Citation : 2023 Latest Caselaw 13315 Ker
Judgement Date : 15 December, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA, 1945
WP(C) NO. 42148 OF 2023
PETITIONER:
SHIBU VARGHESE
AGED 60 YEARS
S/O. VARGHESE, KAIPARAMBATHU HOUSE, ANGAMALY,
ERNAKULAM DISTRICT,, PIN - 680 308.
BY ADV O.D.SIVADAS
RESPONDENT:
THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
CIVIL STATION, ERNAKULAM, PIN - 682 030.
OTHER PRESENT:
SR GP JOBY JOSEPH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.12.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 42148 OF 2023 2
JUDGMENT
(Dated this the 15th day of December, 2023)
Ext.P2 is an application dated 01.12.2023 for
temporary permit, in the vacancy of another stage carriage.
The limited prayer sought for the writ petition is a direction
to the respondent to take up Ext.P2 application for
temporary permit in respect of stage carriage bearing No.
KL 17/E 9604 on the route Aluva- Mala in the vacancy of
stage carriage No. KL 07 /A 7239 and consider the same.
2. Since, Ext.P2 is pending for the last two weeks
without any orders. There will be a direction to respondent
to take up Ext.P2 and pass appropriate orders within a
period one month after hearing all affected parties in
accordance with law.
Sd/-
BASANT BALAJI, JUDGE
SRJ
APPENDIX OF WP(C) 42148/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE REGULAR PERMIT VALID TILL 15.04.2025 Exhibit P2 TRUE COPY OF THE APPLICATION FOR TEMPORARY PERMIT DATED 1.12.2023.
ExhibitP3 TRUE COPY OF THE REQUEST SUBMITTED BY THE REGISTERED OWNER DATED 1/12/2023 WITH TRANSLATION
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