Mystic Heights Owners Association vs State Of Kerala
2023 Latest Caselaw 13179 Ker

Kerala High Court

Mystic Heights Owners Association vs State Of Kerala on 15 December, 2023

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
 FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA,
                            1945
                   WP(C) NO. 6201 OF 2013
PETITIONER/S:

          MYSTIC HEIGHTS OWNERS ASSOCIATION
          AGED 51 YEARS
          KANIYAMPUZH ROAD, EROOR, VYTTILA, EROOR,
          VYTTILA, ERNAKULAM, REPRESENTED BY ITS PRESIDENT
          P.N.BALAKRISHNAN, PUTHENVELI HOUSE, CHAMBAKULAM,
          ALAPPUZHA, REPRESENTED BY HIS POWER OF ATTORNEY
          HOLDER, MUHAMMEDALI, S/O.VEERAN, VAYALAKKAD
          HOUSE, VELIYATHUNAD KARA, UCC PO, PIN 683102,
          KARUMALOOR VILLAGE, PARAVUR TALUK.

          BY ADV SRI.P.K.SAJEEV



RESPONDENT/S:

   1      STATE OF KERALA
          REPRESENTED BY CHIEF SECRETARY, LOCAL SELF
          GOVERNMENT INSTITUTIONS, SECRETARIAT,
          THIRUVANANTHAPURAM-1.

   2      THE DISTRICT COLLECTOR
          CIVIL STATION, KAKKANAD, ERNAKULAM, PIN 683030.

   3      TRIPUNITHURA MUNICIPALITY
          TRIPUNITHURA, ERNAKULAM PIN 682301, REPRESENTED
          BY ITS SECRETARY.

   4      THE COMMISSIONER OF POLICE
          COCHIN CITY, ERNAKULAM, PIN 682018.

   5      THE CIRCLE INSPECTOR OF POLICE
          HILL PALACE POLICE STATION, TRIPUNITHURA,
 WP(C) No.6201 of 2013

                                  ..2..

            ERNAKULAM, PIN 682301.

    6       THE SUB INSPECTOR OF POLICE
            HILL PALACE POLICE STATION, TRIPUNITHURA,
            ERNAKULAM, PIN 682301.

    7       SHWAS HOMES PVT LTD
            AGED 37 YEARS
            MYSTIC HEIGHTS I, KANIYAMPUZHA ROAD, EROOR,
            VYTTILA, KOCHI, REPRESENTED BY ITS DIRECTOR,
            SREENI PARAMESWARAN, S/O.M.G.PARAMESWARAN NAIR,
            BUSINESS, RESIDING AT VILLA NO.1, MYSTIC BELLS,
            KANIYAMPUZHA, EROOR DESOM, EROOR P.O., VYTTILA,
            KOCHI, PIN 682301.

            BY ADVS.
            SRI.V.M.KURIAN
            K.S.ARUN KUMAR




        THIS   WRIT   PETITION    (CIVIL)    HAVING    COME    UP    FOR
ADMISSION      ON   15.12.2023,    THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.6201 of 2013

                                 ..3..




                             JUDGMENT

The learned counsel for the petitioner

submits that the construction of the apartment

was over and individual apartments were numbered

and handed over to the owners.

In view of the submission as above, the

matter has become infructuous. Therefore,

recording the submission of the learned counsel,

the writ petition is dismissed as infructuous.

Sd/-

SHOBA ANNAMMA EAPEN

JUDGE bka/-