Citation : 2023 Latest Caselaw 13272 Ker
Judgement Date : 15 December, 2023
OP(C) No.2255/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
Friday, the 15th day of December 2023 / 24th Agrahayana, 1945
OP(C) NO. 2255 OF 2023
CMA 49/2023 OF 5 ADDITIONAL DISTRICT COURT, ERNAKULAM
PETITIONER/RESPONDENT IN CMA NO.49/2023/PETITIONER IN IA NO.4/2023/DEFENDANT
IN OS NO.195/2023:
SURESH LAL, AGED 54 YEARS, S/O A.SIVADASAN NAIR, ENGINEER-
PROPRIETOR "CIVIL TALENTS", "SABAREESAM", PLOT NO. 157, VII/539,
CIVIL STATION ROAD, KAKKANAD, KOCHI KAKKANAD VILALGE, KANAYANNUR
TALUK, PIN - 682030
RESPONDENT/APPELLANT IN CMA NO.49/2023/RESPONDENT IN IA NO.4/2023/PLAINTIFF IN
OS NO.195/2023:
BETSY PADAMADAN @ BETSY SABU, AGED 59 YEARS, W/O. SEBASTIAN K.A.,
KALATHIPARAMBIL HOUSE, SOYUS LANE, KADAVANTHRA, KOCHI, PIN - 682020
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
Exhibit P20 judgment till the final disposal of the Original Petition and
may be pleased to pass orders accordingly.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
20.11.2023 and upon hearing the arguments of SRI.S.V.BALAKRISHNA IYER,
Senior Advocate along with M/S.M.P.RAMNATH, P.RAJESH (KOTTAKKAL),
M.VARGHESE VARGHESE, K.J.SEBASTIAN, UMA R.KAMATH, BEPIN PAUL, S.DEEPAK,
S.SANDHYA, P.B.SUBRAMANYAN, ANTONY THARIAN & SHALU VARGHESE, Advocates for
the petitioner and M/S A. BALAGOPALAN, A.RAJAGOPALAN, M.N. MANMADAN, M.S.
IMTHIYAZ AHAMMED and P. SEENA, Advocates for the respondent, the court
passed the following:
O R D E R
Interim order is extended by three weeks.
Sd/- P.SOMARAJAN, JUDGE
15-12-2023 /True Copy/ Assistant Registrar
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