Thasni Oas vs The Authorised Officer
2023 Latest Caselaw 13325 Ker

Kerala High Court

Thasni Oas vs The Authorised Officer on 18 December, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 18TH DAY OF DECEMBER 2023 / 27TH AGRAHAYANA, 1945
                     WP(C) NO. 28677 OF 2022
PETITIONER:

          THASNI OAS
          AGED 54 YEARS, W/O. SINU, FLAT NO. 61,
          SUNAMI FLAT, UNNIASO COLONY, MUDAKARA,
          KOLLAM NOW RESIDING AT KADAPPURAM PURAMPOKE,
          KAIKULANGARA WEST, NEW COLONY NO.41,
          P.O.VADDY, KOLLAM.

          BY ADVS.
               S.SREEKUMAR (KOLLAM)
               K.VIJAYAN
               NAMITHA RAJESH


RESPONDENTS:

    1     THE AUTHORISED OFFICER
          THE QUILON CO-OPERATIVE URBAN BANK LTD Q NO.960,
          YMCA ROAD, KOLLAM DISTRICT, PIN - 691 001.

    2     THE AUTHORISED OFFICER
          THE QUILON CO-OPERATIVE URBAN BANK LTD Q NO.960,
          YMCA ROAD, KOLLAM DISTRICT, PIN - 691 001.

    3     THE SUB REGISTRAR
          OFFICE OF THE SUB REGISTRAR,
          CUTCHERRY.P.O., KOLLAM,
          PIN - 691 013.

          BY ADVS.
               SMT.RENU.D.P., STANDING COUNSEL, FOR R1 AND R2
               SMT.SHEEJA C.S, GOVERNMENT PLEADER, FOR R3



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 18.12.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.28677 of 2022
                               :2:




                           JUDGMENT

Dated this the 18th day of December, 2023

Counsel for the petitioner submits that the

petitioner does not want to prosecute the writ petition.

Therefore, the writ petition is dismissed as

withdrawn.

Sd/-

N. NAGARESH JUDGE AMR