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Chathoth Yesodharan vs N.K.Geetha Kumari
2023 Latest Caselaw 13197 Ker

Citation : 2023 Latest Caselaw 13197 Ker
Judgement Date : 15 December, 2023

Kerala High Court

Chathoth Yesodharan vs N.K.Geetha Kumari on 15 December, 2023

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                              &
         THE HONOURABLE MR. JUSTICE JOHNSON JOHN
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA,
                             1945
                 OP (RC) NO. 205 OF 2023
    AGAINST THE ORDER IN RCP 25/2018 OF MUNSIF COURT,
                         KUTHUPARAMBA
        EP 487/2022 OF MUNSIF COURT, KUTHUPARAMBA
PETITIONER/RESPONDENT:

         CHATHOTH YESODHARAN, AGED 49 YEARS
         S/O. BHASKARAN, RESIDING AT YAMUNALAYAM,
         MOOLAKKARI, KOODALI VILLAGE, (PO) KOODALI,
         KANNUR DISTRICT,, PIN - 670592

         BY ADVS.
         ABDUL RAOOF PALLIPATH
         K.R.AVINASH (KUNNATH)
         E.MOHAMMED SHAFI
         PRAJIT RATNAKARAN
         KRISHNAPRIYA R.


RESPONDENT/PETITIONER:

         N.K.GEETHA KUMARI, AGED 62 YEARS
         W/O. JAYAPRAKASHAN RESIDING AT GEETHA PRAKASH,
         CHALODE, (PO) EDAYANNUR, KEEZHALLUR AMSOM,
         EDAYANNUR DESOM, KANNUR DISTRICT, PIN - 670595


     THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION
ON 15.12.2023, ALONG WITH OP (RC).206/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(RC) Nos.205, 206 and 209 of 2023

                                  ..2..




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MR. JUSTICE JOHNSON JOHN
 FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA,
                                  1945
                     OP (RC) NO. 206 OF 2023
     AGAINST THE ORDER IN RCP 26/2018 OF MUNSIF COURT,
                            KUTHUPARAMBA
          EP 488/2022 OF MUNSIF COURT, KUTHUPARAMBA
PETITIONER/RESPONDENT:

           CHATHOTH YESODHARAN, AGED 49 YEARS
           S/O. BHASKARAN, RESIDING AT YAMUNALAYAM,
           MOOLAKKARI, KOODALI VILLAGE, (PO) KOODALI,
           KANNUR DISTRICT, PIN - 670592

           BY ADVS.
           ABDUL RAOOF PALLIPATH
           K.R.AVINASH (KUNNATH)
           E.MOHAMMED SHAFI
           C.H.ABDUL RASAC
           PRAJIT RATNAKARAN
           KRISHNAPRIYA R.


RESPONDENT/PETITIONER:

           N.K.GEETHA KUMARI, AGED 62 YEARS
           W/O. JAYAPRAKASHAN RESIDING AT GEETHA PRAKASH,
           CHALODE, (PO) EDAYANNUR, KEEZHALLUR AMSOM,
           EDAYANNUR DESOM, KANNUR DISTRICT, PIN - 670595


      THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION
ON 15.12.2023, ALONG WITH OP (RC).205/2023, 209/2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(RC) Nos.205, 206 and 209 of 2023

                                  ..3..




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MR. JUSTICE JOHNSON JOHN
 FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA,
                                  1945
                     OP (RC) NO. 209 OF 2023
       AGAINST THE ORDER RCP 27/2018 OF MUNSIF COURT,
                            KUTHUPARAMBA
RCA 83/2022 OF DISTRICT COURT & SESSIONS COURT,THALASSERY
PETITIONER/RESPONDENT:

           CHATHOTH YESODHARAN, AGED 49 YEARS
           S/O. BHASKARAN, AGED 49 YEARS, RESIDING AT
           YAMUNALAYAM, MOOLAKKARI, KOODALI VILLAGE, (PO)
           KOODALI, KANNUR DISTRICT, PIN - 670592

           BY ADVS.
           ABDUL RAOOF PALLIPATH
           K.R.AVINASH (KUNNATH)
           E.MOHAMMED SHAFI
           C.H.ABDUL RASAC
           PRAJIT RATNAKARAN
           KRISHNAPRIYA R.


RESPONDENT/PETITIONER:

           N.K.GEETHA KUMARI, AGED 62 YEARS
           W/O. JAYAPRAKASHAN RESIDING AT GEETHA PRAKASH,
           CHALODE, (PO) EDAYANNUR, KEEZHALLUR AMSOM,
           EDAYANNUR DESOM, KANNUR DISTRICT,, PIN - 670595


      THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION
ON 15.12.2023, ALONG WITH OP (RC).206/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(RC) Nos.205, 206 and 209 of 2023

                                     ..4..




            P.B.SURESH KUMAR & JOHNSON JOHN, JJ.
                -----------------------------------------------
             O.P.(RC) Nos.205, 206 and 209 of 2023
                -----------------------------------------------
           Dated this the 15th day of December, 2023


                                JUDGMENT

The above original petitions(rent control) are closed, as

no further orders are called for.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

JOHNSON JOHN, JUDGE.

ds 15.12.2023

 
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