Ramesan T.C vs The Principal Secretary
2023 Latest Caselaw 13717 Ker

Kerala High Court

Ramesan T.C vs The Principal Secretary on 21 December, 2023

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
  THURSDAY, THE 21ST DAY OF DECEMBER 2023 / 30TH AGRAHAYANA,
                              1945
                    WP(C) NO. 12448 OF 2023

PETITIONER/S:

           RAMESAN T.C
           AGED 52 YEARS
           S/O LATE T.CHELLAMMA, "SAROVAR",
           LEKSHMI NAGAR, PRASHANTH NAGAR, MEDICAL COLLEGE P.O.
           CHERUVAKKAL VILLAGE THIRUVANANTHAPURAM DISTRICT,
           PIN - 695011

           BY ADV BIJU SUNDAR

RESPONDENT/S:

    1      THE PRINCIPAL SECRETARY
           DEPARTMENT OF INDUSTRIES AND COMMERCE,
           GOVERNMENT OF KERALA, SECRETARIAT, TRIVANDRUM,
           PIN - 695001
    2      THE KERALA MINERALS & METALS LIMITED
           REPRESENTED BY THE MANAGING DIRECTOR,
           CHAVARA, KOLLAM, PIN - 691583
    3      THE MANAGING DIRECTOR
           KERALA MINERALS & METALS LIMITED, CHAVARA,
           KOLLAM, PIN - 691583
    4      THE CHAIRMAN
           PERSONAL HEARING COMMITTEE, KERALA MINERALS & METALS
           LIMITED, CHAVARA, KOLLAM, PIN - 691583
    5      THE GENERAL MANAGER (HR/EDP)
           KERALA MINERALS & METALS LIMITED, CHAVARA,
           KOLLAM, PIN - 691583

           SMT. LATHA ANAND, SC FOR KERALA MINERALS AND METALS LTD.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 21.12.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P(C) No.12448 of 2023


                                       2




                                  JUDGMENT

In view of the memo filed by the learned counsel appearing for the

petitioner, this writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE NS