Jafar vs State Of Kerala
2023 Latest Caselaw 1773 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE BECHU KURIAN THOMAS
    WEDNESDAY, THE 1ST DAY OF FEBRUARY 2023 / 12TH MAGHA, 1944
                        CRL.MC NO. 647 OF 2023
PETITIONER:

          JAFAR,
          AGED 39 YEARS,
          SON OF MARAKKAR, ERAMBATH HOUSE,
          MATTATHOOR, MALAPPURAM DISTRICT,
          PIN - 676 528.

          BY ADVS.
          P.M.ZIRAJ
          IRFAN ZIRAJ



RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED BY PUBLIC PROSECUTOR,
          HONOURABLE HIGH COURT OF KERALA AT ERNAKULAM,
          PIN - 682 031.

    2     THE SUB INSPECTOR OF POLICE,
          MALAPPURAM POLICE STATION,
          MALAPPURAM DISTRICT, PIN - 676 505.


          BY ADV. NOUSHAD K.A., PUBLIC PROSECUTOR

     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
01.02.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
  Crl.M.C.NO.647 OF 2023
                                     2



                   BECHU KURIAN THOMAS, J.
                     --------------------------------
                     Crl.M.C.No.647 of 2023
                    ---------------------------------
             Dated this the 1st day of February, 2023

                                ORDER

The learned counsel for the petitioner submits that the matter has

become infructuous.

Accordingly, this Crl.M.C. is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS, JUDGE

ak Crl.M.C.NO.647 OF 2023

APPENDIX OF CRL.MC 647/2023

PETITIONER'S ANNEXURES:-

Annexure-1 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 19.12.2022 IN WPC NO.41262 /2022.

Annexure-2 TRUE COPY OF THE ORDER DATED 05.01.2023 IN C.M.P.NO.3895/2022 ON THE FILE OF JUDICIAL FIRST CLASS MAGISTRATE COURT, MALAPPURAM.

Annexure-3 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.06.2022 IN CRL.M.C.NO.2656/2022.

Annexure-4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.05.2022 IN CRL.M.C.NO.2672/2022.

Annexure-5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 27.10.2021 IN CRL.M.C.NO.5035/2021.

Annexure-6 TRUE COPY OF THE G.O.(M.S.)NO.51/2017/D DATED 21.6.2017