Akash Anand vs Joy Joseph Chackalackal
2023 Latest Caselaw 13195 Ker

Kerala High Court

Akash Anand vs Joy Joseph Chackalackal on 15 December, 2023

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                     &
                  THE HONOURABLE MR. JUSTICE JOHNSON JOHN
       Friday, the 15th day of December 2023 / 24th Agrahayana, 1945
                          OP (RC) NO. 225 OF 2023

      EP 963/2023 IN RCP 51/2020 OF PRINCIPAL MUNSIFF COURT, THRISSUR

PETITIONER/JUDGMENT DEBTORS 1 - 3/RESPONDENTS 1-3:

  1. AKASH ANAND, AGED 30 YEARS, SON OF SRI. KOTTIYATTIL SADANANDAN,
     "SANGEERTHANAM" NEAR KARTHIYANI TEMPLE, AYYANTHOLE DESOM, AYYANTHOLE
     P.O., AYYANTHOLE VILLAGE, THRISSUR, PIN - 680003
  2. DR. VIVEK GOPINATHAN, AGED 41 YEARS, S/O T.A. GOPINATHAN,
     "PARIJATHA", TMC 12/566, AMMANKOVIL SOUTH LANE, POOTHOLE DESOM,
     POOTHOLE P.O., ARNATTUKARA VILLAGE, THRISSUR TALUK, THRISSUR, PIN -
     680004
  3. CALETAL DEVELOPERS PRIVATE LIMITED, T.M.C. XXII/1294 (OLD NO.8/409-
     A) ANCHERY DESOM, NADATHARA VILLAGE, THRISSUR TALUK, ANCHERY P.O.,
     THRISSUR, PIN - 680006, REPRESENTED BY MANAGING DIRECTOR AKASH
     ANAND, AGED 30, SON OF SRI. KOTTIYATTIL SADANANDAN, "SANGEERTHANAM",
     NEAR KARTHIYANI TEMPLE, AYYANTHOLE DESOM, AYYANTHOLE P.O.,
     AYYANTHOLE VILLAGE, THRISSUR, PIN - 680003

RESPONDENTS/DECREE HOLDER & 4TH JUDGMENT DEBTOR/PETITIONER & 4TH RESPONDENT:

  1. JOY JOSEPH CHACKALACKAL, AGED 64 YEARS, SON OF SRI. KIDANGATH
     CHACKALACKAL JOSEPH, NOW RESIDING AT S 58, HILIFEELEGENCE
     APARTMENTS, PUTHUR ROAD, NADATHARA VILLAGE, KURIACHIRA P.O. ,
     THRISSUR TALUK, THRISSUR DISTRICT, PIN - 680006
  2. SADANANDAN, AGED 62 YEARS, SON OF SRI. KOTTIYATTIL VELAYUDHAN,
     SANGEERTHANAM, NEAR KARTHIYANI TEMPLE, AYYANTHOLE DESOM, AYYANTHOLE
     P.O., AYYANTHOLE VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT, PIN -
     680003


     Op (Rent Control) praying inter alia that in the circumstances
stated in the affidavit filed along with the OP (RC) the High Court be
pleased to stay all further coercive proceedings as against the
petitioners herein, in EP No.963/2023 on the files of the Hon'ble
Principal Munsiff Court, Thrissur, pending disposal of this Original
Petition (Rent Control).


     This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP (RC) and upon hearing the arguments
of SRI.LUKE J CHIRAYIL, Advocate for the petitioners, the court passed the
following:
                            P.B.SURESH KUMAR & JOHNSON JOHN, JJ.
                            -----------------------------------------------
                                  O.P.(RC) No.225 of 2023
                            -----------------------------------------------
                        Dated this the 15th day of December, 2023


                                            ORDER

Issue notice to the respondents by special

messenger.

List on 18.12.2023.

Further proceedings in execution of the order in

R.C.P.No.51 of 2020 dated 22.12.2022 on the files of the

Munsiff's Court, Thrissur will stand deferred till the disposal of

I.A.No.16 of 2023 in R.C.P.No.51 of 2020.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

JOHNSON JOHN, JUDGE.

Mn

15-12-2023 /True Copy/ Assistant Registrar