, AGED 16 YEARS (MINOR), S/O VINOD B, ( CLASS X B STUDENT OF THE ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND VIJIMOL.S, AGED 42 YEARS, W/O.B.VINOD, MARUTHORVATTAM.P.O, KANNODATH, THANNERMUKKAM NORTH, ALAPPUZHA - 688 539.

88 LAKSHMI NANDANA.V, AGED 16 YEARS (MINOR), D/O VIPIN, ( CLASS IX E STUDENT OF THE ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND VIDHYA.T, AGED 40 YEARS, VIPIN NIVAS, MARUTHOORVATTOM P.O., ALAPPUZHA - 39

89 SANDRA EASSY, AGED 16 YEARS (MINOR), D/O EASSY, (CLASS IX E STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND EASSY.A.S, AGED 46 RP NO. 783 OF 2022 & Conn. Cases

YEARS, S/O. SEBASTIAN, ARAKKAL, NORTH CHELLANAM, CHELLANAM, ERNAKULAM-682 008.

90 K.S.SWAMINADH, AGED 16 YEARS (MINOR), C/O BINDUMOL T H, ( CLASS IX A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND BINDUMOL.T.H, AGED 48 YEARS, W/O.SANTHOSH, THEKKEVAZHATHUSSERI, THAICKAL.P.O, CHERTHALA SOUTH (PART), ALAPPUZHA, ARTHINGAL - 688 530.

91 URMILA, AGED 15 YEARS (MINOR), D/O SETHURAJ, (CLASS IX A STUDENT OF THE STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND P.SETHURAJ, AGED 45 YEARS, S/O.K.N.PURUSHOTHAMAN NAIR, 191, CHERIYAMPALLIL, CMC-14, MARUTHORVATTOM, CHERTHALA, KOKKTHAMANGALAM, ALAPPUZHA - 688 524.

92 SNEHA SAINU, AGED 15 YEARS (MINOR), D/O SAINU, ( CLASS IX E STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND NAISY, AGED 47 YEARS, W/O.SAINU, KALATHIL, VAYALAR, ALAPPUZHA - 688 536.

93 AMALA ZEIRAH THOMAS, AGED 15 YEARS (MINOR), C/O THOMAS JOSEPH (CLASS IX A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND CRISSY THOMAS, AGED 40 YEARS, PUSHPA MANDIRAM, CANTONMENT SOUTH, KOLLAM-691 001.

94 ABHINAV.R, AGED 15 YEARS(MINOR), S/O RAVEENDRAKUMAR D ( CLASS IX A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND RAVEENDRA KUMAR.D, AGED 51 YEARS, S/O. DETHATHREYAN UNNI, PRANAVAM, THIRUVIZHA, S.N.PURAM.P.O, KANJIKKUZHI, ALAPPUZHA - 688 582.

RP NO. 783 OF 2022 & Conn. Cases

95 JAYS JOSEPH, AGED 15 YEARS (MINOR), S/O JOSEPH P V, ( CLASS IX A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND ANCYMOL.T.J, AGED 44 YEARS, W/O.JOSEPH.P.V, PALLIPARAMBIL, CMC 31 WARD, CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

96 AYUSH.A.PANICKER, AGED 15 YEARS (MINOR), S/O ARUN K PANICKER, (CLASS IX C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND VIJAYA LEKSHMI.P, AGED 43 YEARS, W/O ARUN K. PANICKER, ELENJIYIL MAYITHARA P.O CHERTHALA SOUTH (PART), CHERTHALA, ALAPPUZHA -688539.

97 BITHRA REMANI NAIR, AGED 15 YEARS (MINOR), D/O SARATH CHANDRAN V S, (CLASS IX C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND SARATH CHANDRAN V.S, AGED 60 YEARS, S/O SREEDHARAN PILLAI P.K, VILLWADRI KANICHUKULANGARA P.O MARARIKULAM NORTH CHETHY G.D CHERTHALA, ALAPPUZHA -688530.

98 SIVA R. NAIR, AGED 15 YEARS (MINOR), D/O RAMESH, (CLASS IX D STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND LEKHAMOL P.S, AGED 42 YEARS, W/O RAMESH R, MOONNAM VEETTIL MADAM, PATTANAKKAD, CHERTHALA, ALAPPUZHA -688531.

99 SWAROOP SREEKUMAR, AGED 15 YEARS (MINOR), S/O SREEKUMAR N,( CLASS IX STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND SREEKUMAR N, AGED 43 YEARS SREENIKETHAN, VARANADU, P.O, CHERTHALA SOUTH (PART), CHERTHALA SOUTH E.D, ALAPPUZHA -688539.

100 SREEHARI V, GED 15 YEARS (MINOR), S/O ), S/O R SUSHAMA, ( CLASS RP NO. 783 OF 2022 & Conn. Cases

IX E STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SUSHAMA R, AGED 55 YEARS, C/O G.KRISHNA PANICKER, KATTIKATTU SANTHI NIVAS, KADAKKARAPPALLY, NEAR ALUNKAL JUNCTION, ALAPPUZHA- 688529.

101 HARINARAYANAN, AGED 15 YEARS (MINOR), S/O SANTHOSH ( CLASS IX B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SHYMOLE T.U, AGED 40 YEARS, W/O V.S SANTHOSH, VELIPARAMBIL VELUTHULLY FERRY ROAD, KUMBALANGI SOUTH, ERNAKULAM -682007.

102 ALAKANANDHA K BINISH, AGED 15 YEARS (MINOR), (CLASS IX STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND KHANAMOL, AGED 37 YEARS, W/O BINEESHKUMAR K.S, KOCHUVELI, PATTANAKAD P.O, VAYALAR, CHERTHALA, ALAPUZHA-685536.

103 UTHARA, AGED 15 YEARS (MINOR), D/O SETHURAJ ( CLASS IX A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND ANJU NAIR, AGED 40 YEARS, W/O P. SETHU RAJ, CHERIYAMPALLIL CMC-14 WARD, MARUTHORVATTOM CHERTHALA, KOKKOTHAMANGALAM, ALAPUZHA-688539.

104 UJWALA, AGED 15 YEARS (MINOR), D/O SETHURAJ ( CLASS IX A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND ANJU NAIR, AGED 40 YEARS, W/O P. SETHU RAJ, CHERIYAMPALLIL CMC-14 WARD, MARUTHORVATTOM CHERTHALA, KOKKOTHAMANGALAM, ALAPUZHA-688539.

105 BASILO GEO, AGED 15 YEARS (MINOR), S/O GEOVEES (CLASS IX A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED RP NO. 783 OF 2022 & Conn. Cases

BY HIS MOTHER AND NEXT FRIEND MANJU XAVIER, AGED 43 YEARS, W/O GEOVEES, NJARAKAD, VAYALAR, CHERTHALA, ALAPUZHA-688536.

106 SIDHARTH G, AGED 15 YEARS (MINOR), S/O GOPAKUMAR N P (CLASS IX E STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SALINI M.S, AGED 41 YEARS, W/O GOPAKUMAR, USHUS, CHARAMNAGALM, KANJIKUZHI, S.N. PURAM P.O MARRAIKULAM NORTH P.O KANICHUKULANGARA ED, CHERTHALA, ALAPUZHA-688582.

107 GANGALEKSHMI P.S, AGED 15 YEARS (MINOR), D/O SUBODH (CLASS IX A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND SUBODH M, AGED 45 YEARS, S/O NARAYANAN K, KAKKADAN VEEDU, ARATHIL, NAREEKKAM, VALLI P.O KADANNAPPALLIL, KANNUR- 670501.

108 PARVATHY RAJEEV, AGED 15 YEARS (MINOR), D/O RAJEEV P K (CLASS IX A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND SREEJA R, AGED 38 YEARS, W/O RAJEEV P.K, PARAVELIVEEDU, KOOTTUVELI, KANJIKUZHI, ALAPUZHA-688539.

109 SREYA B, AGED 14 YEARS (MINOR), D/O T BABURAJ (CLASS IX D STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND SHERLY, AGED 51 YEARS, W/O BABU RAJ, OTTAKANDATHIL, MUHAMMA, P.O ALAPUZHA-688525.

110 JULIA ELIZABETH VARGHESE, AGED 14 YEARS (MINOR), C/O VARGHESE C CHALIL ( CLASS VIII C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND JEFFY JOY, AGED 47 YEARS, C/O. VARGHESE CHACKO CHALIL, CHALIL HOUSE, KALAVAMKODAM.P.O, CHERTHALA RP NO. 783 OF 2022 & Conn. Cases

NORTH (PART), CHERTHALA.P.O, ALAPPUZHA - 688 524.

111 BHAGYATHEJUS T.J, AGED 14 YEARS (MINOR), S/O JAYADAS ( CLASS VIII E STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND JAYADAS T.R, AGED 54 YEARS, S/O. RAMANKUNJU, THEKKE CHENNANATTU, CHERTHALA, ANDHAKARANAZHY,, ALAPPUZHA - 688 531.

112 EVE CELIN JOB, AGED 14 YEARS (MINOR), D/O JOBANAND ( CLASS VIII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND ELSY P.S, AGED 44 YEARS, W/O. JOBANAND K.J, KUNNEL THURAVOOR THEKKU VILLAGE, KUTHIATHOD,, ALAPPUZHA - 688 540.

113 BINIYA TOM P, AGED 14 YEARS (MINOR), D/O TOMY (CLASS VIII E STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND T. D MARY, AGED 51 YEARS, PALYATHUTHAYIL, THAICKAL, P.O KADAKKARPPALLY, ALAPPUZHA - 688 530.

114 ALLEN JOSEPH TOMY, AGED 14 YEARS (MINOR), S/O TOMY JOSEPH (CLASS VIII E STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SHANTY, AGED 45 YEARS, W/O TOMY JOSEPH, KIZHAKE VELUTHEDATH, PATTANAKAD, CHERTHALA, ALAPPUZHA - 688 531.

115 NELVIN ANTONY, AGED 14 YEARS (MINOR), S/O ANTONY MATHEW (CLASS VIII A STUDENT OF ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND ANTONY MATHEW THOTTAPPALLY, AGED 53 YEARS, S/O T.U MATHEW, SANJO BHAVAN, VALAMANGALAM NORTH, NEAR KOLLAM KAVALA, THURAVOOR P.O, THURAVOOE THEKKU CHERTHALA, ALAPPUZHA - 688 532.

RP NO. 783 OF 2022 & Conn. Cases

116 UMAKANTH .S, AGED 14 YEARS (MINOR), S/O SAJITH KUMAR M P (CLASS VIII A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD. ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND JYOSNI V, AGED 39 YEARS, W/O SAJITHKUMAR, CHAKKANATTU, KADAKKARAPALLI, NEAR PATTATHIL MADAM TEMPLE, KADAKKARAPALLI P.O CHERTHALA, ALAPPUZHA - 688 529.

117 ALDRIN XAVIER M.J, AGED 14 YEARS (MINOR), S/O M.X.JOSEPH( CLASS VIII B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND JOSEPH.M.X, AGED 45 YEARS, S/O.XAVIER, MUTHUKEL, GONDU PARAMBU, CHELLANAM, ERNAKULAM - 682 008.

118 SARANGI SYAM, AGED 13 YEARS (MINOR), D/O SYAM K R ( CLASS VII D STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND SREELEKSHMI VENUGOPAL, AGED 34 YEARS, W/O.K.R.SYAM, PUTHUPARAMBIL HOUSE, CMC-1, CHERTHALA NORTH, ALAPPUZHA - 688 524.

119 KESAV P. KARTHA, AGED 13 YEARS (MINOR), S/O C PARAMESWARA KARTHA ( CLASS VII C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND PARAMESWARA KARTHA, AGED 54 YEARS, NADUVATHEZHATHU KADAKKARAPALLY P.O, ALAPPUZHA - 688 529.

120 ANJANA JAYAN, AGED 13 YEARS (MINOR), D/O JAYAN G.R ( CLASS VII B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND JAYAN G.R, C/O P. RUGMINIAMMA, AGED 44 YEARS, SHREYAS CMC-15/116 D, CHERTHALA, NEAR ROTARY CLUB, CHERTHALA NORTH (PART) ALAPPUZHA - 688 524.

121 JOEL FRANCIS, AGED 13 YEARS (MINOR), S/O FRANCIS V.V( O CLASS VII RP NO. 783 OF 2022 & Conn. Cases

C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND TESSY FRANCIS, AGED 41 YEARS, W/O.FRANCIS, VALIYAPARAMBIL, PATTANAKKAD, ALAPPUZHA - 688 531.

122 KEERTHANA VINOD, AGED 13 YEARS (MINOR), D/O VINOD VENUGOPAL (CLASS VII G STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND NEELIMA PRATHAPAN, AGED 42 YEARS, W/O.VINOD VENUGOPAL, FLAT NO. 436 B BLOCK B-3, SRI SAI ACROPOLICE, SY. NO. 47/2, HOSA ROAD, NEAR CENTRAL JAIL, NAGANATHAPURA, BANGLORE, ELECTRONIC CITY, KARNATAKA-560100.

123 KRISHNENDHU.S, AGED 13 YEARS (MINOR), C/O VENUGOPAN R ( CLASS VI H STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND VENUGOPAN R, AGED 53 YEARS, C/O. RAJAPPAN NAIR, C.N, KRISHNAKAMALAM, PATTANAKKAD P.O, VTC PATTANAKKAD, CHERTHALA, ALAPPUZHA - 688 531.

124 ABHINAV A, AGED 13 YEARS (MINOR), S/O ANISH P ( CLASS VI B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND ANISH.P, AGED 40 YEARS, S/O. PRASAD.P.S, ANISH BHAVAN, MAYITHARA, MAYITHARA.P.O, CHERTHALA SOUTH (PART), ALAPPUZHA - 688 539.

125 ASHLIN ALPHONS GEORGE, AGED 13 YEARS(MINOR), C/O SONY GEORGE, CLASS VI B STUDENT OF ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND REMYA SONY, AGED 39 YEARS, C/O. SONY GEORGE, VANNIAMPARAMBIL, CMC 9, CHERTHALA P.O, CHERTHALA NORTH, ALAPPUZHA - 688 524.

126 DHYAN ANTONY JOSEPH, AGED 12 YEARS (MINOR), C/O JOSEPH CA (CLASS VI B RP NO. 783 OF 2022 & Conn. Cases

STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND BINDHU JOSEPH, AGED 43 YEARS, W/O. JOSEPH, CHANIYIL, KALAVAMKODAM.P.O, VAYALAR, ALAPPUZHA - 688 536.

127 HARSHIYA SHANOJ, AGED 12 YEARS (MINOR), D/O SHANOJ V.V ( CLASS VI D STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND REMYA.P.V, AGED 39 YEARS, W/O.SHANOJ. V.V, KEVEES, MATHAMANGALAM, ERAMAM, MATHAMANGALAM BAZAR, KANNUR - 670 306.

128 ARJUN.K.R, AGED 12 YEARS (MINOR), S/O RAJESH K S ( CLASS V B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND ASHA GHOSH.S, AGED 35 YEARS, C/O.RAJESH.K.S, KOTHAPARAMBIL, ELAMATH ROAD, PATTANAKKAD, ALAPPUZHA - 688 531.

129 GAYATHRI.V, AGED 11 YEARS (MINOR), D/O VINEETH M P (CLASS VC STUDENT OF THE 2ND PETITIONER SCHOOL), REPRESENTED BY HER MOTHER AND NEXT FRIEND REMYA P.R, AGED 38 YEARS, KAARIDAPUTHENVEEDU, CMC 19, CHERTHALA.P.O, CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

130 DIYA KISHORE, AGED 11 YEARS (MINOR), D/O KISHORE K( CLASS VC STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND CHITHRA KRISHNAN, AGED 34 YEARS, W/O. KISHORE K, PEREVELI, NEAR AYYAPPANCHERI TEMPLE, VARANAM, ALAPPUZHA - 688 555.

131 JYOTHIKRISHNA M.S, AGED 11 YEARS (MINOR), D/O SASRUTHAN( CLASS V F STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND SHEEJA. P.S, AGED 40 YEARS, W/O.SASRUTHAN.M.M, MULLASSERIYIL, ANDHAKARANAZHI.P.O, CHERTHALA, PATTANKKAD, ALAPPUZHA - 688 531.

RP NO. 783 OF 2022 & Conn. Cases

132 AMEYA.P.A, AGED 11 YEARS (MINOR), D/O AJITH V.C( CLASS V C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND SANDHYA.K.S, AGED 39 YEARS, D/O. SOMAN.K.V, KOCHUTHARA, PATTANAKKAD, CHERTHALA, ALAPPUZHA - 688 531.

133 SADHIKA SYAM, AGED 11 YEARS (MINOR), D/O SOMAN K.V.( CLASS V C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND SYAM.K.R, AGED 41 YEARS, C/O.K.P.RAJU, MELETHIL HOUSE, EDATHITTA, KODUMON, PATHANAMTHITTA - 691 555.

134 ANN IRIN, AGED 11 YEARS (MINOR), D/O ROBY AUGUSTINE( CLASS IV B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER MARYAMMA THOMAS AND NEXT FRIEND, AGED 42 YEARS, CMC 6, CHERTHALA, ALAPPUZHA -688 524.

135 MIRON JOSEPH, AGED 11 YEARS (MINOR), S/O JOSEPH V.M( CLASS IV G STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND ALPHONSA.K.G, AGED 36 YEARS, W/O.JOSEPH. V.M, VALIYAVEETTIL, KUTHIATHODE, PALLITHODE, ALAPPUZHA - 688 540.

136 ABHINAV.C.A, AGED 11 YEARS (MINOR), S/O AJESH C.M( CLASS IV B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND PREETHA.P.P, AGED 41 YEARS, W/O. AJESH, CHENNATTU, PADINJAREMANAKODAM, PALLITHODE.P.O, THURAVOOR THEKKU, CHERTHALA, ALAPPUZHA - 688 532.

137 JEWELDEEP.J, AGED 11 YEARS (MINOR), S/O JAYACHANDRAN V.R ( CLASS IV A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND JAYACHANDRAN.V.R, RP NO. 783 OF 2022 & Conn. Cases

AGED 50 YEARS, S/O.RAMACHANDRAN, VARAVANATTU, VELY, CMC 1 WARD, CHERTHALA NORTH (PART), ALAPPUZHA - 688 524.

138 JOHN ABRAHAM, AGED 11 YEARS (MINOR), S/O ABRAHAM ( CLASS IV C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND ABRAHAM.L, AGED 44 YEARS, BALAM PURACKAL, THURAVOOR SOUTH P.O., ALAPPUZHA - 688 532

139 AYUSH MOHAN, AGED 11 YEARS (MINOR), S/O MOHANAN CHETTIYAR S CLASS IV G STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND BEENA.M.A, AGED 46 YEARS, KALIVEEDU, KADAKKARAPALLY.P.O, CHERTHALA, ALAPPUZHA -688 529.

140 ABHAYADEV UMESH, AGED 10 YEARS(MINOR), S/O UMESH K.T( CLASS IV B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SABITHA.M.S, AGED 37 YEARS, W/O. UMESH, KUMARA BHAVANAM, VARANAD.P.O, CHERTHALA, THANNEERMUKKAM, ALAPPUZHA - 688 527.

141 TOM V JOSE, AGED 10 YEARS(MINOR), C/O JOSE V.D ( CLASS IV E STUDENT OF ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND BEENA THOMAS, AGED 48 YEARS, VEMBILLY, NEDUNGAD, NAYARAMBALAM, ERNAKULAM - 682 509.

142 BILHA MARY.G, AGED 10 YEARS (MINOR), C/O GRIERSON.V.P ( CLASS IV C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND GRIERSON.V.P, AGED 55 YEARS, S/O. PARAMESWARAN, GRISSY COTTAGE, KADAKKARAPPALLI, NEAR THANKI JUNCTION, KADAKKARAPPALLI, NEAR THANKI JUNCTION, RP NO. 783 OF 2022 & Conn. Cases

KADAKKARAPPALLI.P.O, ALAPPUZHA - 688 529.

143 LEKSHAN KRISHNA, AGED 10 YEARS (MINOR), S/O ARUNKUMAR V M( CLASS III A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SHIJI.P.S, AGED 37 YEARS, W/O.ARUN KUMAR, PULLATTUVELI, AREEPPARAMBU, CHERTHALA SOUTH.P.O, CHERTHALA SOUTH PART, ALAPPUZHA - 688 539.

144 SALVIA SEBASTIAN, AGED 10 YEARS (MINOR), D/O SEBASTIA KP( CLASS III B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND SEBASTIAN.K.P, AGED 41 YEARS, S/O. PETER.K.L, KADAVUNKAL, WEST OF UZHUVA CHURCH, VAYALAR EAST VILLAGE, PATTANAKKAD, KALAVAMKODAM, CHERTHALA, ALAPPUZHA - 688 524.

145 DEVA BALA, AGED 10 YEARS (MINOR), D/O SIVAPRASANTH( CLASS III A STUDENT OF ST.JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND VILASINI.P.C, AGED 42 YEARS, C/O. SIVAPRASANTH.B, DEVAKIKRISHNA, NEAR GANDHIJI JUNCTION, CHERTHALA SOUTH (PART), ALAPPUZHA - 688 539.

146 SREENIVAS.K, AGED 9 YEARS(MINOR), C/O SURESHBABU K P( CLASS III C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SMITHA.K.S, AGED 44 YEARS, W/O.K.P.SURESH BABU, KUZHIPPALLIL HOUSE, PATTANAKKAD, ALAPPUZHA - 688 531.

147 AARYAN.P.A, AGED 9 YEARS (MINOR), S/O AJITHKUMAR KR( CLASS III H STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND ASWATHY.K.R, AGED 33 YEARS, W/O. MATHARAPARAMBIL, TDHS, AJITH NEAR KUMAR.K.R, KUTHIATHODE, THIRUMALABHAGOM, CHERTHALA, ALAPPUZHA - 688 540.

RP NO. 783 OF 2022 & Conn. Cases

148 HENZA ROSE, AGED 9 YEARS (MINOR), C/O JAMES.P.T (CLASS III C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND NEENU.K.X, AGED 32 YEARS, W/O.JAMES.P.T, KATTUTHARA, VETTACKAL.P.O, CHERTHALA, PATTANAKKAD, ALAPPUZHA - 688 529.

149 ARADYA SANU, AGED 8 YEARS (MINOR), D/O SANUMON (CLASS III B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND SATHI ANASUYA.M.A, AGED 30 YEARS, D/O.ANIRUDHAN, MOHANA VILASAM, ERAMALLUR.P.O, EZHUPUNNA, ALAPPUZHA - 688 537.

150 SRIYA S KUMAR, AGED 9 YEARS (MINOR), D/O SREEKUMAR N( CLASS II B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER MOTHER AND NEXT FRIEND SUJA. R, AGED 41 YEARS, S/O. SREEKUMAR.N, SREENIKETHAN, VARANADU, VARANADU.P.O, CHERTHALA SOUTH (PART), ALAPPUZHA - 688 539.

151 NIRANJAN DEEPAK, AGED 9 YEARS (MINOR), S/O DEEPAK S CHANDRAN ( CLASS II G STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND CHINNU.P.L, AGED 36 YEARS, W/O. DEEPAK. S.CHANDRAN, PAINUMMOOTTIL, NEDUMKANDAM, KALKOONTHAL, IDUKKI - 685 553.

152 DHWANI.S. NAIR, AGED 8 YEARS (MINOR), D/O SURESH G NAIR( CLASS II C STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SABITHA.A, AGED 35 YEARS, D/O.H.ALBY, LAKSHMI NIVAS, PATTANAKKAD, ALAPPUZHA, ANDHAKARANAZHY - 688 531.

153 AVANI JAYAN, AGED 8 YEARS(MINOR), D/O JAYAN G R( CLASS II A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED RP NO. 783 OF 2022 & Conn. Cases

BY HER MOTHER AND NEXT FRIEND DIVYA.R, AGED 38 YEARS, W/O. JAYAN.G.R, 529 A SMRITHI, PRRA -9, PARAPPILLIL ROAD, PUTHENCRUZ, ERNAKULAM - 682 305.

154 ABHINAV SHIBU, AGED 8 YEARS(MINOR), C/O SHIBU E.S ( CLASS II B STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND E.S.SHIBU, AGED 50 YEARS, S/O.SIVADASAN, SARAMGI, PATTANAKKAD, CHERTHALA, ALAPUZHA - 688 531.

155 ANNA ABRAHAM, AGED 8 YEARS(MINOR), D/O ABRAHAM L ( CLASS I F STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND ANUMOL.C.T, AGED 32 YEARS, W/O. ABRAHAM LONAN, NALAMPURACKAL, THURAVOOR THEKKU, THURAVOOR, ALAPPUZHA - 688 532.

156 ATITI ANIL, AGED 12 YEARS (MINOR), S/O.ANIL KUMAR.R, (CLASS VII F STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HER FATHER AND NEXT FRIEND ANIL KUMAR.R, AGED, PATTACHIRAYIL, VARANAM.P.O, CHERTHALA, ALAPPUZHA, PIN - 688 555.

157 KRISHNANAND.S.NAIR, AGED 11 YEARS(MINOR), S/O.SUNITHA SHAJI (CLASS VI A STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SUNITHA SHAJI, KOCHUPURAKKAL, VALAMANGALAM NORTH, THURAVUR, ALAPPUZHA, PIN - 688 532.

158 ABHAYADEV UMESH, AGED 10 YEARS (MINOR), S/O.SABITHA ( CLASS IV B STUDENT OF ST.JOSEPH SCHOOL, PATTANAKKAD. ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SABITHA, PUTHIYAVEEDU, THURAVUR, ALAPPUZHA, PIN - 688 532.

159 DEVANANDAN.P.M, AGED 11 YEARS (MINOR), S/O.SABITHAMOL ( CLASS VI H RP NO. 783 OF 2022 & Conn. Cases

STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS MOTHER AND NEXT FRIEND SABITHAMOL, PUTHENNILATHIL, KALAVANKODAM.P.O, CHERTHALA, PIN: 688 524.

160 EAIL RONE GEORGE, AGED 10 YEARS (MINOR), S/O.JOSEPH LOJI.K.G ( CLASS V H STUDENT OF ST. JOSEPH SCHOOL, PATTANAKKAD, ESTABLISHED BY 1ST PETITIONER SOCIETY), REPRESENTED BY HIS FATHER AND NEXT FRIEND JOSEPH LOJI.K.G, KALIPARAMBIL, CHELLANAM.P.O, PIN :682 008.

BY ADV P.R.VENKATESH

RESPONDENTS:

1 UNION OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, TRANSPORT BHAVAN, 1, PARLIAMENT STREET, NEW DELHI-110001.

2 STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM -695 001.

3 NATIONAL HIGHWAY AUTHORITY OF INDIA, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, SECTOR 10, DWARAKA, NEW DELHI, PIN - 110075. REPRESENTED BY ITS SECRETARY.

4 THE PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF INDIA, REGIONAL OFFICE, PROJECT IMPLEMENTING UNIT (IN CHARGE OF ALAPPUZHA), KOCHI - 682 030.

5 THE COMPETENT AUTHORITY & SPECIAL DEPUTY COLLECTOR, L A (N.H), CIVIL STATION, COLLECTORATE BUILDING, ALAPPUZHA-688 001.

6 *ADDL.R6. DISTRICT COLLECTOR DISTRICT COLLECTOR ALAPPUZHA. *(ADDL. R6 IS SUO MOTU IMPLEADED AS PER ORDER DATED 27/6/2022 IN WPC RP NO. 783 OF 2022 & Conn. Cases

18204/2022).

BY ADVS.

VINU T.V.

K.A.SALIL NARAYANAN

MANU S., ASG OF INDIA B.G.BIDAN CHANDRAN, SC, NATIONAL HIGHWAYS AUTHORITY OF INDIA.

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 03.02.2023, ALONG WITH RP.783/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP NO. 783 OF 2022 & Conn. Cases

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE T.R.RAVI FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944 WP(C) NO. 29706 OF 2022 PETITIONER:

PRESIDENT & MOTHER SUPERIOR CLARIST CONVENT EDUCATIONAL SOCIETY, PATTANAKKAD P.O, CHERTHALA, ALAPPUZHA - 688 531, REPRESENTED BY ITS PRESIDENT AND MOTHER SUPERIOR, REV. SR. ANEY JOSEPH.

BY ADVS.

P.R.VENKATESH K.K.JYOTHILAKSHMY

RESPONDENTS:

1 UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, TRANSPORT BHAVAN, 1, PARLIAMENT STREET, NEW DELHI-110 001.

2 STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM -695 001.

3 NATIONAL HIGHWAY AUTHORITY OF INDIA, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, SECTOR 10 DWARAKA, NEW DELHI, PIN - 110075, REPRESENTED BY ITS SECRETARY.

4 THE PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF INDIA, REGIONAL OFFICE, PROJECT IMPLEMENTING UNIT (IN CHARGE OF ALAPPUZHA), KOCHI 682 030.

5 THE COMPETENT AUTHORITY & SPECIAL DEPUTY COLLECTOR, L A (N.H), CIVIL STATION, RP NO. 783 OF 2022 & Conn. Cases

COLLECTORATE BUILDING, ALAPPUZHA-688 001.

6 DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION, ALAPPUZHA-688 001.

BY ADVS.

MANU S., DSG OF INDIA KRISHNA T C

SRI.B.G.BIDAN CHANDRAN, SC, NATIONAL HIGHWAYS AUTHORITY OF INDIA

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 03.02.2023, ALONG WITH RP.783/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: RP NO. 783 OF 2022 & Conn. Cases

T.R. RAVI, J.

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[RP No.783/2022 & W.P.(C) Nos. 18204/2022, 29706/2022]

-------------------------------------------- Dated this the 03rd day of February, 2023

JUDGMENT

When the cases are taken up today, It is submitted that

the possession has already been taken and no further orders

can hence be granted in these cases.

All the three cases are closed without prejudice to the

rights of the petitioners with regard to the compensation

payable in the land acquisition.

Sd/-

T.R.RAVI JUDGE mpm RP NO. 783 OF 2022 & Conn. Cases

APPENDIX OF WP(C) 18204/2022

PETITIONER'S EXHIBITS

Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF ATTENDANCE REGISTER OF 61ST PETITIONER.

Exhibit P2 A TRUE COPY OF THE RELEVANT PORTION OF THE 3RD NOTIFICATION DATED 19/01/2021 PUBLISHED BY THE 1ST RESPONDENT IN THE OFFICIAL GAZETTE UNDER SECTION 3-A OF THE NH ACT, INCLUDING THE PROPERTY OF THE 1ST PETITIONER IN SURVEY NO.35/3,35/2 AND 35/14 OF PATTANAKKAD VILLAGE.

Exhibit P3 A TRUE COPY OF S.O.NO.2522(E) DATED 24/06/2021 ISSUED BY THE 1ST RESPONDENT UNDER 3D (1) OF THE NH ACT, SPECIFYING THAT THE LAND SPECIFIED IN THE SCHEDULE SHALL VEST ABSOLUTELY IN THE CENTRAL GOVERNMENT ON PUBLICATION OF THE SAME IN THE OFFICIAL GAZETTE.(RELEVANT PAGE IS PRODUCED).

Exhibit P4 A TRUE COPY OF THE JUDGMENT DATED 24/01/2022 OF THIS HON'BLE COURT IN W.P. (C).NO.527/2022.

Exhibit P5 A TRUE COPY OF THE REPRESENTATION DATED 10/02/2022 SUBMITTED BY THE MOTHER SUPERIOR OF ST. JOSEPH FCC CONVENT BEFORE THE 1ST RESPONDENT REPRESENTING THE PETITIONERS 3 TO 60.

Exhibit P6 A TRUE COPY OF THE REPRESENTATION DATED 10/02/2022 SUBMITTED BY THE 2ND PETITIONER BEFORE THE 1ST RESPONDENT.

Exhibit P7 A TRUE COPY OF THE REPRESENTATION DATED 10/02/2022 SUBMITTED BY THE TEACHING AND NON TEACHING STAFF OF THE SCHOOL, BEFORE THE 1ST RESPONDENT.

RP NO. 783 OF 2022 & Conn. Cases

Exhibit P8 A TRUE COPY OF THE REPRESENTATION DATED 10/02/2022 SUBMITTED BY THE STUDENT REPRESENTATIVES OF THE SCHOOL, BEFORE THE 1ST RESPONDENT.

Exhibit P9 A TRUE COPY OF THE RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION, REHABILITATION ACQUISITION, REHABILITATION AND RESETTLEMENT (REMOVAL OF DIFFICULTIES) ORDER, 2015 DATED 28/08/2015 WHICH MAKES APPLICABLE THE PROVISIONS OF THE RFCTLARRA, 2013 TO ALL CASES OF LAND ACQUISITION UNDER THE ENACTMENTS SPECIFIED IN THE 4TH SCHEDULE OF THE SAID ACT, INCLUDING THE NH ACT. RP NO. 783 OF 2022 & Conn. Cases

APPENDIX OF WP(C) 29706/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF JUDGMENT DATED 27.6.2022 IN W.P.(C) NO. 18204/2022 OF THIS HON'BLE COURT.

Exhibit P2 TRUE COPY OF ORDER DATED 1.9.2022 ISSUED BY THE 5TH RESPONDENT IN LAC NO.13/2021.

Exhibit P3 TRUE COPY OF ORDER, DATED 1.9.2022 ISSUED BY THE 5TH RESPONDENT IN LAC NO. 17/2021.

Exhibit P4 TRUE COPY OF ORDER, DATED 1.9.2022 ISSUED BY THE 5TH RESPONDENT IN LAC NO. 19/2021.