Citation : 2023 Latest Caselaw 13213 Ker
Judgement Date : 15 December, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA,
1945
OP (RC) NO. 205 OF 2023
AGAINST THE ORDER IN RCP 25/2018 OF MUNSIF COURT,
KUTHUPARAMBA
EP 487/2022 OF MUNSIF COURT, KUTHUPARAMBA
PETITIONER/RESPONDENT:
CHATHOTH YESODHARAN, AGED 49 YEARS
S/O. BHASKARAN, RESIDING AT YAMUNALAYAM,
MOOLAKKARI, KOODALI VILLAGE, (PO) KOODALI,
KANNUR DISTRICT,, PIN - 670592
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
E.MOHAMMED SHAFI
PRAJIT RATNAKARAN
KRISHNAPRIYA R.
RESPONDENT/PETITIONER:
N.K.GEETHA KUMARI, AGED 62 YEARS
W/O. JAYAPRAKASHAN RESIDING AT GEETHA PRAKASH,
CHALODE, (PO) EDAYANNUR, KEEZHALLUR AMSOM,
EDAYANNUR DESOM, KANNUR DISTRICT, PIN - 670595
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION
ON 15.12.2023, ALONG WITH OP (RC).206/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(RC) Nos.205, 206 and 209 of 2023
..2..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA,
1945
OP (RC) NO. 206 OF 2023
AGAINST THE ORDER IN RCP 26/2018 OF MUNSIF COURT,
KUTHUPARAMBA
EP 488/2022 OF MUNSIF COURT, KUTHUPARAMBA
PETITIONER/RESPONDENT:
CHATHOTH YESODHARAN, AGED 49 YEARS
S/O. BHASKARAN, RESIDING AT YAMUNALAYAM,
MOOLAKKARI, KOODALI VILLAGE, (PO) KOODALI,
KANNUR DISTRICT, PIN - 670592
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
E.MOHAMMED SHAFI
C.H.ABDUL RASAC
PRAJIT RATNAKARAN
KRISHNAPRIYA R.
RESPONDENT/PETITIONER:
N.K.GEETHA KUMARI, AGED 62 YEARS
W/O. JAYAPRAKASHAN RESIDING AT GEETHA PRAKASH,
CHALODE, (PO) EDAYANNUR, KEEZHALLUR AMSOM,
EDAYANNUR DESOM, KANNUR DISTRICT, PIN - 670595
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION
ON 15.12.2023, ALONG WITH OP (RC).205/2023, 209/2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(RC) Nos.205, 206 and 209 of 2023
..3..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA,
1945
OP (RC) NO. 209 OF 2023
AGAINST THE ORDER RCP 27/2018 OF MUNSIF COURT,
KUTHUPARAMBA
RCA 83/2022 OF DISTRICT COURT & SESSIONS COURT,THALASSERY
PETITIONER/RESPONDENT:
CHATHOTH YESODHARAN, AGED 49 YEARS
S/O. BHASKARAN, AGED 49 YEARS, RESIDING AT
YAMUNALAYAM, MOOLAKKARI, KOODALI VILLAGE, (PO)
KOODALI, KANNUR DISTRICT, PIN - 670592
BY ADVS.
ABDUL RAOOF PALLIPATH
K.R.AVINASH (KUNNATH)
E.MOHAMMED SHAFI
C.H.ABDUL RASAC
PRAJIT RATNAKARAN
KRISHNAPRIYA R.
RESPONDENT/PETITIONER:
N.K.GEETHA KUMARI, AGED 62 YEARS
W/O. JAYAPRAKASHAN RESIDING AT GEETHA PRAKASH,
CHALODE, (PO) EDAYANNUR, KEEZHALLUR AMSOM,
EDAYANNUR DESOM, KANNUR DISTRICT,, PIN - 670595
THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION
ON 15.12.2023, ALONG WITH OP (RC).206/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(RC) Nos.205, 206 and 209 of 2023
..4..
P.B.SURESH KUMAR & JOHNSON JOHN, JJ.
-----------------------------------------------
O.P.(RC) Nos.205, 206 and 209 of 2023
-----------------------------------------------
Dated this the 15th day of December, 2023
JUDGMENT
The above original petitions(rent control) are closed, as
no further orders are called for.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Sd/-
JOHNSON JOHN, JUDGE.
ds 15.12.2023
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