P.Lakshmanan vs Sri.Ashok K.K.Meena Ias
2023 Latest Caselaw 13686 Ker

Kerala High Court

P.Lakshmanan vs Sri.Ashok K.K.Meena Ias on 21 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  THURSDAY, THE 21ST DAY OF DECEMBER 2023 / 30TH AGRAHAYANA, 1945
                         CON.CASE(C) NO. 2403 OF 2023
   AGAINST THE ORDER/JUDGMENT WP(C) 30423/2015 OF HIGH COURT OF
                                       KERALA
PETITIONER:

             P.LAKSHMANAN
             AGED 75 YEARS
             S/O. URUVADAN, 'RANJI NIVAS', P.O.KUNHIMANGALAM,
             KANNUR DISTRICT, PIN - 670309
             BY ADVS.
             K.C.SANTHOSHKUMAR
             K.K.CHANDRALEKHA
RESPONDENTS:

    1        SRI.ASHOK K.K.MEENA IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE MANAGING DIRECTOR, FOOD CORPORATION OF INDIA,
             16-20 BARAKHAMBA LANE, NEW DELHI, PIN - 110001
    2        C.P. SAHARAN
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA
             KESAVADASAPURAM, THIRUVANANTHAPURAM, PIN - 695004
             SRI.VIVEK VARGHESE
     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 21.12.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO.2403 OF 2023

                                     2




                              JUDGMENT

Dated this the 21st day of December, 2023

It is submitted by the learned counsel appearing on either side

that the directions contained in the judgment stand complied with.

The said submission is recorded. This contempt of court case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

NP CON.CASE(C) NO.2403 OF 2023

APPENDIX OF CON.CASE(C) 2403/2023

PETITIONER'S ANNEXURES Annexure A THE COPY OF THE JUDGMENT DATED 05.01.2023 IN

Annexure B THE COPY OF THE COMMUNICATION DATED 10.02.2023 Annexure C THE COPY OF THE COMMUNICATION DATED 07.08.2023 RESPONDENTS' EXHIBITS: NIL