Citation : 2023 Latest Caselaw 13750 Ker
Judgement Date : 26 December, 2023
OP (RC) No.231/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
&
THE HONOURABLE MR. JUSTICE G.GIRISH
Tuesday, the 26th day of December 2023 / 5th Pousha, 1945
OP (RC) NO. 231 OF 2023
RCP 10/2015 OF ADDITIONAL RENT CONTROL COURT, KOTTAYAM
PETITIONER/APPELLANT/JUDGMENT DEBTOR:
K.S.SURYALATHA, AGED 64 YEARS, W/O SANKARAN NAMBOOTHIRI,
THALAVANNATTU ILLOM , NAGAMPADAM,KOTTAYAM, PIN - 686001
RESPONDENTS/RESPONDENTS/DECREE HOLDERS:
1. YOGAKSHEMA SABHA, KOTTAYAM JILLA SABHA, S.H.MOUNT P.O., KOTTAYAM .
REP.BY IT'S PRESIDENT YOGAKSHEMA SABHA, KOTTAYAM JILLA SABHA,
S.H.MOUNT P.O., KOTTAYAM, PIN - 686006
2. THE GENERAL SECRETARY, YOGAKSHEMA SABHA, KOTTAYAM JILLA SABHA,
S.H.MOUNT P.O., KOTTAYAM, PIN - 686006
Op (Rent Control) praying inter alia that in the circumstances
stated in the affidavit filed along with the OP (RC) the High Court be
pleased to stay the delivery of the property in EP 14/2019 in RCP 10/2015
pending in Principal Munsiff's Court, Kottayam, pending final disposal of
the Original petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP (RC) and upon hearing the arguments
of SRI.A.K.HARIDAS, Advocate for the petitioner, the court passed the
following:
ORDER
Admit.
Issue notice by speed post to the respondents.
There will be an interim order, as prayed for, for a period of one month.
Sd/- GOPINATH P. JUDGE
Sd/- G.GIRISH JUDGE
26-12-2023 /True Copy/ Assistant Registrar
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