T.A.Haridas vs Manappuram Assets Finance ...
2023 Latest Caselaw 1904 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
    WEDNESDAY, THE 1ST DAY OF FEBRUARY 2023 / 12TH MAGHA, 1944
                       RFA NO. 240 OF 2022
AGAINST THE JUDGMENT AND DECREE DATED 30.01.2016 IN OS 397/2013 OF
                       SUB COURT, CHAVAKKAD


APPELLANT/1ST DEFENDANT:

          T.A.HARIDAS, AGED 48 YEARS,
          S/O. THALEKARA (LATE) APPU,
          KATTAKAMPAL - 680544, THRISSUR DISTRICT.
          BY ADVS.
          G.HARIHARAN
          PRAVEEN.H.
          K.S.SMITHA
          A.ANJANA
          T.T.SHANIBA


RESPONDENTS/PLAINTIFFS & DEFENDANTS    2 TO 4:

    1     M/S. MANAPPURAM ASSETS FINANCE LIMITED
          H.O. SHORNUR PALAKKD DISTRICT AND ADMINISTRATIVE OFFICE
          MANAPPURAM HOUSE, P.O. VALAPAD - 680567,
          CHAVAKKAD TALUK, THRISSUR DISTRICT.
          (FORMERLY L.F.C. HIRE PURCHASE COMPANY LTD., SHORNUR),
          REP. BY MR. P.R.ANIL KUMAR (FIELD OFFICER, AGED 53
          YEARS, S/O. PAMPUNKATTIL RAMAN,
          VIYUR - 680010, DIST. THRISSUR.
    2     AMMINI,AGED 67 YEARS, W/O THALEKARA (LATE) APPU,
          KATTAKAMPAL - 680544, THRISSUR DISTRICT.
    3     P.A.SAJI, AGED 38 YEARS, S/O. PANDIMATTATHIL RAPHEL,
          KAKKAD, KUNNAMKULAM - 680503, THRISSUR DISTRICT.
    4     AMBIKA, AGED 40 YEARS, W/O. KODAKKATIL SASIDHARAN, D/O.
          THALEKKARA AMMINI, THURAVOOR DESOM CHUNDAL THALAPPILLY
          TALUK - 680502, DISTRICT THRISSUR.
          R1 BY ADVS.P.ANITHA
                     V.B.UNNIRAJ
                     R.S.GEETHA


     THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION ON
01.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RFA NO. 240 OF 2022



                           JUDGMENT

Court fee as ordered so far not remitted within

the time fixed by this court. No extension application

is submitted. Hence, the appeal will stand rejected

under Order 7 Rule 11 CPC.

Sd/-

P.SOMARAJAN JUDGE msp