State Of Kerala vs P.T Thankachan
2023 Latest Caselaw 13024 Ker

Citation : 2023 Latest Caselaw 13024 Ker
Judgement Date : 12 December, 2023

Kerala High Court

State Of Kerala vs P.T Thankachan on 12 December, 2023

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                             &
          THE HONOURABLE MR. JUSTICE JOHNSON JOHN
TUESDAY, THE 12TH DAY OF DECEMBER 2023 / 21ST AGRAHAYANA,
                            1945
                  LA.APP. NO. 266 OF 2015
 AGAINST THE JUDGMENT AND DECREE DATED 17.10.2014 IN LAR
            90/2012 OF THE SUB COURT, THIRUVALLA
APPELLANT/1ST RESPONDENT IN L.A.R.:

          STATE OF KERALA
          REPRESENTED BY THE DISTRICT COLLECTOR,
          PATHANAMTHITTA

          BY SR.GOVERNMENT PLEADER SRI.T.K.SHAJAHAN


RESPONDENTS/CLAIMANT AND 2ND RESPONDENT IN L.A.R.:

   1      P.T THANKACHAN,
          PARUTHIKKATTIL, MEENATHALAKKARA MURI, 689101

   2      SOUTHERN RAILWAY, ERNAKULAM,
          REPRESENTED BY DEPUTY CHIEF ENGINEER
          (CONSTRTUCTIONS) 682011

          BY ADVS.
          SRI.P.SANJAY, SC, RAILWAYS FOR R2
          S.KRISHNA FOR R2




       THIS LAND ACQUISITION APPEAL HAVING BEEN FINALLY
HEARD ON 12.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 L.A.Appeal No.266 of 2015

                                       ..2..




                P.B.SURESH KUMAR & JOHNSON JOHN, JJ.
                  -----------------------------------------------
                       L.A.Appeal No.266 of 2015
                  -----------------------------------------------
           Dated this the 12th day of December, 2023


                                  JUDGMENT

The issue raised in this appeal is covered against the

State by the judgment dated 29.11.2023 in L.A.Appeal No.147 of

2017 and connected cases.

The appeal, in the circumstances, is dismissed.

Interlocutory applications, if any, pending in the appeal are closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

JOHNSON JOHN, JUDGE.

ds 12.12.2023