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M. Sivathanu Pillai vs Rajamani
2023 Latest Caselaw 1881 Ker

Citation : 2023 Latest Caselaw 1881 Ker
Judgement Date : 1 February, 2023

Kerala High Court
M. Sivathanu Pillai vs Rajamani on 1 February, 2023
OP(C) No.1920/2022                             1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                         THE HONOURABLE MR.JUSTICE SATHISH NINAN


                Wednesday, the 1st day of February 2023 / 12th Magha, 1944
                                 OP(C) NO. 1920 OF 2022

           EP 189/2017 IN OS 759/1987 OF PRINCIPAL MUNSIFF COURT, CHERTHALA

   PETITIONERS/JUDGMENT DEBTORS 1 & 2:

      1. M. SIVATHANU PILLAI, AGED 72 YEARS, S/O MUTHUSWAMI PILLAI,
         SULONIVAS, CMC 12, CHERTHALA NORTH VILLAGE & MURI, CHERTHALA TALUK,
         ALAPPUZHA DISTRICT-688 524

            AND ANOTHER.

   RESPONDENT/DECREE HOLDERS 1 TO 3 AND JUDGMENT DEBTORS 3 & 4:

      1. RAJAMANI, AGED 73 YEARS, W/O DHANAPALAN, DHANYA, CMC 12, CHERTHALA
         NORTH VILLAGE & MURI, CHERTHALA TALUK, ALAPPUZHA DISTRICT-688 524.

            AND 4 OTHERS.


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings pursuant to Exhibit P1 pending disposal of
   Original Petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   20.01.2023 and upon hearing the arguments of M/S.DR.V.N.SANKARJEE,
   V.N.MADHUSUDANAN, R.UDAYA JYOTHI, M.M.VINOD, M.SUSEELA, KEERTHI B.
   CHANDRAN, VIJAYAN PILLAI P.K., C.PURUSHOTHAMAN NAIR, NITHEESH.M & SUKANYA
   S., Advocates for the petitioners, M/S. G.P.SHINOD, GOVIND PADMANAABHAN,
   AJIT G. ANJARALEKAR, ATUL MATHEWS & GAYATHRI.S.B, Advocates for Respondent
   1 and of M/S. P.G. JAYASANKAR, RAJEEV SANATH KUMAR, P.K.RESHMA, SANJANA
   V.H & RUBY K. ROY, Advocates for the respondents 4 & 5, the court passed
   the following:
                                    O R D E R

Interim order extended until further orders.

Sd/- SATHISH NINAN, JUDGE

01-02-2023 /True Copy/ Assistant Registrar OP(C) No.1920/2022 2/2

 
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